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Bombay High Court judgments

73,005 judgments · page 428 of 3,651

High Courts18 Dec 2019

Jasraj Lalaji Oswal Vs Raziya Mehboob Patel And Anr

Bombay High Court · (2019) 12 BOM CK 0076

Code Of Civil Procedure, 1908 — Section 115, Order 7 Rule 11, Order 7 Rule 11(a), Order 18 Rule 16, Order 23 Rule 1, Order 9 Rule 4Provincial Small Cause Courts Act, 1887 — Section 15, 16, 17, 26A, 28, 29, 33, 34Maharashtra Rent Control Act, 1999 — Section 29, 29(3), 33, 34, 34(1), 34(4), 35, 36, 37, 38, 33(2)(c)
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High Courts18 Dec 2019Dismissed

Harshad Dinanath Bari Vs State Of Maharashtra

Bombay High Court · (2019) 12 BOM CK 0036

Code Of Criminal Procedure, 1973 — Section 167, 167(2), 209, 309(2), 344, 467Indian Penal Code, 1860 — Section 120B, 395, 406, 467, 468, 471Maharashtra Protection Of Interest Of Depositors (In Financial Establishments) Act, 1999 — Section 3, 13, 13(2)
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High Courts17 Dec 2019Dismissed

Mohd. Jahir Mohd. Shikur Vs State Of Maharashtra And Ors

Bombay High Court · (2019) 12 BOM CK 0100

Code Of Criminal Procedure, 1973 — Section 202, 208, 209, 226, 227, 228, 228(1)(a), 395Indian Penal Code, 1860 — Section 34, 109, 147, 148, 149, 323, 324, 395, 504, 506Constitution Of India, 1950 — Article 226, 227
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