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Bombay High Court judgments

76,764 judgments · page 67 of 3,839

High Courts04 Aug 2026Partly Allowed

Project Revolt LLP Vs Bureau of Indian Standards & Ors.

Bombay High Court · (2026) 08 BOM CK 3611

Bureau of Indian Standards Act, 2016-Section 16, 2(40), 17, sub-section (1) of Section 16, sub-section (2) of Section 6, 38, 9, sub-section (1) and (2) of Section 16, sub-section (3) of Section 25, 18Bureau of Indian Standard Rules, 2018-Rule 24Helmet for riders of Two Wheeler Motor Vehicles (Quality Control) Order, 2020-Clause 2, 3
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High Courts04 Aug 2026Partly Allowed

Sandeep Dixit Vs Rekha Dixit & Ors.

Bombay High Court · (2026) 08 BOM CK 3613

Arbitration and Conciliation Act, 1996-Section 34, 11, 9, 32(2)(a), 32, 28(3)Indian Partnership Act, 1932-Section 32(1)(b)Indian Arbitration Act, 1940
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High Courts04 Aug 2026Dismissed

Satyavan Vishnu Agate Vs Airports Authority Of India

Bombay High Court · (2026) 08 BOM CK 4975

Arbitration and Conciliation Act, 1996-Section 9, 8 and 11, 11(6-A), 2(3)Airports Authority of India Act, 1994-Chapter - VA, Sections 28A to 28M, 28D, 25M, 28MPublic Premises (Eviction of Unauthorised Occupants) Act, 1971
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High Courts04 Aug 2026Dismissed

Vasant Sharanappa Kasture Vs The State Of Maharashtra & Ors.

Bombay High Court · (2026) 08 BOM CK 3030

Maharashtra Co-operative Societies Act, 1960-Section 91, 11, 22, sub-Section (1A) of Section 22, (1A) of Section 22, 25A, 38Maharashtra Co-operative Societies (Election to Committee) Rules-Rule 78Constitution of India-Article 227
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High Courts04 Aug 2026Dismissed

Sunil Deotale & Ors. Vs The State Of Maharashtra

Bombay High Court · (2026) 08 BOM CK 4996

IPC-Sections 141, 143, 146, 147, 148, 149, 201, 302, 120-B, 149 read with 34, 302 read with 149CrPC-Section 164, Chapter VIIIndian Evidence Act-Section 134, 155 and 157, 118, 27
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High Courts04 Aug 2026Allowed

Shri Satish Vs Shri Sanjay Madhukar Savane & Ors.

Bombay High Court · (2026) 08 BOM CK 3189

Maharashtra Rent Control Act, 1999-Section 15, 15(2), 15(1), 15(3), 3Transfer of Property Act, 1882-Section 106Bombay Rents, Hotel and Lodging House Rates (Control) Act-Section 12
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