High Courts09 Jul 1982Allowed
Shri Biren Rava and Others Vs Sri Jnanendra Narayan Choudhury
Gauhati High Court · (1983) 1 GLR 219
Limitation Act, 1963 — Article 142, 144, 64, 65, 27Specific Relief Act, 1963 — Section 9
COURT ARCHIVE
Gauhati High Court judgments, 1982
172 judgments · page 5 of 9
High Courts07 Jul 1982
Prithi Raj Sarma Vs Rid Karan Sarma @ Surana
Gauhati High Court · (1982) 1 GLR 610
Criminal Procedure Code, 1973 — Section 144, 401Criminal Procedure Code, 1973 (CrPC) — Section 144, 401
High Courts07 Jul 1982
Bimalendu Sen Vs State of Tripura & 4 Others
Gauhati High Court · (1982) 1 GLR 793
Civil Procedure Code, 1908 — Order 39 Rule 1, Order 39 Rule 2Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts05 Jul 1982Allowed
Mornigstar Khontthiem Vs District Council and Others
Gauhati High Court · (1983) 1 GLR 1
Constitution of India, 1950 — Article 14United Khasi and Jaintia Hills Autonomous District (Appointment and Succession of Chiefs and Headmen) Act, 1959 — Section 3
High Courts01 Jul 1982
Municipal Board, Sibsagar Vs Secy.To Govt.of Assam, Municipal Admn.Deptt., Dispur and Others.
Gauhati High Court · (1983) 2 GLR 63
Assam Municipal Act, 1956 — Section 296, 296
High Courts25 Jun 1982
Dhan Kaur and Sons Vs Commissioner of Wealth Tax
Gauhati High Court · (1982) 06 GAU CK 0016
Finance Act, 1969 — Section 24Wealth Tax Act, 1957 — Section 14, 14(1), 14(2), 15, 16(3)
High Courts21 Jun 1982
Mohammed Ali Vs Commissioner of Wealth-tax and Others
Gauhati High Court · (1982) 31 CTR 141 : (1983) 141 ITR 690
Wealth Tax Act, 1957 — Section 13(2), 14(2), 18(1), 18(2), 18(2A)
High Courts21 Jun 1982Allowed
Mohammed Ali Vs Commissioner of Wealth Tax
Gauhati High Court · (1982) 11 TAXMAN 81
Constitution of India, 1950 — Article 226Wealth Tax Act, 1957 — Section 14(2), 18(1)(a), 18(2), 18(2A)
High Courts17 Jun 1982Allowed
Bharat Chandra Das Vs Prangopal Ch. Das
Gauhati High Court · AIR 1983 Guw 78
Civil Procedure Code, 1908 (CPC) — Section 11, 47
High Courts16 Jun 1982
Lalrinfela Vs State of Mizoram and Others
Gauhati High Court · (1982) CriLJ 1793
Criminal Procedure Code, 1973 (CrPC) — Section 128, 427, 428, 482, 484Penal Code, 1860 (IPC) — Section 380, 75Prisons Act, 1894 — Section 27, 3
High Courts14 Jun 1982Dismissed
Indian Airlines Corporation Vs The State of Assam and Another
Gauhati High Court · (1985) 2 GLR 71
Air Corporations Act, 1953 — Section 2Constitution of India, 1950 — Article 276Trades, Callings and Employments Taxation Act, 1947 — Section 13, 2, 3, 7(2), 8
High Courts14 Jun 1982
Bimal Indwar Vs State of Assam
Gauhati High Court · (1982) CriLJ 1804
Penal Code, 1860 (IPC) — Section 201, 302
High Courts11 Jun 1982Dismissed
Commissioner of Income Tax Vs Gangadhar Sikaria
Gauhati High Court · (1983) 14 TAXMAN 512
Income Tax Act, 1961 — Section 256(2)
High Courts10 Jun 1982
Dhansiri Saw Mills Pvt.Ltd. Vs State of Assam & Ors.
Gauhati High Court · (1982) 1 GLR 550
High Courts10 Jun 1982
Jogananda Pegu Vs Assam Board of Revenue & Others
Gauhati High Court · (1982) 1 GLR 563
Assam Excise Act, 1910 — Section 9, 9Assam Excise Rules, 1945 — Rule 206(2), 206(2), 208(3), 208(3), 211, 211
High Courts10 Jun 1982
Sena Rokhuma Thangvela Vs District Magistrate, South and District, Manipur & Others
Gauhati High Court · (1982) 1 GLR 606
National Security Act, 1980 — Section 10, 10
High Courts07 Jun 1982
Md. Nurul Haque and Others Vs The State of Assam
Gauhati High Court · (1983) CriLJ 59
Criminal Procedure Code, 1973 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 148, 34, 379, 427, 447
High Courts07 Jun 1982
Ramautar Choukhany Vs Hari Ram Todi and Another
Gauhati High Court · (1982) CriLJ 2266
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 415, 420, 421
High Courts07 Jun 1982
Khagendra Nath Bayan and Another Vs The State of Assam
Gauhati High Court · (1982) CriLJ 2109
Criminal Procedure Code, 1973 (CrPC) — Section 437, 439, 482Penal Code, 1860 (IPC) — Section 302, 34
High Courts01 Jun 1982
Commissioner of Income Tax Vs Ganesh Das Sreeram (Firm)
Gauhati High Court · (1982) 30 CTR 302 : (1983) 141 ITR 946
Income Tax Act, 1961 — Section 271(1), 271(2)