High Courts14 Jul 1972Dismissed
Hanuman Prasad Chowkhani and another Vs Devendra Chandra Paul and others
Gauhati High Court · AIR 1972 Guw 77
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 22 Rule 2, Order 22 Rule 4
COURT ARCHIVE
Gauhati High Court judgments, 1972
102 judgments · page 3 of 6
High Courts14 Jul 1972Dismissed
Dinesh Chandra Sardar and others Vs Harendra Biswas
Gauhati High Court · AIR 1972 Guw 81
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 3, Order 8 Rule 4, Order 8 Rule 5
High Courts14 Jul 1972
The State of Assam Vs Lakhinath Duara and Others
Gauhati High Court · (1972) CriLJ 1571
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts13 Jul 1972Dismissed
U. Hasaia Pohshna and another Vs U. Kill Dhur and another
Gauhati High Court · AIR 1972 Guw 86
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts13 Jul 1972
Prabhat Chandra Saikia Vs Rajani Bala Devi and others
Gauhati High Court · AIR 1972 Guw 85
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 23 Rule 1, 115
High Courts12 Jul 1972Allowed
Sawna Brahma Vs Assam Board of Revenue and another
Gauhati High Court · AIR 1972 Guw 121
Constitution of India, 1950 — Article 226
High Courts10 Jul 1972Dismissed
Surendra Chandra Biswas Vs Ananga Kishore Bhattacharjee
Gauhati High Court · AIR 1973 Guw 48
Evidence Act, 1872 — Section 167, 58Registration Act, 1908 — Section 49
High Courts07 Jul 1972Dismissed
Mahabir Prasad Agarwalla Vs Jiban Chandra Hazarika and Another
Gauhati High Court · (1973) ACJ 180
Civil Procedure Code, 1908 (CPC) — Section 9Motor Vehicles Act, 1939 — Section 110A, 110B, 110D, 2, 42(2)
High Courts07 Jul 1972Dismissed
Mahabir Prasad Agarwalla Vs Jiban Chandra Hazarika and another
Gauhati High Court · AIR 1972 Guw 88
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts05 Jul 1972Allowed
Praneswar Das and another Vs State of Assam and others
Gauhati High Court · AIR 1973 Guw 51
Administration of Evacuee Property Act, 1950 — Section 48Forest Act, 1927 — Section 82
High Courts05 Jul 1972Allowed
Assistant Commissioner of Taxes and Another Vs Kedarmal Keshardeo and Another
Gauhati High Court · (1973) 32 STC 152
Central Sales Tax Act, 1956 — Section 14Constitution of India, 1950 — Article 226
High Courts29 Jun 1972Dismissed
Ahmadellah Vs Mafizuddin Ahmad and another
Gauhati High Court · AIR 1973 Guw 56
High Courts27 Jun 1972Allowed
Sarangthem Tonsana Singh Vs Sarangthem Kalachand Singh
Gauhati High Court · AIR 1973 Guw 64
Transfer of Property Act, 1882 — Section 123, 3
High Courts26 Jun 1972
Sashi Prasad Baruah Vs Agricultural Income Tax Officer and Others
Gauhati High Court · (1973) 91 ITR 488
Assam Agricultural Income Tax Act, 1939 — Section 19(1), 19(2), 20(4), 30
High Courts22 Jun 1972Allowed
Sikaria Sons and Company and Another Vs Superintendent of Taxes and Others
Gauhati High Court · (1973) 31 STC 25
Constitution of India, 1950 — Article 14, 19, 226
High Courts22 Jun 1972
Assam Cane Suppliers Vs Income Tax Officer, ''A'' Ward
Gauhati High Court · (1973) 91 ITR 364
Income Tax Act, 1961 — Section 147, 148
High Courts22 Jun 1972Dismissed
Surendranath Barman Vs The State of Assam and others
Gauhati High Court · AIR 1973 Guw 6
Constitution of India, 1950 — Article 14, 19, 19(1)(g), 19(6), 46
High Courts22 Jun 1972
ASSAM CANE SUPPLIERS Vs Income Tax OFFICER, A WARD, DIBRUGARH.
Gauhati High Court · (1973) 91 ITR 365
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 148, 151, 23, 33B
High Courts21 Jun 1972Allowed
Simla Konglui Tangkhul Vs Wangmazum Tangkhul and others
Gauhati High Court · AIR 1973 Guw 60
Limitation Act, 1963 — Section 12, 5
High Courts16 Jun 1972Allowed
Khuki Barmani Vs Kumar Prakritish Chandra Barua and others
Gauhati High Court · AIR 1972 Guw 92
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13