High Courts06 Feb 1990Dismissed
Chand Mia Vs State of Assam
Gauhati High Court · (1990) CriLJ 2387
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Gauhati High Court judgments, 1990
286 judgments · page 14 of 15
High Courts02 Feb 1990
Abdus Shukur Choudhury Vs Nagesh Chandra Bhattachajee
Gauhati High Court · (1990) 1 GLJ 323
Motor Vehicles Act, 1939 — Section 95, 95
High Courts01 Feb 1990Allowed
K.S. Vohra Vs Director General of Border Security Force
Gauhati High Court · (1992) 2 LLJ 705
Border Security Force Act, 1968 — Section 30Constitution of India, 1950 — Article 311
High Courts23 Jan 1990Dismissed
Sriprakash Steel Industries Vs Ramapada Chaterjee and Another
Gauhati High Court · (1990) 2 GLR 430
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 8 Rule 6APatents Act, 1970 — Section 104, 105, 105(1), 106, 106(1)Specific Relief Act, 1963 — Section 41
High Courts19 Jan 1990
Msstt. Manjura Begum Vs Abdullah Sekh
Gauhati High Court · (1991) 2 DMC 40
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts19 Jan 1990Allowed
Sri Basudev Biswas and Another Vs Sri Amit Kumar Ghosh and Others
Gauhati High Court · (1990) 1 GLR 440
High Courts19 Jan 1990Allowed
Khitish Chandra Nandi Vs Chaturbhuj Thapa and Others
Gauhati High Court · (1990) 2 GLR 25
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 6, Order 9 Rule 8, Order 9 Rule 9
High Courts19 Jan 1990
Durga Devi (Died and Legal RPS) Vs Panna Devi
Gauhati High Court · (1990) 1 GLJ 202
Civil Procedure Code, 1908 — Order 41 Rule 1(u), Order 41 Rule 23, Order 41 Rule 23A, 100Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1(u), Order 41 Rule 23, Order 41 Rule 23A, 100Hindu Succession Act, 1956 — Section 14, 14
High Courts18 Jan 1990Allowed
Sirajuddin Vs The State of Assam and Others
Gauhati High Court · (1990) 2 GLR 22
Assam Land and Revenue Regulation, 1886 — Section 160, 160(1), 160(2), 161, 165(3)
High Courts17 Jan 1990
ASSAM PLANTATION CROPS DEV. CORPN. LTD. Vs INSPECTING ASSISTANT COMMISSIONER.
Gauhati High Court · (1990) 34 ITD 426
Income Tax Act, 1961 — Section 2, 254, 256
High Courts12 Jan 1990Allowed
Jogananda Barman Vs State of Assam
Gauhati High Court · (1990) CriLJ 2390
Penal Code, 1860 (IPC) — Section 147, 149, 436
High Courts12 Jan 1990Dismissed
Sree Hargobind Agarwal Vs Ramawtar Dipak Kr. Property (Huf) represented by its Karta Shri Ramawtar Modi and Others
Gauhati High Court · (1990) 1 GLR 414
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 41 Rule 5, Order 41 Rule 5(1), Order 43 Rule 2, 115
High Courts12 Jan 1990
Samir Mazumdar Vs State of Assam and Others
Gauhati High Court · (1990) 2 GLR 108
Assam Ministerial District Establishment Service Rules, 1967 — Rule 6Constitution of India, 1950 — Article 226
High Courts11 Jan 1990
Union of India (UOI) and Others Vs State of Mizoram and Others
Gauhati High Court · (1990) 2 GLR 153
Central Excise Rules, 1944 — Rule 9(1)Central Excises and Salt Act, 1944 — Section 1(2), 24, 25, 26, 27Constitution of India, 1950 — Article 226, 371G, 372
High Courts09 Jan 1990
Dimbeswar Saikia Vs State of Assam and Others
Gauhati High Court · (1990) 2 GLR 80
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 10, 80
High Courts09 Jan 1990Allowed
Mcleod Russel (India) Ltd. Vs State of Assam and Others
Gauhati High Court · (1990) 2 GLR 208
Assam Fixation on Ceiling of Land Holdings Act, 1956 — Section 7(6)
High Courts05 Jan 1990
State of Assam Vs Dwarika Prasad Yadav
Gauhati High Court · (1990) 2 GLJ 78
Assam Administrative Tribunal Act, 1977 — Section 9, 9Assam Secondary Education (Provincialisation) Act, 1977 — Section 4(3), 4(3)
High Courts05 Jan 1990Allowed
Mrs. Rupsan Begum Vs Md. Abdus Sattar
Gauhati High Court · (1990) 2 DMC 253
Criminal Procedure Code, 1973 (CrPC) — Section 125Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3(1)