Bombay High Court Judgments

Code Of Criminal Procedure, 1973 — Section 105ECode Of Civil Procedure, 1908 — Section 151, Order 39 Rule 2ATransfer Of Property Act, 1882 — Section 100

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High Courts04 Sept 2019Dismissed

Umesh Pundlik Pednekar Vs State Of Goa And Ors

Bombay High Court · (2019) 09 BOM CK 0131

Constitution Of India, 1950 — Article 226

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High Courts04 Sept 2019Allowed

Piramal Investment Opportunities Fund Vs Assistant Commissioner Of Income Tax 21(2) And Ors

Bombay High Court · (2019) 09 BOM CK 0058

Income Tax Act, 1961 — Section 116, 143(1), 154, 154(1), 154(1A), 154(2), 200A(1), 206CB(1)

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High Courts04 Sept 2019

Raju Vs M/s. Sadiq And Co

Bombay High Court · (2019) 09 BOM CK 0044

Industrial Disputes Act, 1947 — Section 33C(2)Interest Act, 1978 — Section 3Constitution Of India, 1950 — Article 226

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High Courts04 Sept 2019Partly Allowed

Panchfulabai And Ors Vs State Of Maharashtra And Anr

Bombay High Court · (2019) 09 BOM CK 0028

Land Aquisition Act, 1894 — Section 4, 4(1), 11, 12(2), 18

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High Courts04 Sept 2019Partly Allowed

Manikrao Chandarrao Arya Vs State Of Maharashtra And Ors

Bombay High Court · (2019) 09 BOM CK 0012

Indian Penal Code, 1860 — Section 34, 107, 306, 498AEvidence Act, 1872 — Section 161

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High Courts04 Sept 2019Dismissed

Mandakini Balasaheb Kalbhor And Ors Vs State Of Maharashtra And Ors

Bombay High Court · (2019) 09 BOM CK 0011

Indian Penal Code, 1860 — Section 34, 302, 304B, 306, 498A

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High Courts04 Sept 2019Disposed Off

Prashant Shrawan Barai Vs State Of Maharashtra And Ors

Bombay High Court · (2019) 09 BOM CK 0009

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High Courts04 Sept 2019Allowed

Rajkumar Vs Rashmi Harishkumar Aahuja And Ors

Bombay High Court · (2019) 09 BOM CK 0008

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High Courts04 Sept 2019Partly Allowed

Jeev Urja Private Limited And Ors Vs Sitabai And Ors

Bombay High Court · (2019) 09 BOM CK 0004

Employee’s Compensation Act, 1923 — Section 4A(3)(b), 4A(1), 4A(3)

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High Courts04 Sept 2019Allowed

New Delhi Television Limited Vs Securities And Exchange Board Of India & Anr

Bombay High Court · (2019) 09 BOM CK 0003

Securities Contracts (Regulation) Act, 1956 — Section 23ASecurities And Exchange Board Of India Act, 1992 — Section 11, 11B, 11D, 12(3), 15A, 15B, 15C, 15D, 15E, 15F, 15G, 15H, 15I, 15L, 15J, 15JB, 15T, 15JB(1), 15JB(2), 15JB(3), 15HA, 15HB, 30Securities And Exchange Board Of India (Settlement Of Administrative And Civil Proceedings) Regulations, 2014 — Regulation 2(1), 3, 3(1), 3(3), 3(4), 4, 4(1), 4(2), 4(3), 16, 16(1)

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High Courts04 Sept 2019Partly Allowed

Associated Cargo Movers And Packers Private Limited Vs Hanumant And Anr

Bombay High Court · (2019) 09 BOM CK 0002

Workmen's Compensation Act, 1923 — Section 3, 4A(3)(a), 4A(3)(b), 4A(3)(a)(b), 4A(2), 4A(3)Motor Vehicles Act, 1988 — Section 147(1)(b)

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High Courts03 Sept 2019Dismissed

M/s Balaji Ginning Factory Vs Assistant Provident Fund Commissioner

Bombay High Court · (2019) 09 BOM CK 0072

Employees' Provident Funds And Miscellaneous Provisions Act, 1952 — Section 7A, 7I, 7A(4), 14BEmployees' Provident Fund Appellate Tribunal (Procedure) Rules, 1997 — Rule 7, 7(2), 21Constitution Of India, 1950 — Article 226, 227

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High Courts03 Sept 2019

Farhan Nasir Khan And Ors Vs State Of Maharashtra And Ors

Bombay High Court · (2019) 09 BOM CK 0013

Code Of Criminal Procedure, 1973 — Section 107, 108, 109, 110, 111

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High Courts03 Sept 2019

Vishwas Bajirao Patil Vs State Of Maharashtra And Ors

Bombay High Court · (2019) 09 BOM CK 0006

Maharashtra Regional And Town Planning Act, 1966 — Section 37, 113, 126(2), 126(4), 127, 127(1)Bombay Tenancy And Agricultural Lands Act, 1948 — Section 34, 34(1)

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High Courts03 Sept 2019

Raosaheb Mallapa Magdum And Ors Vs Vandana Shivajirao Mane Residing At Sangav And Ors

Bombay High Court · (2019) 09 BOM CK 0005

Maharashtra Village Panchayats Act, 1959 — Section 30A(1A), 35, 35(2)Maharashtra Municipalities Act, 1965 — Section 55, 316Representation Of The People Act, 1951 — Section 83(1)

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