High Courts26 Nov 1982Allowed
Smt. Sarala Bala Roy Vs Sri Alakesh Chandra Barua and Others
Gauhati High Court · (1983) 1 GLR 252
COURT ARCHIVE
Gauhati High Court judgments, 1982
172 judgments · page 2 of 9
High Courts24 Nov 1982Dismissed
Shri Pokarmal Agarwalla Vs Shri Madhoram Thakursidas
Gauhati High Court · (1983) 1 GLR 194
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts24 Nov 1982Allowed
Rameswar Singh Vs Dr. L.S. Phukan and Another
Gauhati High Court · (1982) 1 GLR 270
Criminal Procedure Code, 1973 (CrPC) — Section 313, 342Prevention of Food Adulteration Act, 1954 — Section 16(1), 2(1), 7
High Courts23 Nov 1982Dismissed
Surendra Nath Dutta Vs Upen Chendra Dev
Gauhati High Court · (1983) 1 GLR 314
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35Transfer of Property Act, 1882 — Section 108, 3
High Courts19 Nov 1982Allowed
Sri Monmohan Das Vs The State of Assam
Gauhati High Court · (1983) 1 GLR 157
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 3, 7, 7(1)
High Courts18 Nov 1982
Smti Dharmibala Deka Vs Shri Mani Ram Deka
Gauhati High Court · (1983) 1 GLR 46
Criminal Procedure Code, 1973 (CrPC) — Section 125, 399Hindu Marriage Act, 1955 — Section 3
High Courts17 Nov 1982
Chouthmal Sarma Vs P.C. Saikia and Another
Gauhati High Court · (1983) CriLJ 1255
Prevention of Food Adulteration Act, 1954 — Section 11, 13, 16, 2, 3
High Courts16 Nov 1982
Dr. Chandra Mohan Goswami Vs State of Assam and Another
Gauhati High Court · (1983) 35 CTR 28 : (1984) 145 ITR 582
Criminal Procedure Code, 1973 (CrPC) — Section 401, 482General Clauses Act, 1897 — Section 26Income Tax Act, 1961 — Section 271(1), 277, 279(1)
High Courts12 Nov 1982
Rabindra Kumar Bora & Ors. Vs Panna Devi Agarwalla and Another
Gauhati High Court · (1983) 1 GLR 457
Civil Procedure Code, 1908 — Order 21 Rule 11(2), Order 21 Rule 2, Order 3 Rule 1Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2), Order 21 Rule 2, Order 3 Rule 1
High Courts12 Nov 1982Allowed
Smt. Binapani Bora and Others Vs Shri Narendra Bora
Gauhati High Court · (1983) 1 GLR 26
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 112, 116, 116(1)
High Courts10 Nov 1982Dismissed
Hasen Ali and Others Vs Solimuddin S.K. and Another
Gauhati High Court · (1983) 1 GLR 196
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), 115
High Courts10 Nov 1982Allowed
Shri Kirshna Singh Vs The Union Territory of Mizoram
Gauhati High Court · (1983) 1 GLR 15
Criminal Procedure Code, 1973 (CrPC) — Section 407Penal Code, 1860 (IPC) — Section 279, 304A
High Courts06 Nov 1982
Chakradhar Das & Another Vs Karuna Kanta Pathak & Others
Gauhati High Court · (1983) 2 GLR 171
High Courts06 Nov 1982Dismissed
Tula Das Shah and Others Vs Ratanlal Agarwalla
Gauhati High Court · (1983) 1 GLR 20
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts06 Nov 1982
Kulendra Kumar Dey and Another Vs Union Territory of Arunachal Pradesh
Gauhati High Court · (1983) CriLJ 1122
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts05 Nov 1982
Shri Narayan Chandra Talukdar Vs The Regional Transport Authority and Others
Gauhati High Court · (1983) 1 GLR 62
Assam Motor Vehicles Rules, 1940 — Rule 78Motor Vehicles Act, 1988 — Section 57, 58, 58(2), 64
High Courts22 Sept 1982Allowed
The Union of India (UOI) and Others Vs Sri Karuna Kanta Deka
Gauhati High Court · (1983) 1 GLR 116
Arbitration Act, 1940 — Section 17Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3, 115, 151(1), 80(2)
High Courts22 Sept 1982Dismissed
Sri Tanuram Keot Vs Sri Padoram Kalita
Gauhati High Court · (1983) 1 GLR 497
Assam Land and Revenue Regulation, 1886 — Section 11Assam Land Revenue Rules — Rule 1Transfer of Property Act, 1882 — Section 43, 6
High Courts21 Sept 1982
B.N.Dey & Co.and others Vs State of Assam & Ors.
Gauhati High Court · (1982) 1 GLR 834
Assam Liquor Prohibition Act, 1952 — Section 21, 21
High Courts18 Sept 1982Allowed
Industrial Co-operative Bank Ltd. Vs Bhubaneswar Barthakur and Others
Gauhati High Court · AIR 1983 Guw 71
Suits Valuation Act, 1887 — Section 8