High Courts07 Sept 2001Allowed
Narendra Kumar Das and Others Vs State of Tripura and Others
Gauhati High Court · (2001) 3 GLT 39
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gauhati High Court judgments, 2001
467 judgments · page 7 of 24
High Courts07 Sept 2001Dismissed
Union of India (UOI) and Others Vs L.C. 74799M Naib Subedar
Gauhati High Court · (2002) 1 GLT 248
Army Act, 1950 — Section 164(2)Constitution of India, 1950 — Article 226, 227
High Courts07 Sept 2001Partly Allowed
Dr. W.S. Dann Vs State of Meghalaya and Others
Gauhati High Court · (2001) 3 GLT 241
Constitution of India, 1950 — Article 226
High Courts07 Sept 2001
Payal Choudhury Vs Pradip Das
Gauhati High Court · (2001) 3 GLT 270
Special Marriage Act, 1954 — Section 24, 25
High Courts07 Sept 2001
Bhaskar Jyoti De Vs Pegasus Capital and Allied Services Ltd.
Gauhati High Court · (2001) 3 GLT 277
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 181(2), 181(4), 190Penal Code, 1860 (IPC) — Section 405, 406, 415, 420
High Courts06 Sept 2001Allowed
Permanent S. Syiem and Others Vs David Hammer Marwein and Others
Gauhati High Court · (2002) 1 GLT 251
Meghalaya Public Service Commission (Limitation of Functions) Regulations, 1972 — Regulation 3, 3
High Courts06 Sept 2001
Abani Kumar Goswami and Others Vs Assam Public Service Commission and Others
Gauhati High Court · (2001) 3 GLT 377
Assam Finance Service Rules, 1963 — Rule 4, 5(2), 6, 6(4), 9Assam Public Service Commission (Procedure and Conduct of Business) Rules, 1986 — Rule 41, 42, 43, 48Constitution of India, 1950 — Article 1, 14, 16(1)
High Courts06 Sept 2001Dismissed
Mon Bora alias Bijay Bora Vs State of Assam
Gauhati High Court · (2002) CriLJ 740 : (2001) 3 GLT 69
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34
High Courts06 Sept 2001Dismissed
Priya Hazarika and Another Vs State of Assam
Gauhati High Court · (2002) CriLJ 474 : (2001) 3 GLT 90
Penal Code, 1860 (IPC) — Section 100, 302, 34, 341, 96
High Courts06 Sept 2001
Central Bank of India Vs Md. Anowarullah and Others
Gauhati High Court · (2001) 3 GLT 373
Bankers Books Evidence Act, 1891 — Section 2(8)
High Courts06 Sept 2001
Ram Bhagat and Others Vs State of Nagaland and Others
Gauhati High Court · (2001) 3 GLT 588
Constitution of India, 1950 — Article 311Penal Code, 1860 (IPC) — Section 34, 380, 457
High Courts05 Sept 2001Allowed
Abdul Kalam Vs State of Tripura
Gauhati High Court · (2001) 3 GLT 35
Criminal Procedure Code, 1973 (CrPC) — Section 162(1), 164
High Courts05 Sept 2001Allowed
Pramila Bordoloi Vs Blue Hill Travels (P.) Ltd. and Others
Gauhati High Court · (2002) ACJ 1895 : (2001) 3 GLT 222
High Courts05 Sept 2001Allowed
Vishwa Vimohan Jha Vs State of Meghalaya and Others
Gauhati High Court · (2002) 1 GLT 276
Constitution of India, 1950 — Article 286, 366, 366(29A)Meghalaya Finance (Sales Tax) Act — Section 2(1B)
High Courts04 Sept 2001
J.C.Bharali Vs State of Assam
Gauhati High Court · (2002) 1 GLT 212
Assam Co-operative Societies (Amendment) Rules, 1992 — Rule 27, 27Assam Co-operative Societies Act, 1949 — Section 32(4), 32(4), 32(5), 32(5)
High Courts04 Sept 2001Dismissed
Abdur Rahman and Another Vs State of Assam
Gauhati High Court · (2002) CriLJ 508 : (2001) 3 GLT 289
Penal Code, 1860 (IPC) — Section 203, 34
High Courts01 Sept 2001Allowed
Baren Roy Vs State of Assam and Others
Gauhati High Court · (2001) 3 GLT 209
Assam Services (Discipline and Appeal) Rules, 1964 — Rule 9(2), 9(6)
High Courts01 Sept 2001
Arabinda Kumar Saha and Another Vs State of Assam and Others
Gauhati High Court · (2001) 3 GLT 45
High Courts01 Sept 2001Allowed
Victor Cane Industries Vs Commissioner of Taxes and Others
Gauhati High Court · (2001) 2 GLT 583 : (2002) 125 STC 483
Assam General Sales Tax Act, 1993 — Section 31Central Sales Tax Act, 1956 — Section 8(2A)
High Courts31 Aug 2001Allowed
Gambhir Hira (Const. ABC/1289) and Others Vs State of Assam and Others
Gauhati High Court · (2002) 1 GLT 156