COURT ARCHIVE

Gauhati High Court judgments, 1990

286 judgments · page 15 of 15

High Courts03 Jan 1990Allowed

Mustt. Mohini Devi Sarma and Others Vs Md. Mir Hussain and Another

Gauhati High Court · (1990) 1 GLR 215

High Courts03 Jan 1990

Gauhati High Court · (1991) 1 ACC 610

Motor Vehicles Act, 1939 — Section 110(i), 110F

High Courts03 Jan 1990

Gauhati High Court · (1990) 1 GLJ 182

Hindu Succession Act, 1956 — Section 19, 19

High Courts02 Jan 1990Allowed

Gauhati High Court · (1991) 61 FLR 251 : (1991) 1 LLJ 109

Employees State Insurance Act, 1948 — Section 1, 75

High Courts02 Jan 1990Dismissed

Gauhati High Court · (1990) 2 GLR 192

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 104, Order 21 Rule 97, Order 21 Rule 98

High Courts01 Jan 1990

Gauhati High Court · (1990) 1 GLJ 375

Assam Services (Pension) Rules, 1969 — Rule 64(b), 64(b)