High Courts24 Jan 1958
Demkholum Vs Helkhosem Kuku
Gauhati High Court · (1958) CriLJ 1054
Penal Code, 1860 (IPC) — Section 352
COURT ARCHIVE
Gauhati High Court judgments, 1958
86 judgments · page 5 of 5
High Courts21 Jan 1958
Harinath Das Vs State of Assam and Others
Gauhati High Court · (1958) 01 GAU CK 0001
Assam Land and Revenue Regulation, 1886 — Section 155, 156, 16Assam Settlement of Fisheries Rules, 1953 — Rule 1, 10, 11, 12, 13Constitution of India, 1950 — Article 226, 227
High Courts16 Jan 1958
Mohammad Hussain Vs The State
Gauhati High Court · AIR 1960 Guw 209 : (1960) CriLJ 1549
Passports (Entry into India) Act, 1920 — Section 3
High Courts10 Jan 1958
Bhanu Lal Das and Others Vs State of Tripura
Gauhati High Court · AIR 1958 Guw 40 : (1958) CriLJ 1549
High Courts09 Jan 1958
K.L. Goenka and Another Vs S.R. Majumdar
Gauhati High Court · (1958) 01 GAU CK 0011
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Companies Act, 1956 — Section 102, 104, 105, 105A, 156Defence of India Rules, 1962 — Rule 94A, 94A(2), 94A(4), 94A(5)
High Courts07 Jan 1958
Shanu Mea Vs Nandu Mea and Others
Gauhati High Court · (1959) CriLJ 774
Criminal Procedure Code, 1898 (CrPC) — Section 145, 438