High Courts16 Aug 1982
Ganesh Pandit Vs The State of Assam
Gauhati High Court · (1983) 1 GLR 502
Limitation Act, 1963 — Section 4, 5
COURT ARCHIVE
Gauhati High Court judgments, 1982
172 judgments · page 4 of 9
High Courts13 Aug 1982
Ayaj Ali Vs State of Assam
Gauhati High Court · (1983) CriLJ 897
Penal Code, 1860 (IPC) — Section 302, 304, 324
High Courts13 Aug 1982Allowed
Maulvi Ahmadur Rahman Vs Shri Arun Sarkar Roy
Gauhati High Court · (1983) 1 GLR 479
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72Limitation Act, 1963 — Article 113, 12, 142, 59, 99
High Courts11 Aug 1982
Aminul Hoque Saikia Vs Gobinda Upadhyaya and Others
Gauhati High Court · AIR 1983 Guw 21
Constitution of India, 1950 — Article 226
High Courts11 Aug 1982Allowed
Jaladhar Chakma and Vs The Deputy Commissioner, Aizawl, Mizoram and Others
Gauhati High Court · AIR 1983 Guw 18
Wild Life (Protection) Act, 1972 — Section 18, 2(22)
High Courts11 Aug 1982
Magni Devi Jain Vs Deputy Commissioner, Kamrup & Ors.
Gauhati High Court · (1982) 1 GLR 671
Urban Land (Ceiling and Regulation) Act, 1976 — Section 27(4), 27(4)
High Courts11 Aug 1982Dismissed
Kishanlal Agarwala and Another Vs State of Assam and Another
Gauhati High Court · AIR 1983 Guw 33
Assam Land and Revenue Regulation, 1886 — Rule 18(2), 18(3)Assam Panchayati Raj Act, 1972 — Section 1, 158
High Courts10 Aug 1982Allowed
Shri S.K. Mazumdar Vs Union of India (UOI) and Others
Gauhati High Court · (1982) 1 GLR 664
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Central Civil Services (Conduct) Rules, 1964 — Rule 3
High Courts10 Aug 1982Allowed
Badirot Jamal Vs The State of Assam
Gauhati High Court · (1982) 1 GLR 700
Drugs and Cosmetics Act, 1940 — Section 18, 18(c), 27
High Courts09 Aug 1982Dismissed
Sona Mia and Others Vs Akly Mia and Others and Saiyan Ali and Others
Gauhati High Court · (1985) 2 GLR 330
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 29
High Courts09 Aug 1982
Jogendra Nath Das Vs Sub-divisional Officer Nalbari and Ors.
Gauhati High Court · (1983) 2 GLR 133
High Courts09 Aug 1982
Banwarilal Chowkhani Vs Commissioner of Wealth-tax
Gauhati High Court · (1982) 31 CTR 143 : (1983) 142 ITR 264
Wealth Tax Act, 1957 — Section 18(1), 18(4)
High Courts04 Aug 1982Allowed
Sudhir Kumar Das and Others Vs Amitava Dhar
Gauhati High Court · AIR 1983 Guw 52
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, 11
High Courts04 Aug 1982
Gopal Bagaria and Others Vs Swarga Narayan Mazumdar and Others
Gauhati High Court · (1983) CriLJ 1006
Criminal Procedure Code, 1973 (CrPC) — Section 401, 482Prevention of Food Adulteration Act, 1954 — Section 17, 20A
High Courts04 Aug 1982
Sunil Chandra Sarkar and Anr. Vs State of Assam, Represented By Food Inspectorate, Tezpur.
Gauhati High Court · (1982) 1 GLR 770
Prevention of Food Adulteration Act, 1954 — Section 20(1), 20(1)
High Courts31 Jul 1982
Rakhal Chandra Ghosh son of Late Kamini Kumar Ghosh Vs Jogendra Kumar Bhowmik son of Late Mahananda Bhowrnik of Kamalpur Town, Tripura
Gauhati High Court · AIR 1963 Tripura 54
Civil Procedure Code, 1908 — Order 21 Rule 103, 115Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103, 115
High Courts30 Jul 1982Dismissed
Smt. Kalyani Ghose Vs Dr. Bhabani Charan Banerjee and Another
Gauhati High Court · AIR 1983 Guw 65
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 1, 115
High Courts28 Jul 1982
Bharat Teli & Ors. Vs State of Meghalaya & Anr.
Gauhati High Court · (1982) 1 GLR 766
Criminal Procedure Code, 1973 — Section 252Criminal Procedure Code, 1973 (CrPC) — Section 252
High Courts27 Jul 1982
Gunaram Tanti and Another Vs State of Assam
Gauhati High Court · (1983) CriLJ 289
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 190, 193, 209
High Courts09 Jul 1982Allowed
Kinaram Das Vs State of Assam and Others
Gauhati High Court · AIR 1983 Guw 45
Constitution of India, 1950 — Article 226