High Courts14 Jun 2002Dismissed
Sabita Rani Roy and Others Vs Bani Choudhury and Another
Gauhati High Court · (2003) 2 ACC 321 : (2003) 1 GLR 127 : (2002) 3 GLT 60
Workmens Compensation Act, 1923 — Section 4
COURT ARCHIVE
Gauhati High Court judgments, 2002
576 judgments · page 15 of 29
High Courts14 Jun 2002
Pezalie Chadi Vs State of Nagaland and Others
Gauhati High Court · (2002) 3 GLT 329
Constitution of India, 1950 — Article 226
High Courts14 Jun 2002Allowed
Jaintia Hills Autonomous District Council and Another Vs State of Meghalaya and Others
Gauhati High Court · (2003) 2 GLT 624
Constitution of India, 1950 — Article 226(3)
High Courts13 Jun 2002
Muhi Kanta Hazarika and Another Vs State of Assam and Others
Gauhati High Court · (2002) 3 GLT 447
Assam Health Services Rules, 1995 — Rule 3, 5, 6, 6(1), 7Assam Legislative Assembly Secretariat Rules, 1986 — Rule 38Constitution of India, 1950 — Article 309
High Courts13 Jun 2002Dismissed
Aser Uddin Mondal (MD.) Vs State of Assam and Others
Gauhati High Court · (2002) 2 GLT 381
High Courts13 Jun 2002Allowed
Bhanvarilal Sharma Vs Raj Kumar Sharma
Gauhati High Court · AIR 2003 Guw 90 : (2002) 2 GLT 589
Limitation Act, 1963 — Article 137Succession Act, 1925 — Section 237, 238, 239, 276
High Courts13 Jun 2002Dismissed
Ashok Pradhan and Others Vs Apurba Ram Barooah and Others
Gauhati High Court · (2003) 2 GLT 213
Assam Non-Agricultural Urban Areas Tenancy Act, 1955 — Section 11, 5Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Article 65
High Courts13 Jun 2002Allowed
Dr. Abu Taba and Others Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2002) 3 GLT 313
Constitution of India, 1950 — Article 226, 227
High Courts13 Jun 2002Allowed
Rejesh Mehendi Ratta Vs Commissioner of Taxes and Others
Gauhati High Court · (2002) 128 STC 343
Assam General Sales Tax Act, 1993 — Section 36(1)
High Courts12 Jun 2002
Mustt. Samina Yasmin Vs State of Assam and Another
Gauhati High Court · (2003) 2 GLR 285 : (2002) 2 GLT 121
Criminal Procedure Code, 1973 (CrPC) — Section 125Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3(2)
High Courts12 Jun 2002Dismissed
Tarsaim Singh Vs Union of India (UOI) and Others
Gauhati High Court · (2002) 2 GLT 681
Army Act, 1950 — Section 20Army Rules, 1954 — Rule 17
High Courts12 Jun 2002
Farid Uddin Barbhuiya Vs Union of India (UOI) and Others
Gauhati High Court · (2002) 2 GLT 119
High Courts07 Jun 2002
Barnajan Tea Co. (P) Ltd. Vs State of Assam and Others
Gauhati High Court · (2002) 128 STC 316
High Courts07 Jun 2002
Makhan Ali and Others Vs State of Assam
Gauhati High Court · (2003) 1 GLT 592
Criminal Procedure Code, 1973 (CrPC) — Section 313, 313(1), 314, 342Penal Code, 1860 (IPC) — Section 149, 302, 326, 34, 341
High Courts06 Jun 2002Dismissed
Mon Bharan Hazam Vs Ratiram Gore
Gauhati High Court · (2002) 3 GLT 413
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts06 Jun 2002Dismissed
Dr. Atsase Thongtsar Vs State of Nagaland and Others
Gauhati High Court · (2003) 96 FLR 489
Constitution of India, 1950 — Article 309
High Courts06 Jun 2002
Bongaigaon Refinery and Petrochemicals Ltd. Vs Commissioner of Income Tax
Gauhati High Court · (2005) 274 ITR 379
Income Tax Act, 1961 — Section 80, 80HH, 80HH(5), 80I
High Courts06 Jun 2002
Umesh Das and Others Vs State of Assam
Gauhati High Court · (2002) CriLJ 4746
Penal Code, 1860 (IPC) — Section 302, 323, 326, 34
High Courts06 Jun 2002
Mahabir Coke Industries Pvt. Ltd. Vs Commissioner of Taxes and Others
Gauhati High Court · (2003) 1 GLR 167
Assam Sales Tax Act, 1947 — Section 30, 31, 31(1), 31ACentral Sales Tax Act, 1956 — Section 9(2)
High Courts06 Jun 2002
Mendi Ram Boro Vs State (CBI)
Gauhati High Court · (2003) CriLJ 1399 : (2003) 1 GLT 184
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 447, 468Prevention of Corruption Act, 1947 — Section 5, 5(1), 5(2), 6