High Courts25 Aug 1972Allowed
Naren Das Vs the Guwahati University and others
Gauhati High Court · AIR 1973 Guw 19
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gauhati High Court judgments, 1972
102 judgments · page 2 of 6
High Courts23 Aug 1972Dismissed
Surendra Chandra Roy and another Vs Baikuntha Chandra Roy and another
Gauhati High Court · AIR 1973 Guw 21
High Courts21 Aug 1972Dismissed
Bhagya Namasudrani and another Vs Bimal Chandra Chakravarty
Gauhati High Court · AIR 1973 Guw 23
Easements Act, 1882 — Section 2(1), 52, 56Transfer of Property Act, 1882 — Section 105
High Courts18 Aug 1972Dismissed
Kakodonga Tea Estate Vs J. N. Saikia
Gauhati High Court · AIR 1973 Guw 27
Constitution of India, 1950 — Article 113, 120, 18, 55, 56Contract Act, 1872 — Section 2, 68, 72Limitation Act, 1963 — Section 30
High Courts16 Aug 1972Dismissed
Sudhir Chandra Pal Vs Rajeswar Datta
Gauhati High Court · AIR 1972 Guw 119
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145, 247
High Courts09 Aug 1972
Lairenlakpam Rajbapu Singh and Another Vs Wakambam Mani Singh
Gauhati High Court · (1973) CriLJ 1090
Criminal Procedure Code, 1898 (CrPC) — Section 145, 435, 439
High Courts08 Aug 1972Dismissed
Sardar Bir Singh Vs Noor Ahmed and others
Gauhati High Court · AIR 1972 Guw 122
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Registration Act, 1908 — Section 32, 33
High Courts07 Aug 1972Dismissed
The Burmah Oil Co. (India Trading) Ltd Vs Kunchanpore Tea Co. Ltd. and another
Gauhati High Court · AIR 1973 Guw 34
High Courts04 Aug 1972Dismissed
Adhikarimayum Brajmohan Sarma Vs Heikrujam Tombi Singh and others
Gauhati High Court · AIR 1973 Guw 38
Evidence Act, 1872 — Section 13
High Courts04 Aug 1972Allowed
Kameswar Singh and others Vs Khaichow Singh and others
Gauhati High Court · AIR 1973 Guw 43
Transfer of Property Act, 1882 — Section 54, 58, 58(c)
High Courts04 Aug 1972Allowed
Ahmed Hussain Vs Maya-Jan Nessa Choudhury and others
Gauhati High Court · AIR 1972 Guw 93
Assam Non-Agricultural Urban Areas Tenancy Act, 1955 — Section 3(g)
High Courts04 Aug 1972Dismissed
Batuk Chandra Patwari and others Vs Kirti Ram Das and others
Gauhati High Court · AIR 1972 Guw 69
Civil Procedure Code, 1908 (CPC) — Section 115Court Fees Act, 1870 — Section 7, 7(iv), 7(iv)(b), 7(iv)(c), 7(v)(b)Suits Valuation Act, 1887 — Section 8
High Courts04 Aug 1972
Buduka Kalita and Another Vs The State of Assam
Gauhati High Court · (1972) CriLJ 1627
Penal Code, 1860 (IPC) — Section 323, 324, 326, 424, 441
High Courts02 Aug 1972Dismissed
Smt. Saraswati Goswami and others Vs Railway Administration
Gauhati High Court · AIR 1972 Guw 97
Railways Act, 1890 — Section 82B, 82F
High Courts28 Jul 1972Dismissed
Dr. Nirendra Mohan Guha Vs State of Assam and another
Gauhati High Court · AIR 1972 Guw 104
Assam Municipal Act, 1956 — Section 298, 31
High Courts25 Jul 1972Dismissed
Annapurna Chakrabarty and others Vs Kalpana Debi and others
Gauhati High Court · AIR 1972 Guw 107
Hindu Womens Right to Property Act, 1937 — Section 2, 3
High Courts25 Jul 1972
Prasanna Kumar Ghosh and others Vs Dhirendra Mohan Dutta and another
Gauhati High Court · AIR 1973 Guw 31
Transfer of Property Act, 1882 — Section 106, 111, 113, 116
High Courts24 Jul 1972Dismissed
Taseruddin Sarkar and others Vs Salimuddin Seikh and others
Gauhati High Court · AIR 1972 Guw 71
Goalpara Tenancy Act, 1929 — Section 103Penal Code, 1860 (IPC) — Section 147, 327
High Courts24 Jul 1972Allowed
Khargeswar Dutta and another Vs Hironmoyee Dutta and others
Gauhati High Court · AIR 1972 Guw 102
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts17 Jul 1972Dismissed
Sew Narayan Choudhury Vs M/s. Indian Roadways, Calcutta and another
Gauhati High Court · AIR 1972 Guw 76
Limitation Act, 1963 — Section 30Penal Code, 1860 (IPC) — Section 420