High Courts04 Jan 2000
S. Dhanabir Singh and Others Vs Promotee Assistant Engineers Asson and Others
Gauhati High Court · (2000) 1 GLT 349
Constitution of India, 1950 — Article 14, 16(1)
COURT ARCHIVE
Gauhati High Court judgments, 2000
424 judgments · page 22 of 22
High Courts04 Jan 2000
Assistant Commissioner of Income Tax and Others Vs Om Prakash Gattani
Gauhati High Court · (2000) 161 CTR 85 : (2000) 1 GLT 294 : (2000) 242 ITR 638
Income Tax Act, 1961 — Section 194B, 199, 201, 203, 205
High Courts03 Jan 2000Allowed
Oriental Insurance Co. Ltd. Vs Mustt. Samsunessa Laskar and Others
Gauhati High Court · (2000) 1 GLT 477
Constitution of India, 1950 — Article 227
High Courts01 Jan 2000
Jayshree Tea and Industries Ltd.; National Plywood Industries Ltd. Vs Union of India
Gauhati High Court · (2000) 2 GLJ 321
Central Excises and Salt Act, 1944 — Section 11B(2), 11B(2)