Constitution of India, 1950 — Article 22, 22(5)National Security Act, 1980 — Section 10, 3(1), 3(2), 3(3), 3(4)Penal Code, 1860 (IPC) — Section 120B, 302, 307

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High Courts14 Mar 2000Dismissed

Anil Kumar Jain Vs Oil and Natural Gas Corporation Ltd. and Others

Gauhati High Court · (2000) 03 GAU CK 0026

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High Courts14 Mar 2000Dismissed

Premananda Nama Vs Basanta Kr. Ghosh and Another

Gauhati High Court · (2000) 2 GLT 575

Limitation Act, 1963 — Section 5

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High Courts14 Mar 2000Dismissed

Tapas Lal Banik Vs State of Tripura and Another

Gauhati High Court · (2000) 2 GLT 351

Tripura State Rifles (Recruitment) Rules, 1984 — Rule 15, 15(2), 15(3)Tripura State Rifles Act, 1983 — Section 10

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High Courts13 Mar 2000

Rubul Kanti Roy and Others Vs State of Assam and Others

Gauhati High Court · (2000) 2 GLT 460

Assam Excise Act, 1910 — Section 28Assam Excise Rules, 1945 — Rule 179, 180, 182, 183(2), 183(3)Constitution of India, 1950 — Article 47

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High Courts13 Mar 2000

Sujit Nath Vs State of Assam and Others

Gauhati High Court · (2000) 2 GLT 498

Assam Administrative Tribunal Act, 1977 — Section 4(1), 4(2)

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High Courts11 Mar 2000

Post Master General Assam Circle, Guwahati Vs Chitta Priya Nandi

Gauhati High Court · (2000) 2 GLJ 572

Post Office Act, 1898 — Section 6, 6

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High Courts10 Mar 2000

Gautam Nandi and Another Vs State Bank of India

Gauhati High Court · AIR 2000 Guw 145 : (2000) 2 GLT 210

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11

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High Courts10 Mar 2000Dismissed

JC 171925 A Sub. Radhey Shyam Singh Vs Union of India (UOI) and Others

Gauhati High Court · (2001) 73 ECC 458

Army Act, 1950 — Section 102, 103, 125, 126, 127Constitution of India, 1950 — Article 226, 227Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20

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High Courts10 Mar 2000Dismissed

Radhe Shyam Singh Vs Union of India (UOI) and Others

Gauhati High Court · (2000) 2 GLT 61

Army Act, 1950 — Section 125, 126, 127, 2, 3Constitution of India, 1950 — Article 226, 227Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20B

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