High Courts29 Mar 2000Allowed
Abdul Samed @ Kalai Bepari Vs Anilibiislam and Others
Gauhati High Court · (2000) 2 GLT 544
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
Gauhati High Court judgments, 2000
424 judgments · page 15 of 22
High Courts28 Mar 2000
Ananta Kumar Nandi Vs Bank of Baroda
Gauhati High Court · (2002) 1 GLT 175
Contract Act, 1872 — Section 133, 62
High Courts28 Mar 2000Dismissed
Gyan Chand Patni and Another Vs Sushil Kr. Patni and Others
Gauhati High Court · (2001) 1 GLT 40
Hindu Adoptions and Maintenance Act, 1956 — Section 10, 16, 19Manipur Registration Rules, 1951 — Rule 17Registration Act, 1908 — Section 31, 38
High Courts28 Mar 2000Dismissed
Union of India (UOI) Vs Fazu Ahmed and Others
Gauhati High Court · (2000) 2 GLT 114
Land Acquisition Act, 1894 — Section 23, 50
High Courts27 Mar 2000Dismissed
Gauhati Motor Traders Association and Another Vs Commissioner of Taxes and Another
Gauhati High Court · (2000) 2 GLT 140 : (2000) 120 STC 206
Assam Finance (Sales Tax) Act, 1956 — Section 3Assam General Sales Tax Act, 1993 — Section 8(1)
High Courts27 Mar 2000Allowed
Joy Mohan Mallik and Others Vs Union of India (UOI) and Another
Gauhati High Court · (2001) 1 GLT 544
Constitution of India, 1950 — Article 226Illegal Migrants (Determination by Tribunals) Act, 1983 — Section 10, 12, 3, 8(1)Limitation Act, 1963 — Section 15(9), 5
High Courts25 Mar 2000
Arati Dutta Baruah Vs United India Insurance Co.Ltd.
Gauhati High Court · (2000) 1 GLJ 630
High Courts25 Mar 2000
New India Assurance Co.Ltd. Vs Lalit Kumar Patni
Gauhati High Court · (2000) 1 GLJ 624
High Courts24 Mar 2000Dismissed
Sushil Chandra Dey Vs Chitta Ranjan Dey and Others
Gauhati High Court · (2000) 2 GLT 174
Evidence Act, 1872 — Section 91, 92, 94, 95Transfer of Property Act, 1882 — Section 58(C)
High Courts24 Mar 2000
Satya Ranjan Paul and Another Vs State of Tripura and Others
Gauhati High Court · (2000) 2 GLT 170
High Courts24 Mar 2000Allowed
Nepal Ch. Saha and Another Vs State of Tripura and Others
Gauhati High Court · (2000) 2 GLT 205
High Courts24 Mar 2000Dismissed
Ramesh Saharia Vs Union of india (UOI) and Others
Gauhati High Court · (2000) 2 GLT 131
Constitution of India, 1950 — Article 22(5), 226
High Courts24 Mar 2000Allowed
Amal Chandra Lahkar Vs Smt. Benu Sharma
Gauhati High Court · (2000) CriLJ 4098 : (2000) 2 GLT 322
Criminal Procedure Code, 1973 (CrPC) — Section 210, 482Penal Code, 1860 (IPC) — Section 379, 403, 406, 427, 506
High Courts24 Mar 2000Dismissed
Paban Saloi @ Babul Choudhury Vs Union of India (UOI) and Others
Gauhati High Court · (2000) 2 GLT 135
Constitution of India, 1950 — Article 22(5), 226National Security Act, 1980 — Section 10, 3(2), 3(3), 9
High Courts24 Mar 2000
Sri Samir Ghosh Vs State of Tripura and Others
Gauhati High Court · (2000) 3 GLT 366 : (2000) 120 STC 416
Tripura Sales Tax Act, 1976 — Section 3
High Courts23 Mar 2000
Kali Prasad Adhikary Vs Bhairabi Roy and Others
Gauhati High Court · (2000) 2 GLT 260
Motor Vehicles Act, 1988 — Section 166
High Courts23 Mar 2000
Ataur Rahman Laskar Vs Collector of Cachar
Gauhati High Court · (2002) 1 GLT 174
Land Acquisition Act, 1894 — Section 23(1), 23(2), 28, 34, 4(1)
High Courts22 Mar 2000Allowed
State of Tripura and Others Vs Dulal Chakraborty and Others
Gauhati High Court · (2000) 2 GLT 519
Constitution of India, 1950 — Article 14, 141, 16, 16(1), 16(4)
High Courts22 Mar 2000
Tarani Kanta Deka @ Haygrib Dutta Vs Union of India (UOI) and Others
Gauhati High Court · (2000) 2 GLT 305
National Security Act, 1980 — Section 14, 3, 3(2), 3(3), 4
High Courts16 Mar 2000Allowed
Bulbul Enterprise Vs The Food Corporation of India and Others
Gauhati High Court · AIR 2000 Guw 164 : (2000) 2 GLT 344
Constitution of India, 1950 — Article 226Railways Act, 1989 — Section 83