High Courts31 Jan 1972
Syed Abdur Rahman Vs Tripura Modern Bank Limited (In Liquidation)
Gauhati High Court · (1974) 44 CompCas 201
COURT ARCHIVE
Gauhati High Court judgments, 1972
102 judgments · page 6 of 6
High Courts31 Jan 1972Allowed
T.S. Srivastava Vs State of Assam and others
Gauhati High Court · AIR 1972 Guw 2
Constitution of India, 1950 — Article 309