COURT ARCHIVE

Gauhati High Court judgments, 1958

86 judgments · page 2 of 5

High Courts12 Aug 1958

Khagendranath Nath Vs Umesh Chandra Nath

Gauhati High Court · AIR 1958 Guw 183

Criminal Procedure Code, 1898 — Section 401Criminal Procedure Code, 1898 (CrPC) — Section 401Representation of the People Act, 1951 — Section 100, 100, 7(b), 7(b), 8(a)

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High Courts07 Aug 1958Dismissed

Tek Bahadur Bhujil Vs Debi Singh Bhujil

Gauhati High Court · AIR 1959 Guw 109

Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 5

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High Courts07 Aug 1958Dismissed

Cachar Chah Sramik Union and Another Vs S.K. Datta, Director, Chincoorie T.E. and Others

Gauhati High Court · (1958) 08 GAU CK 0003

Payment of Wages Act, 1936 — Section 15, 15(3), 17, 17(1), 20

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High Courts06 Aug 1958Allowed

Austin Henry Rufus Vs The State

Gauhati High Court · AIR 1959 Guw 67 : (1959) CriLJ 305

Criminal Procedure Code, 1898 (CrPC) — Section 251A, 251A(3), 439

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High Courts23 Jul 1958

Soram Parijat Singh and Others Vs Thongram Meri Singh and Another

Gauhati High Court · (1960) CriLJ 631

Penal Code, 1860 (IPC) — Section 297, 441, 447

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High Courts22 Jul 1958Allowed

Md. Nadir Shah Vs The State and Another

Gauhati High Court · AIR 1960 Guw 18 : (1959) CriLJ 437

Assam Municipal Act, 1923 — Section 217, 218

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High Courts11 Jul 1958

Harendra Nath Barua Vs Dev Kanta Barua and Others

Gauhati High Court · (1958) 07 GAU CK 0004

Assam Legislative Assembly Procedure and Conduct of Business Rules — Rule 131, 158, 160, 161, 162Constitution of India, 1950 — Article 105, 122, 19(1), 194, 194(3)Government of India Act, 1935 — Section 71

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High Courts10 Jul 1958Allowed

Sudhindra Kumar Deb and Others Vs The State of Assam and Others

Gauhati High Court · AIR 1959 Guw 1

General Clauses Act, 1897 — Section 21Industrial Disputes Act, 1947 — Section 10, 33

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High Courts10 Jul 1958

Balbir Singh and Another Vs The State

Gauhati High Court · AIR 1958 Guw 173 : (1958) CriLJ 1461

Constitution of India, 1950 — Article 13, 14, 19

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High Courts09 Jul 1958

Banchamani Saha Vs Kshir Babu Sinha

Gauhati High Court · (1959) CriLJ 1027

Penal Code, 1860 (IPC) — Section 420

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High Courts04 Jul 1958Allowed

B. Rowell Roy Vs Ka Thili Nonglyer

Gauhati High Court · AIR 1959 Guw 9

Workmens Compensation Act, 1923 — Section 10A

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High Courts03 Jul 1958

Bindhu Madhav Chatterjee Vs Babu Sou Singh and Others

Gauhati High Court · (1959) CriLJ 89

Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 438

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High Courts01 Jul 1958Dismissed

Mohanlal Ajitsaria Vs Abdul Rasid

Gauhati High Court · AIR 1959 Guw 10

Workmens Compensation Act, 1923 — Section 2(1), 4(1)

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High Courts30 Jun 1958Allowed

M.L. Dalmia and Co. Ltd. Vs State of Assam and Others

Gauhati High Court · AIR 1958 Guw 169 : (1959) 10 STC 41

Assam Sales Tax Act, 1947 — Section 10, 19, 2(12)

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High Courts27 Jun 1958Dismissed

Anowar Hussain and Another Vs Ajoy Kumar Mukherjee and Others

Gauhati High Court · AIR 1959 Guw 28

Criminal Procedure Code, 1898 (CrPC) — Section 156(3), 190, 200, 202, 204Judicial Officers Protection Act, 1850 — Section 1Limitation Act, 1908 — Article 19, 2

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High Courts25 Jun 1958Allowed