High Courts05 Apr 2001Allowed
Assam Electrical Vs North Eastern Electric Power Corporation Ltd. and Others
Gauhati High Court · (2001) 1 GLT 604
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gauhati High Court judgments, 2001
467 judgments · page 17 of 24
High Courts05 Apr 2001Allowed
Assam State Electricity Board and Another Vs Trusses and Towers (P) Ltd.
Gauhati High Court · AIR 2002 Guw 49 : (2001) 2 GLT 121
Civil Procedure Code, 1908 (CPC) — Section 34Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993 — Section 3, 4, 5, 6(1)
High Courts04 Apr 2001
Tinsukia Trading Co. Vs State of Assam and Others
Gauhati High Court · (2001) 1 GLT 520
Assam Agricultural Produce Market (General) Rules, 1975 — Rule 21(3), 21(7), 4Assam Agricultural Produce Market Act, 1972 — Section 121, 13, 14, 15, 16
High Courts04 Apr 2001
129 Haria Dablong Min Mahal Samabai Samity Ltd. Vs Assam Fisheries Devp. Corporation Ltd. and Others
Gauhati High Court · (2001) 1 GLT 454
Assam Fisheries Rules, 1953 — Rule 12, 8, 8(C)Assam Land and Revenue Regulation, 1886 — Regulation 155, 16Constitution of India, 1950 — Article 12
High Courts04 Apr 2001
M/s 129 Haria Dablong Min Mahal Samabat Samity Ltd. Vs Assam Fisheries Development Corporation Ltd. and Others
Gauhati High Court · AIR 2001 Guw 139
Assam Fisheries Rules, 1953 — Rule 12, 8Assam Land and Revenue Regulation, 1886 — Regulation 155, 16, 155, 156, 16Constitution of India, 1950 — Article 12
High Courts04 Apr 2001Dismissed
S.S. Associate Vs M.S. Associate
Gauhati High Court · (2001) 1 GLT 476
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 1, Order 41 Rule 2, Order 43 Rule 1Guahati High Courts Rules — Rule 3Trade and Merchandise Marks Act, 1958 — Section 109, 109(5)
High Courts03 Apr 2001
Rita Kalita and Others Vs State of Assam and Another
Gauhati High Court · (2001) 2 GLT 624
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 169, 173, 173(2), 190
High Courts03 Apr 2001Allowed
Sanjib Das Vs State of Assam and Others
Gauhati High Court · (2001) 1 GLT 656
Constitution of India, 1950 — Article 19, 19(1)Medical College of Assam and Regional Dental College (Regulation of Admission of Under Graduate Students) Rules, 1996 — Rule 10
High Courts03 Apr 2001Dismissed
Bijan Nath Vs Basabi Nath
Gauhati High Court · (2001) CriLJ 4149 : (2001) 2 DMC 623 : (2001) 2 GLT 623
Criminal Procedure Code, 1973 (CrPC) — Section 174, 182(2), 184, 494Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 10(B), 120B, 34, 494, 495
High Courts03 Apr 2001
Badan Neog Vs State of Assam and Others
Gauhati High Court · (2001) 1 GLT 565
Assam Industrial Development Corporation Employees Service Rules, 1992 — Rule 18Constitution of India, 1950 — Article 14, 226
High Courts03 Apr 2001
Tirtha Nath Handique Vs State of Assam and Others
Gauhati High Court · (2001) 1 GLT 665
Assam Excise Rules, 1945 — Rule 191
High Courts03 Apr 2001
Chandra and Company Vs State of Assam
Gauhati High Court · (2001) 2 GLJ 24
Constitution of India, 1950 — Article 226, 226
High Courts30 Mar 2001
New India Assurance Co. Ltd. Vs Jiban Saha and Another
Gauhati High Court · (2002) 1 ACC 421 : (2001) 2 ACC 601 : (2002) ACJ 421 : (2001) 2 GLT 137
Constitution of India, 1950 — Article 141Motor Vehicles Act, 1939 — Section 95(1)
High Courts30 Mar 2001Dismissed
National Insurance Co. Ltd. Vs Ashoka Das and Others
Gauhati High Court · (2003) ACJ 1431 : (2001) 2 GLT 34
Motor Vehicles Act, 1988 — Section 166, 173Penal Code, 1860 (IPC) — Section 279, 304A, 338
High Courts29 Mar 2001Partly Allowed
State of Tripura and Others Vs Deba Prasad Nag
Gauhati High Court · (2001) 2 GLT 1
Constitution of India, 1950 — Article 14, 16, 226, 309, 39
High Courts27 Mar 2001Dismissed
Dhireswar Barthakur and Others Vs State of Assam and Another
Gauhati High Court · (2001) 1 GLT 445
Constitution of India, 1950 — Article 15, 16, 209, 309, 372(1)
High Courts27 Mar 2001
Thokemom Khomei Singh Vs Mutum Birachandra Singh
Gauhati High Court · (2001) 2 GLT 383
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 2, Order 22 Rule 3, Order 22 Rule 4
High Courts27 Mar 2001Dismissed
Rahul Kumar Kashyap (Das) Vs Union of India and Others
Gauhati High Court · AIR 2001 Guw 123 : (2001) 1 GLT 420
Constitution of India, 1950 — Article 21, 266
High Courts27 Mar 2001Dismissed
Commissioner of Income Tax Vs Kashiram Agarwalla and Sons (HUF)
Gauhati High Court · (2001) 249 ITR 295
Income Tax Act, 1961 — Section 22, 260A
High Courts27 Mar 2001Allowed
Manjushree Extrusions Ltd. and Another Vs State of Assam and Others
Gauhati High Court · (2001) 1 GLT 430
Assam General Sales Tax Act, 1993 — Section 2, 30, 74, 74(3), 9(4)Central Sales Tax Act, 1956 — Section 8(5)