High Courts04 Jun 1958
The State Vs Ram Chand and Another
Gauhati High Court · (1959) CriLJ 169
Criminal Procedure Code, 1898 (CrPC) — Section 185(2)Penal Code, 1860 (IPC) — Section 380, 411
COURT ARCHIVE
Gauhati High Court judgments, 1958
86 judgments · page 3 of 5
High Courts02 Jun 1958Allowed
Kailash Prosad Singh and Another Vs Deputy Commissioner and Others
Gauhati High Court · AIR 1959 Guw 107
Assam Commissioners (Transfer of Powers) Act, 1947 — Section 3(1)Constitution of India, 1950 — Article 226Northern India Ferries Act, 1878 — Section 8
High Courts23 May 1958
Ram Chandra Dey Vs Jhumarmal Jain and Others
Gauhati High Court · (1958) 05 GAU CK 0005
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 40 Rule 4, Order 43 Rule 1
High Courts19 May 1958
Yusuf Ali Bepari Vs The State of Assam and Another
Gauhati High Court · AIR 1958 Guw 154
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 5A, 6
High Courts16 May 1958
Nandeswar Chakravarty and Others Vs State of Assam and Others
Gauhati High Court · (1958) 05 GAU CK 0001
Assam Land (Requisition and Acquisition) Act, 1948 — Section 18, 3, 3(1), 3(2), 4Constitution of India, 1950 — Article 13, 132, 14, 19(1), 226Defence (General) Regulations, 1939 — Regulation 55(4)
High Courts05 May 1958
Birendra Nath Guha Vs Commissioner of Taxes
Gauhati High Court · AIR 1958 Guw 119 : (1959) 10 STC 327
Constitution of India, 1950 — Article 286, 3Sales of Goods Act, 1930 — Section 18, 19, 20, 21, 22
High Courts02 May 1958
Banwarilal Chowkhani, Proprietor of Chowkhani Tea Seed Estates Vs A.M. Deshmukhya, Addl. Dy. Commr. and Another
Gauhati High Court · AIR 1958 Guw 155
Constitution of India, 1950 — Article 226Minimum Wages Act, 1948 — Section 12, 2, 20, 5
High Courts25 Apr 1958Dismissed
Niresh Chandra Das Vs Paresh Chandra Routh
Gauhati High Court · AIR 1959 Guw 61
Assam Urban Areas Rent Control Act, 1946 — Section 6, 6(1)Civil Procedure Code, 1908 (CPC) — Section 60Transfer of Property Act, 1882 — Section 105, 108, 6
High Courts23 Apr 1958Allowed
Dinesh Chandra Dowerah and Another Vs A.M. Dam and Others
Gauhati High Court · AIR 1959 Guw 64
Assam Excise Rules, 1945 — Rule 205Constitution of India, 1950 — Article 226
High Courts21 Apr 1958
Warepam Lukhoi Singh Vs Lepchung Kom
Gauhati High Court · AIR 1959 Guw 30 : AIR 1958 Guw 30 : (1959) CriLJ 742
Criminal Procedure Code, 1898 (CrPC) — Section 145, 202
High Courts17 Apr 1958
Haralal Poddar Vs The Municipal Board and Others
Gauhati High Court · (1958) 04 GAU CK 0013
Assam Municipal Act, 1956 — Section 140, 291, 59Constitution of India, 1950 — Article 19, 19(1), 19(6), 226
High Courts17 Apr 1958
Dev Kanta Barooah Vs Kusha Ram Nath and Another
Gauhati High Court · AIR 1959 Guw 68
Representation of the People Act, 1951 — Section 100(1), 30, 33(1), 36(2), 36(4)
High Courts16 Apr 1958
Biswanath Upadhaya Vs Haralal Das and Others
Gauhati High Court · (1958) 04 GAU CK 0011
Constitution of India, 1950 — Article 173Representation of the People Act, 1951 — Section 100, 100(2), 116A, 117, 119A
High Courts10 Apr 1958Allowed
Jatindra Kumar Seal Vs Rajmohan Rai
Gauhati High Court · (1958) 04 GAU CK 0014
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts08 Apr 1958
Dwipendra Ch. Chaudhury and Another Vs The State of Assam
Gauhati High Court · AIR 1958 Guw 152
Assam Land and Revenue Regulation, 1886 — Section 123, 126, 126(1), 126(2), 127
High Courts08 Apr 1958
Nabin Chandra Gogoi Vs The State
Gauhati High Court · AIR 1961 Guw 18 : (1961) CriLJ 226
Penal Code, 1860 (IPC) — Section 425, 429Wild Birds and Animals Protection Act, 1912 — Section 3, 4
High Courts08 Apr 1958
Kala Meah Vs Rai Mohan Saha
Gauhati High Court · AIR 1958 Guw 47 : (1958) CriLJ 1554
Criminal Procedure Code, 1898 (CrPC) — Section 144, 144(1), 144(2)
High Courts07 Apr 1958
The All India Tea and Trading Co. Ltd. Vs R.N. Hazarika and Others
Gauhati High Court · (1958) 04 GAU CK 0012
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2
High Courts07 Apr 1958
K. Stone Vs Kresmanik
Gauhati High Court · AIR 1958 Guw 111 : (1958) CriLJ 1129
General Clauses Act, 1897 — Section 16Penal Code, 1860 (IPC) — Section 341, 380, 392, 427, 503
High Courts03 Apr 1958
Padmanava Bhattacherjee and Others Vs Bidhubushan Das and Others
Gauhati High Court · AIR 1958 Guw 37 : (1958) CriLJ 1250