High Courts21 Aug 2001Allowed
Radhesyam Mandal Vs Ramdulal Mandal
Gauhati High Court · (2001) 2 GLT 467
Succession Act, 1925 — Section 299, 63
COURT ARCHIVE
Gauhati High Court judgments, 2001
467 judgments · page 9 of 24
High Courts18 Aug 2001Dismissed
Tara Chand Jain Vs State of Assam
Gauhati High Court · (2001) 2 GLT 593
Prevention of Food Adulteration Act, 1954 — Section 10(7), 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 9
High Courts17 Aug 2001
Bhabanidhar Choudhury Vs State of Assam and Others
Gauhati High Court · (2001) 2 GLT 476
Assam Engineering (Public Works Department) Service Rules, 1978 — Rule 13, 13(1), 13(2), 13(5)Constitution of India, 1950 — Article 16, 309
High Courts17 Aug 2001
Tatortaloh and Others Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2001) 2 GLT 457
Constitution of India, 1950 — Article 14, 16
High Courts17 Aug 2001
Bhupendra Tripura Vs State of Tripura
Gauhati High Court · (2001) 3 GLT 127
Criminal Procedure Code, 1973 (CrPC) — Section 167(1), 4(1)
High Courts16 Aug 2001
Nikhil Ch. Saha Vs State of Assam
Gauhati High Court · (2001) 3 GLT 56
Prevention of Food Adulteration Act, 1954 — Section 16, 2, 7
High Courts14 Aug 2001
State of Assam Vs Arundhati Saikia and Others
Gauhati High Court · (2001) 3 GLT 143
High Courts14 Aug 2001Allowed
Vanrammawia Lailet Vs State of Assam
Gauhati High Court · (2003) 1 GLT 345
Arms Act, 1959 — Section 25(1B)Penal Code, 1860 (IPC) — Section 167(2), 386
High Courts13 Aug 2001Allowed
Midul Saikia Vs Food Corporation of India
Gauhati High Court · (2001) 2 GLT 596
High Courts13 Aug 2001
State of Bank of India Vs Swapan Basak and Another
Gauhati High Court · AIR 2002 Guw 48 : (2001) 3 GLT 19
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11
High Courts09 Aug 2001
Commissioner of Income Tax Vs Down Town Hospital Ltd.
Gauhati High Court · (2001) 171 CTR 462 : (2001) 2 GLT 506 : (2001) 251 ITR 683
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 32, 32A, 32A(1), 80, 80HH
High Courts08 Aug 2001
Oriental Insurance Co. Ltd. Vs Arun Dutta and Others
Gauhati High Court · (2003) 3 ACC 444
Motor Vehicles Act, 1988 — Section 166
High Courts07 Aug 2001
Commissioner of Income Tax Vs Assam Foam (P) Ltd.
Gauhati High Court · (2001) 2 GLT 542
Companies Act, 1956 — Section 205, 205(1), 205(2)Income Tax Act, 1961 — Section 115J, 115J(1A), 256(1)
High Courts07 Aug 2001Dismissed
Upendra Nath Sarma Vs State of Assam and Others
Gauhati High Court · (2003) 3 GLR 70 : (2002) 2 GLT 342
Assam Services (Pension) Rules, 1969 — Rule 108, 114
High Courts07 Aug 2001Dismissed
Employees State Insurance Corporation and Another Vs Steel Engineers and Another
Gauhati High Court · (2002) 93 FLR 764 : (2001) 2 GLT 464 : (2001) 2 LLJ 1714
Employees State Insurance Act, 1948 — Section 1(6)
High Courts06 Aug 2001Dismissed
Bhanumati Devi (Nath) Vs State of Tripura
Gauhati High Court · (2001) CriLJ 3770 : (2001) 2 GLT 524
Criminal Procedure Code, 1973 (CrPC) — Section 228(2), 240(2), 299(1), 300(1), 317(2)Penal Code, 1860 (IPC) — Section 306, 498A
High Courts06 Aug 2001Dismissed
Tulshi Nandi Vs Noor Sahida Begum
Gauhati High Court · (2001) 2 GLT 653
Limitation Act, 1963 — Section 2, 5
High Courts06 Aug 2001Dismissed
Bidhan Paul Vs Paresh Chandra Ghosh
Gauhati High Court · AIR 2002 Guw 46 : (2001) 2 GLT 539
Evidence Act, 1872 — Section 65, 74(1), 74(2), 76, 79Registration Act, 1908 — Section 52(1)
High Courts03 Aug 2001Dismissed
Jokin Kurkalang Kseh Vs Governing Body, Upper Shillong College
Gauhati High Court · (2001) 08 GAU CK 0038
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2