High Courts18 Jun 2019Dismissed
Sardar Sambhaji Angre Vs H.H. Jyitiraditya M. Scindia And Ors
Bombay High Court · (2019) 06 BOM CK 0045
Hindu Succession Act, 1956 — Section 6, 8Income Tax Act, 1961 — Section 256Estate Duty Act, 1953 — Section 59
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Bombay High Court judgments
73,013 judgments · page 475 of 3,651
High Courts17 Jun 2019Dismissed
Ashesh Busa Vs Atul Gandhi
Bombay High Court · (2019) 06 BOM CK 0083
Arbitration And Conciliation Act, 1996 — Section 31, 31(2), 34, 34(2)(b), 34(2)(v), 34(2)(a)(v)
High Courts17 Jun 2019Allowed
Harinarayan Gulabrao Sardar And Ors Vs State Of Maharashtra
Bombay High Court · (2019) 06 BOM CK 0049
Code Of Criminal Procedure, 1973 — Section 91, 233, 243, 482Indian Penal Code, 1860 — Section 34, 342, 376(g), 504Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(xii)
High Courts17 Jun 2019Allowed
Anil Ashok Kagale And Ors Vs Kamal Shatrughna Mali
Bombay High Court · (2019) 06 BOM CK 0044
Registration Act, 1908 — Section 49Maharashtra Stamp Act, 1958 — Section 3, 33, 34
High Courts14 Jun 2019Dismissed
Dinkar Sakharam Dalvi Vs State And Ors
Bombay High Court · (2019) 06 BOM CK 0109
Indian Penal Code, 1860 — Section 279, 304AMotor Vehicles Act, 1988 — Section 134(a), 134(b)Evidence Act, 1872 — Section 65(b), 65(b)(2)
High Courts14 Jun 2019Dismissed
Central Warehousing Corporation Vs Aqdas Maritime Agency Pvt. Ltd
Bombay High Court · (2019) 06 BOM CK 0046
Arbitration And Conciliation Act, 1996 — Section 34Finance Act, 2007 — Section 83Central Excise Act, 1944 — Section 12(b)
High Courts14 Jun 2019Disposed Off
M/s. Gauri Plasticulture P. Ltd Vs Commissioner Of Central Excise
Bombay High Court · (2019) 06 BOM CK 0043
Central Excise Act, 1944 — Section 2A, 5A(2), 11B, 11B(1), 11B(2), 12ACustoms Tariff Act, 1975 — Section 3(5)Finance Act, 1994 — Section 93
High Courts14 Jun 2019Allowed
Subhash Limbraj Mahandule And Ors Vs Pandharinath Chimaji Salunke
Bombay High Court · (2019) 06 BOM CK 0040
Transfer Of Property Act, 1882 — Section 58(c)Code Of Civil Procedure, 1908 — Section 100
High Courts14 Jun 2019Dismissed
Padmini Nandakumar Nair Vs Honourable High Court Of Judicature At Bombay And Ors
Bombay High Court · (2019) 06 BOM CK 0025
Maharashtra Civil Services (Pension) Rules, 1982 — Rule 27, 27(1), 27(2), 27(2)(a), 27(2)(b), 130Maharashtra Civil Services (Discipline And Appeal) Rules, 1979 — Rule 8
High Courts13 Jun 2019Dismissed
Yogesh @ Yogi Chandralal Bajaj And Ors Vs State Of Maharashtra
Bombay High Court · (2019) 06 BOM CK 0066
Code Of Criminal Procedure, 1973 — Section 20, 320, 482Indian Penal Code, 1860 — Section 34, 143, 147, 148, 149, 294, 307, 323, 325, 326, 355, 395, 397, 452, 504, 506Arms Act, 1959 — Section 4, 25
High Courts13 Jun 2019Dismissed
M/s IMA PG India Pvt Ltd Vs Accupack And Ors
Bombay High Court · (2019) 06 BOM CK 0062
Indian Contract Act, 1872 — Section 203Code Of Civil Procedure, 1908 — Order 7 Rule 11(a)
High Courts13 Jun 2019Dismissed
Ketan Krishnakant Amin Vs M/s. Thirumalai Chemicals Limited And Ors
Bombay High Court · (2019) 06 BOM CK 0060
Code Of Criminal Procedure, 1973 — Section 311, 313, 540Negotiable Instruments Act, 1881 — Section 138Evidence Act, 1872 — Section 114(g)
High Courts13 Jun 2019Disposed Off
Neville Colaso And Ors Vs Irudayam Savari Muthu And Ors
Bombay High Court · (2019) 06 BOM CK 0058
Goa Cooperative Societies Act, 2001 — Section 61, 61(c), 83
High Courts13 Jun 2019Dismissed
Govind Vs State Of Maharashtra And Ors
Bombay High Court · (2019) 06 BOM CK 0054
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1), 3(1)(r)(s), 18, 18A, 18(A)(2)Indian Penal Code, 1860 — Section 354, 438, 506Constitution Of India, 1950 — Article 17
High Courts13 Jun 2019Allowed
Divisional Controller Vs Vanji Sitaram Bagul
Bombay High Court · (2019) 06 BOM CK 0052
High Courts13 Jun 2019Partly Allowed
Divisional Controller And Ors Vs Isan Dhada Nagarale
Bombay High Court · (2019) 06 BOM CK 0051
High Courts13 Jun 2019Allowed
Vijay Ramrao Mohod Vs State Of Maharashtra
Bombay High Court · (2019) 06 BOM CK 0048
Indian Penal Code, 1860 — Section 376, 376(1), 452, 506Code Of Criminal Procedure, 1973 — Section 313
High Courts13 Jun 2019Dismissed
Sangnath And Ors Vs Babu And Ors
Bombay High Court · (2019) 06 BOM CK 0039
High Courts12 Jun 2019Dismissed
Rashida Hussain Kathawalla And Ors Vs Executive Engineer And Ors
Bombay High Court · (2019) 06 BOM CK 0030
Maharashtra Housing And Area Development Act, 1976 — Section 2(3), 2(6), 3, 16, 16(1)(e), 18, 95A, 95A(1), 95A(2), 95A(i), 181, 181(2)Constitution Of India, 1950 — Article 226Development Control Regulations For Brihan Mumbai, 1991 — Regulation 33(9)
High Courts12 Jun 2019Disposed Off
State Of Maharashtra Vs Ankur Narayanlal Panwar
Bombay High Court · (2019) 06 BOM CK 0029
Code Of Criminal Procedure, 1973 — Section 161, 235(2), 313, 354(3), 354(4), 366(1)Indian Penal Code, 1860 — Section 302, 304(i), 304(ii), 307, 326, 326A, 326BEvidence Act, 1872 — Section 9, 27, 65B