High Courts24 Dec 2025Partly Allowed
Parth Mutrak & Ors. Vs Rohini Mutrak
Bombay High Court · (2025) 12 BOM CK 3247
COURT ARCHIVE
Bombay High Court judgments
76,764 judgments · page 84 of 3,839
High Courts24 Dec 2025Allowed
Mohit Raju Chopra & Ors. Vs The State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 3246
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Sections 306, 498-A, 34, 107
High Courts24 Dec 2025Partly Allowed
Chandrasen Alias Dinesh Bhagwan Patekar & Ors. Vs State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 3245
High Courts24 Dec 2025Dismissed
Bajrang Shankarrao Parsure & Anr. Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 3241
Constitution of India-Article 226, 16Maharashtra Employees of Private Schools (Conditions of Services) Act, 1977-Section 5(1), 5(2)Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981-Rule 9(2A)
High Courts24 Dec 2025
Dnyanoba Shelke & Ors. Vs The State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 3239
Land Acquisition Act, 1894-Section 4, 51-AIndian Evidence Act, 1872-Section 59, 67Bharatiya Sakshya Adhiniyam, 2023-Section 54, 65
High Courts24 Dec 2025Disposed Of
Vijaykumar & Anr. Vs Sushilkumar
Bombay High Court · (2025) 12 BOM CK 3238
Code of Civil Procedure-Order 39 Rule 1 and 2, 39 Rule 2-ATransfer of Property Act-Section 52
High Courts24 Dec 2025Partly Allowed
The Executive Engineer Vs Bansi Jadhav & Anr.
Bombay High Court · (2025) 12 BOM CK 3237
Land Acquisition Act, 1984-Section 4, 12(2)
High Courts24 Dec 2025Allowed
Kaduji Waichal & Ors. Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 3236
Bharatiya Saksha Adhiniyam, 2023-Section 53Code of Civil Procedure, 1908-Section 30Land Acquisition Act, 1894-Section 4, 9
High Courts24 Dec 2025
Baburao More & Anr. Vs The State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 3235
Code of Criminal Procedure-Section 374(2), 313(1)(b)Indian Penal Code-Section 307, 326, 324, 323, 504, 506, 34Bombay Police Act-Section 135
High Courts24 Dec 2025Allowed
Vasantrao More Vs The State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 3234
Constitution of India-Article 227Code of Criminal Procedure-Section 482, 156(3), 200, 397Indian Penal Code-Sections 109, 120(b), 406, 409, 420, 463, 465, 468, 471, 34
High Courts24 Dec 2025Partly Allowed
Bharat Dhondiba Murkute & Anr. Vs Payal Kalpesh Kusar
Bombay High Court · (2025) 12 BOM CK 3233
Indian Penal Code, 1860-Sections 498, 496, 34Dowry Prohibition Act, 1961-Section 4
High Courts24 Dec 2025Partly Allowed
Santosh Sitaram Ingale Vs State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 3227
Indian Penal Code, 1860-Sections 354, 376, 376(2)(f), 376(2)(l), 376/511, 452, 506Code of Criminal Procedure, 1973-Sections 161, 164, 313Indian Evidence Act-Sections 114, 114(g), 118
High Courts24 Dec 2025Disposed Of
Mr. Palash Vs The State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 2901
Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Section 375, 376 (2)(n), 90
High Courts24 Dec 2025
Maharashtra Industrial Development Corporation Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 2895
Maharashtra Co-operative Societies Act, 1961Land Acquisition Act-Section 4, 18, 23 and 24
High Courts24 Dec 2025Allowed
Nohed Ali Nawab Ali @ Nohel Ali Nawab Ali Vs State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 2892
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Bharatiya Nagarik Nyaya Sanhita, 2023-Section 75(2)Bharatiya Nyaya Sanhita, 2023-Section 65, 65(1), 65(2)
High Courts24 Dec 2025Disposed Of
Digmbar Patil Vs State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 2891
Maharashtra Civil Services (Pension) Rules, 1982-Rule 57, Note 1 of Rule 57
High Courts24 Dec 2025Dismissed
Dharmraj Gahagaye Vs State Of Maharashtra
Bombay High Court · (2025) 12 BOM CK 2889
Indian Penal Code, 1860-Section 302
High Courts24 Dec 2025Disposed Of
Ku. Sunita Dwivedi Vs State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 2887
Maharashtra Civil Services (Pension) Rules, 1982-Rule 57
High Courts24 Dec 2025Dismissed
Dnyaneshwar @ Naneshwar Raut Vs State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 3114
Indian Penal Code-Sections 354-A(1)(i), 323, 452, 354-A(2), 451, 354Protection of Children from Sexual Offences Act, 2012-Sections 10, 2(d), 7, 8Code of Criminal Procedure-Sections 313, 164
High Courts24 Dec 2025Disposed Of
Nikhil Narendra Londhe & Anr. Vs The State Of Maharashtra & Anr.
Bombay High Court · 2024 INSC 1019
Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Section 498-A, 504, 34