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Bombay High Court judgments

76,764 judgments · page 59 of 3,839

High Courts07 Aug 2026Partly Allowed

Pandurang S/o Bandu Sasane & Ors. Vs Rekha W/o. Dattatraya Patil & Ors.

Bombay High Court · (2026) 08 BOM CK 4959

Constitution of India-Article 227Hyderabad Tenancy and Agricultural Lands Act, 1950-Section 50B, 98C, 32, Rule 11, 48Maharashtra Tenancy and Agricultural Lands, the Hyderabad Tenancy and Agricultural Lands and the Maharashtra Tenancy and Agricultural Lands (Vidarbha Region) (Second Amendment) Act, 2016
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High Courts07 Aug 2026Allowed

Janardan Vs Anurag & Anr.

Bombay High Court · (2026) 08 BOM CK 3227

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Section 420Cr.P.C.-Sec.482
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High Courts07 Aug 2026Allowed

Abhijeet & Anr. Vs The State Of Maharashtra & Anr.

Bombay High Court · (2026) 08 BOM CK 3231

Immoral Traffic (Prevention) Act, 1956-Sections 3, 4, 5, 7 and 9, 3 and 4, sub-section (2), clause (a) or clause (b) of that sub-section, sub-section (1)Code-Chapter XIV, Section 482, 156(1), 155(2)Constitution of India-Article 226
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High Courts07 Aug 2026Allowed

Vansh Santosh Ambhore Vs State Of Maharashtra

Bombay High Court · (2026) 08 BOM CK 3236

Juvenile Justice (Care and Protection of Children) Act, 2015-Section 102, 12Bharatiya Nyaya Sanhita, 2023-Sections 103[1], 109, 189[2], 190, 191[2], 191[3], 61[2]Maharashtra Police Act, 1951-Section 135
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High Courts07 Aug 2026

Vansh Santosh Ambhore Vs State Of Maharashtra

Bombay High Court · (2026) 08 BOM CK 3239

Juvenile Justice (Care and Protection of Children) Act, 2015-Section 102, 12Bharatiya Nyaya Sanhita, 2023-Sections 103[1], 109, 189[2], 190, 191[2], 191[3], 61[2]Maharashtra Police Act, 1951-Section 135
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High Courts07 Aug 2026Dismissed

Shree Ganesh Builders Limited Vs State Of Maharashtra & Ors.

Bombay High Court · (2026) 08 BOM CK 3243

Companies Act, 1956Maharashtra Regional and Town Planning Act, 1966-Section 127, 126(4), 127(1)Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 19, 21(1)(4), 64
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