Constitution of India, 1950 — Article 14, 16, 309Manipur Co-operative Societies Act, 1976 — Section 3Manipur Co-operative Societies Rules, 1977 — Rule 3

Read judgment

High Courts01 Dec 2000Dismissed

Sudipto Kalita Vs State of Assam and Others

Gauhati High Court · (2000) 3 GLT 587

Read judgment

High Courts29 Nov 2000Dismissed

Kh. Amutombi Singh Vs Thangminlien Kipgen and Others

Gauhati High Court · (2000) 3 GLT 579

Constitution of India, 1950 — Article 122, 179, 180(1), 188, 212Representation of the People Act, 1951 — Section 152, 73

Read judgment

High Courts28 Nov 2000

Dipankar Bhattacharjee Vs State of Assam and Others

Gauhati High Court · (2000) 3 GLT 480

Assam Aided Higher Secondary, High and Meddle Schools Manegement Rules, 1976 — Rule 4Assam Secondary Education (Provincialisation) Act, 1977 — Section 5Constitution of India, 1950 — Article 12, 166, 29, 29(1), 30

Read judgment

High Courts28 Nov 2000Dismissed

Union of India and Others Vs Wood Crafts Products Ltd. and Another

Gauhati High Court · (2001) 1 GLT 34

Limitation Act, 1963 — Section 2, 5

Read judgment

High Courts24 Nov 2000Dismissed

New India Assurance Co. Ltd. Vs Ujjala Debbath and Others

Gauhati High Court · (2001) ACJ 1219 : (2001) 2 LLJ 392

Read judgment

High Courts24 Nov 2000Allowed

Araya Samaj and Another Vs State of Meghalaya and Others

Gauhati High Court · AIR 2001 Guw 47 : (2000) 3 GLT 656

Constitution of India, 1950 — Article 226, 29(1), 30, 30(1), 38Meghalaya Aided Higher Secondary, Secondary, Upper Primary School Management Committee Rules, 1997 — Rule 38

Read judgment

High Courts24 Nov 2000Allowed

Gopal Prasad Kalowar Vs State of Assam

Gauhati High Court · (2001) CriLJ 2678 : (2001) 1 GLT 365

Assam Liquor Prohibition Act, 1952 — Section 4Criminal Procedure Code, 1973 (CrPC) — Section 167(5)

Read judgment

High Courts23 Nov 2000Dismissed

Dr. Ashis Kr. Rakshit Vs State of Tripura and Others

Gauhati High Court · (2001) 1 GLT 4

Constitution of India, 1950 — Article 309

Read judgment

High Courts21 Nov 2000Allowed

R.L. Rikhye Vs State of Assam and Another

Gauhati High Court · (2001) 1 GLT 425

Assam Plantation Labour Rules, 1956 — Rule 76Criminal Procedure Code, 1973 (CrPC) — Section 482Plantations Labour Act, 1951 — Section 2, 26, 27, 36, 39

Read judgment

High Courts14 Nov 2000

Yaruingam Vs State of Manipur and Others

Gauhati High Court · (2000) 3 GLT 522

Constitution of India, 1950 — Article 41

Read judgment

High Courts13 Nov 2000

Thethem Kipgen Vs District Magistrate and Others

Gauhati High Court · (2004) 2 GLR 306

Constitution of India, 1950 — Article 21, 22

Read judgment

High Courts10 Nov 2000

R.K. Lakhi Kumar Vs State of Manipur and Others

Gauhati High Court · (2000) 3 GLT 472

Constitution of India, 1950 — Article 21, 22, 226Maintenance of Internal Security Act, 1971 — Section 3(3)National Security Act, 1980 — Section 3(4), 8

Read judgment

High Courts09 Nov 2000Allowed

Hindustan Paper Corporation Ltd. and Others Vs Suresh Ch. Prasad and Others

Gauhati High Court · (2000) 3 GLT 640 : (2001) 1 LLJ 1278

Industrial Disputes Act, 1947 — Section 2

Read judgment

High Courts08 Nov 2000

Ram Sing Ronghang Vs Karbi Anglong Autonomous Council and Others

Gauhati High Court · (2000) 3 GLT 611

Assam Autonomous Districts (Constitution of District Councils) Rules, 1951 — Rule 12, 15, 16, 17, 20Constitution of India, 1950 — Article 164, 164(1), 166, 226, 244General Clauses Act, 1897 — Section 16

Read judgment