High Courts25 Jul 1990
State of Mizoram and Another Vs K. Lalruata and Others
Gauhati High Court · (1992) CriLJ 970
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161(3), 164, 173, 173(5)Penal Code, 1860 (IPC) — Section 409
COURT ARCHIVE
Gauhati High Court judgments, 1990
286 judgments · page 7 of 15
High Courts24 Jul 1990Dismissed
Hari Sadhan Deb Vs Dulal Deb
Gauhati High Court · (1991) CriLJ 2800
Criminal Procedure Code, 1973 (CrPC) — Section 244, 245, 245(2)Penal Code, 1860 (IPC) — Section 220
High Courts24 Jul 1990
Paresh Chandra Deb Vs Ganesh Chandra Deb and Ors.
Gauhati High Court · (1990) 2 GLJ 216 : (1991) 1 GLR 143
Criminal Procedure Code, 1973 — Section 225, 227Criminal Procedure Code, 1973 (CrPC) — Section 225, 227
High Courts23 Jul 1990Dismissed
Sri Mafur Ali Talukdar Vs Bakhtarunnessa Bibi and Others
Gauhati High Court · (1990) 2 GLR 343
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 98, Order 21 Rule 99
High Courts23 Jul 1990Allowed
Jyotirmoy Bhattacharjee Vs United Bank of India and Another
Gauhati High Court · (1991) 2 GLR 39
Assam Recovery of Loans Act, 1976 — Section 3, 3(3), 4, 5(1), 6Civil Procedure Code, 1908 (CPC) — Order 7 Rule 6Limitation Act, 1963 — Section 11, 12, 13, 14, 14(1)
High Courts19 Jul 1990
Bijoy Krishna Dey and Others Vs Prabhu Dayal Chohan and Others
Gauhati High Court · (1990) 2 ACC 601 : (1991) ACJ 870
Motor Vehicles Act, 1939 — Section 110B
High Courts19 Jul 1990
Amal Chandra Suklabaidya Vs Bidhu Bala Roy
Gauhati High Court · (1990) 2 GLJ 133
Assam Land and Revenue Regulation, 1886 — Section 3(b)(6), 3(b)(6), 34(c), 34(c)
High Courts18 Jul 1990Allowed
Manmath Kumar Kar Vs Md. Sirat Ali
Gauhati High Court · (1990) 2 GLR 141
High Courts18 Jul 1990
Commissioner of Income Tax Vs Jain Hardware Stores
Gauhati High Court · (1990) 87 CTR 31 : (1990) 186 ITR 272
Income Tax Act, 1961 — Section 40
High Courts17 Jul 1990Dismissed
Sudhangshu Mohan Deb Vs Smt. Nirode Sundari Deb Dhupi and Others
Gauhati High Court · AIR 1991 Guw 75
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 144
High Courts17 Jul 1990
Debabrata Ghose Vs Bhawani Shankar Bagaria
Gauhati High Court · (1990) 2 GLJ 449 : (1991) 1 GLR 353
Penal Code, 1860 — Section 406Penal Code, 1860 (IPC) — Section 406
High Courts16 Jul 1990
Bijoy Kumar Chakraborty Vs State of Tripura & Another
Gauhati High Court · (1991) 1 GLR 13
High Courts16 Jul 1990Dismissed
Sri Lakshiram Deb Barma Vs Sri Prantosh Dhar and Others
Gauhati High Court · AIR 1991 Guw 82
Civil Procedure Code, 1908 (CPC) — Section 100Tripura Land Revenue and Land Reforms Act, 1960 — Section 100(2), 120, 188, 44, 46A
High Courts16 Jul 1990
Amarendra Sarkar Vs Rajendra Sarkar
Gauhati High Court · (1990) 2 GLJ 219
Civil Procedure Code, 1908 — Section 10, 151Civil Procedure Code, 1908 (CPC) — Section 10, 151
High Courts13 Jul 1990
S. Ajit Singh Rais Vs Commissioner of Income Tax
Gauhati High Court · (1991) 188 ITR 242
Income Tax Act, 1961 — Section 171
High Courts10 Jul 1990Allowed
Shri Produmnya Das Purkayastha and Others Vs Shri Rasendra Kumar Das and Others
Gauhati High Court · (1990) 2 GLR 412
Assam Land and Revenue Regulation, 1886 — Section 154, 154(1)
High Courts10 Jul 1990
Oil and Natural Gas Commission Vs Indrajit Dutta Choudhury and Another
Gauhati High Court · (1990) 2 GLJ 125 : (1991) 1 GLR 201
Civil Procedure Code, 1908 — Section 2(17), 80Civil Procedure Code, 1908 (CPC) — Section 2(17), 80
High Courts10 Jul 1990
Jitendra Kumar Chakravarty Vs Shanti Das and Ors.
Gauhati High Court · (1990) 2 GLJ 172 : (1991) 1 GLR 19
Assam (Temporarily Settled Areas) Tenancy Act, 1971 — Section 3(3), 3(3)
High Courts09 Jul 1990Allowed
Jagadish Prasad Awasthi Vs Smt. Sabitri Devi
Gauhati High Court · (1990) 2 GLR 121