High Courts06 Jun 2002
Shyam Kanti Sinha Vs State of Assam
Gauhati High Court · (2002) 3 GLR 550 : (2002) 2 GLT 126
Penal Code, 1860 (IPC) — Section 302, 304
COURT ARCHIVE
Gauhati High Court judgments, 2002
576 judgments · page 16 of 29
High Courts06 Jun 2002Allowed
Arun Chandra Baishya Vs On the Death of Karma Ram Baishya his L/H Moina Baishya and Others
Gauhati High Court · (2002) 2 GLT 166
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts05 Jun 2002Dismissed
Commissioner of Income Tax Vs B and A Plantations and Industries Ltd.
Gauhati High Court · (2002) 2 GLT 161
Income Tax Act, 1961 — Section 115JA, 143(1), 143(1A), 260A, 43B
High Courts04 Jun 2002Allowed
Budhua Mura Vs State of Assam
Gauhati High Court · (2002) 2 GLT 103
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 326, 34
High Courts03 Jun 2002Dismissed
Nripen Konwar Vs State of Assam
Gauhati High Court · (2003) 1 GLR 18 : (2002) 2 GLT 123
Penal Code, 1860 (IPC) — Section 302, 376
High Courts31 May 2002Dismissed
Dwrick Kamduk and Others Vs State of Arunachal Pradesh
Gauhati High Court · (2002) 3 GLR 609
Constitution of India, 1950 — Article 226
High Courts31 May 2002Dismissed
129 Haria Dublong Meen Samabay Samiti Ltd. and Another Vs State of Assam and Others
Gauhati High Court · (2002) 2 GLT 113
Assam Fisheries Rules, 1953 — Rule 12, 8, 8C
High Courts31 May 2002Dismissed
Jibontara Ghatowar Vs Sarba Nanda Sonowal and Others
Gauhati High Court · AIR 2002 Guw 130 : (2002) 3 GLT 704
Conduct of Elections Rules, 1961 — Rule 56, 56(2)
High Courts30 May 2002Allowed
State of Mizoram Vs Zoliana
Gauhati High Court · (2002) CriLJ 3420 : (2003) 1 GLR 202 : (2002) 3 GLT 64
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
High Courts30 May 2002Dismissed
Rama Kanta Das Vs State of Assam and Others
Gauhati High Court · (2003) 96 FLR 88 : (2002) 2 GLT 148
High Courts29 May 2002Dismissed
Pinku Trading Corpn. Ltd. Vs Bank of Baroda and Others
Gauhati High Court · AIR 2002 Guw 129 : (2002) 2 GLT 611
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2, Order 44 Rule 1
High Courts29 May 2002Allowed
Lal Muan Thnga Vs State of Mizoram and Others
Gauhati High Court · (2003) 96 FLR 82 : (2002) 2 GLT 383
Police Act, 1861 — Section 7Police Rules — Rule 66
High Courts28 May 2002Dismissed
C. Lianthanga Vs State of Mizoram and Others
Gauhati High Court · (2002) 05 GAU CK 0031
Constitution of India, 1950 — Article 226
High Courts28 May 2002Dismissed
Union of India (UOI) Vs Sh. H. Thauamvela and Another
Gauhati High Court · (2003) 2 GLT 210
Limitation Act, 1963 — Section 5
High Courts24 May 2002Allowed
Manowar Islam Vs Masud Ahmed and Others
Gauhati High Court · (2002) 3 GLT 623
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 152, 47
High Courts24 May 2002Dismissed
K. Kula Singh and Another Vs Union of India (UOI) and Others
Gauhati High Court · (2004) GLT 93 Supp
Army Act, 1950 — Section 106Central Civil Services (Pension) Rules, 1972 — Rule 5(1)Constitution of India, 1950 — Article 226
High Courts24 May 2002Dismissed
Aryendra Nath Gupta Vs State of Meghalaya and Others
Gauhati High Court · (2003) CriLJ 1058 : (2002) 2 GLT 232
Constitution of India, 1950 — Article 226
High Courts24 May 2002Dismissed
Amal Ch. Choudhury Vs State of Assam and Others
Gauhati High Court · (2002) 2 GLT 547
Assam Panchayat (Constitution) Rules, 1995 — Rule 6, 61, 61(3), 7, 8Assam Panchayat Act, 1994 — Section 10, 10(1), 10(2), 127, 129Constitution of India, 1950 — Article 14, 15, 16, 226, 243B
High Courts24 May 2002Dismissed
Kamala Kanta Oza and Others Vs State of Assam and Others
Gauhati High Court · (2002) 3 GLR 591 : (2002) 2 GLT 21
Constitution of India, 1950 — Article 226
High Courts24 May 2002Dismissed
Kuljit Singh and Co. Vs North Eastern Electric Power Corporation and Another
Gauhati High Court · (2002) 2 GLT 476
Arbitration Act, 1940 — Section 16, 16(1), 17, 20, 29