High Courts04 Dec 2019
Mukesh Lalji Kanojia Vs State Of Maharashtra And Ors
Bombay High Court · (2019) 12 BOM CK 0005
Indian Penal Code, 1860 — Section 363
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Bombay High Court judgments
73,005 judgments · page 432 of 3,651
High Courts03 Dec 2019Dismissed
Anwar Noormohammed Pirani Vs Santosh Gajanan Naskulwar
Bombay High Court · (2019) 12 BOM CK 0054
Maharashtra Rent Control Act, 1999 — Section 55, 55(1), 55(2), 55(3)Registration Act, 1908 — Section 17, 18Code Of Civil Procedure, 1908 — Order 41 Rule 27
High Courts03 Dec 2019Allowed
Chandrakant Keshav Mohite Indian Citizen Vs State Of Maharashtra
Bombay High Court · (2019) 12 BOM CK 0042
Indian Penal Code, 1860 — Section 34, 302Evidence Act, 1872 — Section 27, 74, 78Code Of Criminal Procedure, 1973 — Section 313, 437A
High Courts03 Dec 2019Dismissed
Manu Vs Nilima And Ors
Bombay High Court · (2019) 12 BOM CK 0014
Maharashtra Rent Control Act, 1999 — Section 24, 24(1), 24(3), 43, 44, 44(2)Punjab Tenancy Act, 1887 — Section 8
High Courts03 Dec 2019Disposed Of
Ravi Kumar Baldev Yadav And Ors Vs State Of Maharashtra
Bombay High Court · (2019) 12 BOM CK 0008
Immoral Traffic ( Prevention ) Act, 1956 — Section 3, 4, 5, 7(1)(b), 18, 19, 18(1), 18(1)(2), 20Indian Penal Code, 1860 — Section 34, 370(3)Code Of Criminal Procedure, 1973 — Section 20(1), 20(2), 20(5)
High Courts03 Dec 2019Disposed Of
Keshav Reddy And Ors Vs State Of Maharashtra And Anr
Bombay High Court · (2019) 12 BOM CK 0002
Indian Penal Code, 1860 — Section 34, 323, 506Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1), 3(2), 3(1)(r)(s), 3(2)(va), 3, 14(A)(2), 18, 18ACode Of Criminal Procedure, 1973 — Section 438
High Courts03 Dec 2019Disposed Of
Hariom Vijay Pande Vs State Of Maharashtra And Anr
Bombay High Court · (2019) 12 BOM CK 0001
Indian Penal Code, 1860 — Section 302, 34Maharashtra Prisons (Mumbai Furlough And Parole) Rules, 1959 — Rule 19, 19(2)(C)(ii), 22, 22(2), 23
High Courts02 Dec 2019Allowed
Mahek Vs State Of Maharashtra And Ors
Bombay High Court · (2019) 12 BOM CK 0067
Maharashtra Municipal Councils Nagarpanchayats And Industrial Township Act, 1965 — Section 76(1)(2), 76(1), 76(2)Constitution Of India, 1950 — Article 226
High Courts02 Dec 2019Dismissed
Radhakishan Deorao Pathade Vs State Of Maharashtra And Ors
Bombay High Court · (2019) 12 BOM CK 0066
Maharashtra Agricultural Produce Marketing (Development And Regulation) Act, 1963 — Section 3(26), 2(1)(g), 12(2), 13, 29, 31, 32Representation Of The People Act, 1951 — Section 15A, 15, 16, 18, 22, 27, 27(1), 27(2), 27(2)(a)Right To Information Act, 2005 — Section 2(h)
High Courts02 Dec 2019
Prajakta Shyam Shelar And Ors Vs State Of Maharashtra And Ors
Bombay High Court · (2019) 12 BOM CK 0011
Indian Penal Code, 1860 — Section 34, 201, 302, 379Evidence Act, 1872 — Section 27, 65BCode Of Criminal Procedure, 1973 — Section 161
High Courts02 Dec 2019Dismissed
State Of Mahrashtra Vs Prashant Baburao Gawand
Bombay High Court · (2019) 12 BOM CK 0010
Indian Penal Code, 1860 — Section 376, 376(2)(i)Code Of Criminal Procedure, 1973 — Section 294, 313
High Courts02 Dec 2019Dismissed
Atikul Habibul Rehman Shaikh & Anr Vs State Of Maharashtra And Ors
Bombay High Court · (2019) 12 BOM CK 0009
Indian Penal Code, 1860 — Section 34, 300, 302, 302(ii), 324, 428Evidence Act, 1872 — Section 27Code Of Criminal Procedure, 1973 — Section 313
High Courts02 Dec 2019Dismissed
Ajit Rajendra Bhagwat And Ors Vs State Of Maharashtra And Ors
Bombay High Court · (2019) 12 BOM CK 0004
Maharashtra Unaided Private Professional Educational Institutions (Regulations Of Admissions And Fees) Act, 2015 — Section 2(c), 2(e), 3, 4, 4(b), 5, 6, 7, 9, 9(4), 9(5)(iv), 10, 10(7)Maharashtra Unaided Private Professional Educational Institutions (Regulations Of Admissions To The Full Time Professional Undergraduate Technical Courses) Rules, 2017 — Rule 2(g), 2(m), 3(4)(b), 4, 7, 9(2), 9(3), 9(4), 9(3)(c), 9(3)(d), 9(4)(b), 9(4)(c), 9(4)(f), 9(4)(a), 9, 12, 12(j), 13, 15Constitution Of India, 1950 — Article 14, 15(5)
High Courts29 Nov 2019
Kamal K. Singh Vs Union Of India And Ors
Bombay High Court · (2019) 11 BOM CK 0129
Insolvency And Bankruptcy Code, 2016 — Section 1, 2, 2(26), 2(27), 5(1), 5(2), 5(3), 5(4), 5(5), 5(6), 5(7), 5(8), 5(9), 5(10), 5(11), 5(12), 6, 7, 7(1), 7(2), 7(3), 7(4), 7(5), 7(6), 7(7), 9(1), 10, 10(1), 12, 13, 14, 14(1), 31(1), 33, 60, 61, 62, 231, 239Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4), 17Companies Act, 2013 — Section 366, 408, 424, 439
High Courts29 Nov 2019Partly Allowed
Dnyaneshwar Vs State Of Maharashtra And Ors
Bombay High Court · (2019) 11 BOM CK 0112
Indian Penal Code, 1860 — Section 279, 304ACode Of Criminal Procedure, 1973 — Section 93, 94, 95, 100, 165, 165(1), 165(2), 165(3), 166, 197Maharashtra Police Act, 1951 — Section 147, 161
High Courts29 Nov 2019Disposed Of
Skyway RMC Plants Pvt. Ltd Vs Farooq Thim
Bombay High Court · (2019) 11 BOM CK 0093
Code Of Civil Procedure, 1908 — Section 35, Order 37 Rule 3(1), Order 37 Rule 2(3), Order 37 Rule 1(2), Order 37 Rule 1(2)(b)(i)
High Courts28 Nov 2019Dismissed
Ishwar Buddha Vs State Of Goa
Bombay High Court · (2019) 11 BOM CK 0141
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 50, 50(1)Code Of Criminal Procedure, 1973 — Section 313
High Courts28 Nov 2019Dismissed
Balasaheb Govind Basugade And Ors Vs Rajendra Shivaji Kumthekar And Others
Bombay High Court · (2019) 11 BOM CK 0122
Benami Transactions (Prohibition) Act, 1988 — Section 4, 4(1), 4(2)
High Courts28 Nov 2019Dismissed
Municipal Commissioner Nagpur Municipal Corporation And Another Vs M/s. Shivdatt & Sons Prop. Shri S.V. Grover And Another
Bombay High Court · (2019) 11 BOM CK 0098
Maharashtra Regional And Town Planning Act, 1966 — Section 44, 47, 51, 53, 53(3), 149Maharashtra Rent Control Act, 1999 — Section 16, 16(1)(i), 33maharashtra Municipal Corporations Act, 1949 — Section 260, 261, 264, 267, 433A, 478
High Courts28 Nov 2019Disposed Of
Ravindra Ramraoji Dhoke & Ors Vs Divisional Registrar Co-Operative Societies Amravati Dist. Yavatmal & Ors
Bombay High Court · (2019) 11 BOM CK 0097
Maharashtra Agricultural Produce Marketing (Development And Regulation) Act, 1963 — Section 40, 43, 45(1)Maharashtra Agricultural Produce Marketing Committee (Development And Regulation) Rules, 1967 — Rule 117, 117(4)