High Courts28 Jul 2026Dismissed
Gondwan Shikshan Prasarak Mandal & Ors. Vs Sau. Vijaya & Ors.
Bombay High Court · (2026) 07 BOM CK 0219
MEPS Rules-Rule 36, 36 and 37, 9MEPS Act, 1977-Section 5Industrial Disputes Act, 1947-Section 11-A
COURT ARCHIVE
Bombay High Court judgments
76,764 judgments · page 72 of 3,839
High Courts12 Jun 2026Dismissed
Nandkishor Vs State Of Maharashtra And Others
Bombay High Court · (2026) 06 BOM CK 0543
Protection Of Children From Sexual Offences Act, 2012-Section 4, 6, 8, 10, 12, 29Indian Penal Code, 1860-Section 376, 376(2)(n)(j)Code Of Criminal Procedure, 1973-Section 313
High Courts12 Jun 2026Dismissed
Sayad Afroz Vs State Of Maharashtra And Others
Bombay High Court · (2026) 06 BOM CK 0542
Indian Penal Code, 1860-Section 323, 376, 452Protection Of Children From Sexual Offences Act, 2012-Section 3, 4
High Courts12 Jun 2026Disposed Of
New India Insurance Company Ltd. Vs Vimalbai And Others
Bombay High Court · (2026) 06 BOM CK 0541
Motor Vehicles Act, 1988-Section 3, 149(2)(a)(ii), 166, 181
High Courts12 Jun 2026Dismissed
Sahakar Ventures And Ors Vs Rohan Virani And Ors
Bombay High Court · (2026) 06 BOM CK 0540
Arbitration And Conciliation Act, 1996-Section 9, 17, 37Indian Partnership Act, 1932-Section 12
High Courts12 Jun 2026Dismissed
M/S. Akshar Properties Vs Jai Himgiri Co-Operative Housing Society Limited
Bombay High Court · (2026) 06 BOM CK 0539
Arbitration And Conciliation Act, 1996-Section 34
High Courts11 Jun 2026Allowed
Usha Vs State Of Maharashtra And Others
Bombay High Court · (2026) 06 BOM CK 0547
High Courts11 Jun 2026Partly Allowed
Kushagra S/O Shalabh Jhalani Vs Ruchika W/O. Kushagra Jhalani
Bombay High Court · (2026) 06 BOM CK 0546
High Courts11 Jun 2026Partly Allowed
Kailash Vs Scheduled Tribe Certificate Scrutiny Committee, Nagpur Division, Office At Adiwasi Bhawan, Giripeth, Nagpur And Others
Bombay High Court · (2026) 06 BOM CK 0545
High Courts11 Jun 2026Dismissed
Vidarbha Irrigation Development Corporation, Through Executive Engineer, Minor Irrigation Division No.2, Chikhali Vs Kamalbai Dagdu Ghadyale, Aged Adult, Occ: Agriculture, R/O Warkhed, Tq Chikhali, District Buldana And Others
Bombay High Court · (2026) 06 BOM CK 0544
Land Acquisition Act, 1984-Section 4, 18
High Courts10 Jun 2026Dismissed
Anand Vs Gajanan Bahuuddeshiya Shikshan Sanstha And Others
Bombay High Court · (2026) 06 BOM CK 0548
High Courts05 Jun 2026
Jivan Abajirao Ghogare Patil Vs State Of Maharashtra
Bombay High Court · (2026) 06 BOM CK 0170
Bharatiya Nyaya Sanhita, 2023-Section 3(5), 119, 208(b), 308, 318, 336, 337, 338Bharatiya Nagarik Suraksha Sanhita, 2023-Section 175(3)
High Courts04 Jun 2026
M/S Sunder Siddhi Vs Malkapur Urban Co-Operative Bank And Others
Bombay High Court · (2026) 06 BOM CK 0166
High Courts04 Jun 2026
Mira W/O. Ramesh Kulkarni & Ors Vs Ashok Uttamrao Kulkarni & Ors
Bombay High Court · (2026) 06 BOM CK 0165
Code Of Civil Procedure, 1908-Section 151, Order 39 Rule 1, Order 39 Rule 2
High Courts04 Jun 2026Disposed Of
Sanjay Habitats LLP Vs Shree Vijay C-D Wing Co-Operative Housing Society Limited And Ors
Bombay High Court · (2026) 06 BOM CK 0163
Arbitration And Conciliation Act, 1996-Section 9
High Courts03 Jun 2026Dismissed
Vaishali Satish Kolte Vs Sub-Divisional Officer And Others
Bombay High Court · (2026) 06 BOM CK 0169
Code Of Civil Procedure, 1908-Section 151, Order 39 Rule 1, Order 39 Rule 2
High Courts03 Jun 2026
Dr. Yuvraj S/O. Dnyanoba Kolhe Vs State Of Maharashtra
Bombay High Court · (2026) 06 BOM CK 0168
High Courts03 Jun 2026
Raju S/O Radhakisan Gaikwad Vs State Of Maharashtra And Others
Bombay High Court · (2026) 06 BOM CK 0167
High Courts03 Jun 2026
Puja Films, Now Known As Puja Entertainment (India) Ltd Through Habibulla Sayed Vs Tips Industries Pvt Ltd Also Known As Tips Music Ltd& Ors
Bombay High Court · (2026) 06 BOM CK 0164
High Courts01 Jun 2026
Akash Ramchandra Madane Vs State Of Maharashtra And Anr
Bombay High Court · (2026) 06 BOM CK 0171
Bharatiya Nyaya Sanhita, 2023-Section 3(5), 85, 108, 115(2), 351(2), 352