High Courts19 Jun 1990
Babrubahan Jal Vs State of Assam
Gauhati High Court · (1991) CriLJ 278
Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 302, 304, 338, 354, 448
COURT ARCHIVE
Gauhati High Court judgments, 1990
286 judgments · page 9 of 15
High Courts18 Jun 1990
Indian Oil Corporation Limited (Assam Oil Division) Vs Meer Ishfaque Hussain
Gauhati High Court · (1990) 2 GLJ 70
Civil Procedure Code, 1908 — Order 6 Rule 17Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts14 Jun 1990
Smt. Savitri Rani Malik (Legal representative of late S.P. Malik) Vs Commissioner of Income Tax
Gauhati High Court · (1991) 93 CTR 163 : (1990) 186 ITR 701
Income Tax Act, 1961 — Section 153, 153(1)
High Courts12 Jun 1990Dismissed
Md. Wajid Ali Vs Munlana Narul Haque
Gauhati High Court · (1990) 2 GLR 361
Criminal Procedure Code, 1973 (CrPC) — Section 143(4), 145, 145(1)
High Courts11 Jun 1990Dismissed
Hojai Fish Market Association and Another Vs State of Assam and Others
Gauhati High Court · AIR 1991 Guw 79
Assam Municipal Act, 1956 — Section 148(2)
High Courts11 Jun 1990Dismissed
L. Chinzah Vs State of Mizoram and Others
Gauhati High Court · (1992) 1 GLR 115
Constitution of India, 1950 — Article 226Mizoram Autonomous District Council Constitution and Conduct of Business of the District Councils) Rules, 1974 — Rule 17(5), 35, 37(3)
High Courts11 Jun 1990
Bogen Gogoi Vs Jogen Gogoi
Gauhati High Court · (1990) 2 GLJ 411 : (1991) 1 GLR 335
Criminal Procedure Code, 1973 — Section 145, 145(1), 145(4)Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(4)
High Courts08 Jun 1990Dismissed
Fazal Sheikh and Others Vs Abdur Rahman Mea and Others
Gauhati High Court · AIR 1991 Guw 17
Evidence Act, 1872 — Section 74(2)Goalpara Tenancy Act, 1929 — Section 105Transfer of Property Act, 1882 — Section 111
High Courts08 Jun 1990
Rukmanand Ajitsaria Vs Usha Sales Private Ltd.
Gauhati High Court · (1990) 2 GLJ 57
Civil Procedure Code, 1908 — Order 41 Rule 31Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31Evidence Act, 1872 — Section 34, 34, 67, 67
High Courts08 Jun 1990
Gobind Gogoi Vs Phanidhar Gogoi and Ors.
Gauhati High Court · (1990) 2 GLJ 112
Civil Procedure Code, 1908 — Order 9 Rule 13Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts07 Jun 1990Dismissed
Sudhangsu Ranjan Paul and Others Vs Madhav Chandra Paul and Another
Gauhati High Court · (1990) 2 GLR 183
Transfer of Property Act, 1882 — Section 106, 107, 114
High Courts07 Jun 1990
Hazi Nasib Ali Mazumdar Vs State of Assam and Ors.
Gauhati High Court · (1990) 2 GLJ 1
Assam Fixation on Ceiling of Land Holdings Act, 1956 — Section 3(d), 3(d)
High Courts07 Jun 1990
Abdul Baquee Choudhury Vs State of Assam
Gauhati High Court · (1990) 2 GLJ 18 : (1991) 1 GLR 269
High Courts07 Jun 1990Partly Allowed
Gouranga Chandra Paul Vs Bijoy Krishna Paul and Others
Gauhati High Court · AIR 1991 Guw 77
Arbitration Act, 1940 — Section 30, 34
High Courts02 Jun 1990Dismissed
Hindustan Ciba Geigy Limited Vs Bharat Woodworks Private Limited
Gauhati High Court · (1990) 2 GLR 164
Companies Act, 1956 — Section 434(1)
High Courts02 Jun 1990Allowed
Kameswar Brahma and Others Vs Collector of Goalpara, Kokrajahar
Gauhati High Court · AIR 1991 Guw 23
Land Acquisition Act, 1894 — Section 28
High Courts01 Jun 1990
Ronica Nagpal Baruah Vs State of Assam
Gauhati High Court · (1991) 1 GLJ 8 : (1992) 1 GLR 194
High Courts01 Jun 1990Dismissed
Paresh Chandra Das Vs Ramani Mohan Chakravorty
Gauhati High Court · (1990) 06 GAU CK 0018
Transfer of Property Act, 1882 — Section 51A, 53A
High Courts01 Jun 1990
Ronica Nag Pal Baruah Vs State of Assam & Others
Gauhati High Court · (1992) 1 GLR 194
High Courts31 May 1990Allowed
Dr. Prasanta Kumar Saws Vs The State of Assam and Others
Gauhati High Court · (1992) 1 GLR 246