High Courts04 Jul 2019Allowed
Umabai Vs State Of Maharashtra And Ors
Bombay High Court · (2019) 07 BOM CK 0017
Maharashtra Civil Services (Pension) Rules, 1982 — Rule 6, 9(39), 30, 31Constitution Of India, 1950 — Article 21
COURT ARCHIVE
Bombay High Court judgments
73,013 judgments · page 471 of 3,651
High Courts04 Jul 2019Dismissed
State Of Maharashtra Vs Neeta Shrirang Kelkar And Ors
Bombay High Court · (2019) 07 BOM CK 0010
Indian Penal Code, 1860 — Section 34, 466, 468, 470, 471Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts04 Jul 2019Disposed Off
Rais Ahmad Mohammad Kasmi Vs State Of Maharashtra And Ors
Bombay High Court · (2019) 07 BOM CK 0009
Indian Penal Code, 1860 — Section 34, 320, 323, 324, 452, 504Code Of Criminal Procedure, 1973 — Section 401(3), 403(3)
High Courts04 Jul 2019Dismissed
Kiran Vs State Of Maharashtra And Ors
Bombay High Court · (2019) 07 BOM CK 0008
Uttar Pradesh Co-operative Societies Act, 1965 — Section 122Maharashtra Industrial Relations Act, 1946 — Section 35(2)Industrial Disputes Act, 1947 — Section 10A
High Courts04 Jul 2019Allowed
Savitrabai And Ors Vs Ateeq Raheman And Ors
Bombay High Court · (2019) 07 BOM CK 0007
Motor Vehicles Act, 1988 — Section 166
High Courts03 Jul 2019Dismissed
Santokh Singh And Another Vs Acchru Ram And Another
Bombay High Court · (2019) 07 BOM CK 0219
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts03 Jul 2019Disposed Off
Prakash Kashiram Sawant And Ors Vs M/s Motherson Advanced Tooling Solutions Limited
Bombay High Court · (2019) 07 BOM CK 0089
Maharashtra Recognition Of Trade Unions And Prevention Of Unfair Labour Practices Act, 1971 — Section 5, 5(d), 5(b), 7, 27, 28, 28(1), 30, 30(1), 30(2), 32, 33, 39, 42, 44, 48, 53, 55Industrial Disputes Act, 1947 — Section 11ACode Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts03 Jul 2019Allowed
Popat Bapu Mandale Vs State Of Maharashtra
Bombay High Court · (2019) 07 BOM CK 0069
Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 27
High Courts03 Jul 2019Dismissed
New Shivam Co-op. Hsg. Society Ltd Vs M/s. Raj Publicity, Bandra (W)
Bombay High Court · (2019) 07 BOM CK 0025
Presidency Small Causes Court Act, 1892 — Section 41Easements Act, 1882 — Section 52, 60, 60(b), 63, 64Transfer Of Property Act, 1882 — Section 105, 108
High Courts03 Jul 2019Dismissed
Rajashri Shahu Chhatrapati Shikshan Sanstha And Ors Vs Sau. Mangala And Ors
Bombay High Court · (2019) 07 BOM CK 0016
Maharashtra Employees Of Private Schools (Conditions Of Service) Regulation Act, 1977 — Section 9Maharashtra Employees Of Private Schools Conditions Of Service) Regulation Rules, 1981 — Rule 36(2)(b)(iii)
High Courts03 Jul 2019Allowed
Shivaji Shikshan Sanstha Vs Rajiv And Ors
Bombay High Court · (2019) 07 BOM CK 0015
Maharashtra Public Trusts Act, 1950 — Section 51, 51(1)Maharashtra Public Trusts Rules, 1951 — Rule 27, 27(1), 27(3)
High Courts02 Jul 2019Allowed
Rinku Jaising Jadhav And Ors Vs Jagdish Jaising Jadhav And Ors
Bombay High Court · (2019) 07 BOM CK 0024
Motor Vehicles Act, 1988 — Section 140
High Courts02 Jul 2019Dismissed
Macleods Pharmaceuticals Ltd Vs Swisskem Healthcare And Ors
Bombay High Court · (2019) 07 BOM CK 0020
Trade Marks Act, 1938 — Section 12Trade Marks Act, 1999 — Section 2(1)(h)
High Courts02 Jul 2019Partly Allowed
Tatyaram Parmeshwar Sondage And Ors Vs State Of Maharashtra And Ors
Bombay High Court · (2019) 07 BOM CK 0018
Indian Penal Code, 1860 — Section 34, 323, 498A, 504, 506Code Of Criminal Procedure, 1973 — Section 482, 498A
High Courts02 Jul 2019Dismissed
Krishnagopal Raghunathprasad And Ors Vs Food Inspector And Anr
Bombay High Court · (2019) 07 BOM CK 0006
Prevention Of Food Adulteration Act, 1954 — Section 13(2)
High Courts02 Jul 2019Disposed Off
Dnyanoba Madhav Kadam Vs State Of Maharashtra
Bombay High Court · (2019) 07 BOM CK 0005
Code Of Criminal Procedure, 1973 — Section 451
High Courts02 Jul 2019Allowed
Dnyaneshwar @ Mauli Ananda Rasal Vs State Of Maharashtra
Bombay High Court · (2019) 07 BOM CK 0004
Indian Penal Code, 1860 — Section 109, 143, 147, 148, 149, 201, 212, 465, 468Arms Act, 1959 — Section 3, 4, 25, 27
High Courts02 Jul 2019Dismissed
Datta Nagari Sahakari Patsanstha Vs Tanwani Hotels Pvt. Ltd
Bombay High Court · (2019) 07 BOM CK 0003
Maharashtra Co operative Societies Act, 1960 — Section 91, 98A, 98(a)(ii), 101, 156, 154(2A)Code Of Civil Procedure, 1908 — Section 2(3)Bombay Tenancy And Agricultural Lands Act, 1948 — Section 74
High Courts02 Jul 2019Dismissed
Sunil Vs State Of Maharashtra
Bombay High Court · (2019) 07 BOM CK 0001
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106
High Courts01 Jul 2019Partly Allowed
Chowgule And Company Private Limited And Ors Vs Chairman Pangarpath Khajan Tenants Association And Others
Bombay High Court · (2019) 07 BOM CK 0223
Mamlatdars Courts Act, 1906 — Section 22