High Courts07 Jan 2020Partly Allowed/Dismissed
Liberty Garden CHS Ltd And Ors Vs M/s. K.T. Group And Ors
Bombay High Court · (2020) 01 BOM CK 0024
Arbitration And Conciliation Act, 1996 — Section 4, 9, 16, 17, 25, 33, 34
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 425 of 3,651
High Courts07 Jan 2020Dismissed
State Of Maharashtra Vs Girish Shankarlal Ostawal And Anr
Bombay High Court · (2020) 01 BOM CK 0022
Indian Electricity Act, 1910 — Section 26, 26(1), 26(7), 26(7)(1), 39, 44, 44(a), 44(b), 44(c), 44(d)Indian Penal Code, 1860 — Section 379Code Of Criminal Procedure, 1973 — Section 482
High Courts07 Jan 2020Dismissed
State Of Maharashtra Vs Pradeep Baburao Bhoite And Anr
Bombay High Court · (2020) 01 BOM CK 0021
Indian Penal Code, 1860 — Section 34, 306, 498ACode Of Criminal Procedure, 1973 — Section 313
High Courts07 Jan 2020Dismissed
Raj Systems Pvt. Ltd. And Others Vs Mahanagar Co-Op. Bank Ltd. And Others
Bombay High Court · (2020) 01 BOM CK 0017
Code Of Civil Procedure, 1908 — Section 3, 4, 5, 9, 10, 91, 91(1), 91(2), 91(3), 92, 93, 94, 95, 96, 97, 93(2), 93(3), 98, 141, 151, 154Maharashtra Co-Operative Societies Act, 1960 — Section 91, 92, 93, 94, 95, 96, 97, 98, 101, 101(1), 101(2)Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 14
High Courts07 Jan 2020
New India Assurance Co. Ltd And Ors Vs Aruna Hanumant Yadav And Ors
Bombay High Court · (2020) 01 BOM CK 0016
Motor Vehicles Act, 1988 — Section 140, 149(2), 165, 170, 173Indian Penal Code, 1860 — Section 279, 304(a)Evidence Act, 1872 — Section 106
High Courts07 Jan 2020Allowed
Vivek Vs Vishwam Power & Buildcon Pvt. Ltd And Anr
Bombay High Court · (2020) 01 BOM CK 0007
Indian Penal Code, 1860 — Section 405, 406, 415, 420Code Of Criminal Procedure, 1973 — Section 203, 482
High Courts06 Jan 2020Allowed
Zelio Silvester D'mello And Anr Vs State Through Women's Police Station And Anr
Bombay High Court · (2020) 01 BOM CK 0107
Goa Children's Act, 2003 — Section 2(e), 8(2), 8(9), 20, 30, 31Indian Penal Code, 1860 — Section 34, 323, 342Code Of Criminal Procedure, 1973 — Section 313
High Courts06 Jan 2020Dismissed
M/s. Rukminirama Steel Rollings Pvt. Ltd And Ors Vs State Of Goa And Ors
Bombay High Court · (2020) 01 BOM CK 0106
Electricity Act, 2003 — Section 28, 76, 77, 78, 79, 80, 81, 82, 83, 84, 85, 86, 87, 88, 89, 90, 91, 92, 93, 94, 95, 96, 97, 98, 99, 100, 101, 102, 103, 104, 105, 106, 107, 108, 109Goa Electricity Duty Act, 1986 — Section 2(b), 2(g), 2(j), 3, 4, 4(3), 5, 6, 7, 8, 9, 10, 11, 12, 13, 14Indian Electricity Act, 1910 — Section 24(1)
High Courts06 Jan 2020Dismissed
State Of Maharashtra Vs Umesh Digambar Jadhav
Bombay High Court · (2020) 01 BOM CK 0041
Indian Penal Code, 1860 — Section 302, 307Code Of Criminal Procedure, 1973 — Section 313
High Courts06 Jan 2020Dismissed
State Of Maharashtra Vs Pappugulam Mustak Ali Khan
Bombay High Court · (2020) 01 BOM CK 0023
Indian Penal Code, 1860 — Section 304A, 337, 338Motor Vehicles Act, 1988 — Section 89, 112, 184Code Of Criminal Procedure, 1973 — Section 313
High Courts06 Jan 2020Allowed
Chandrabai Vs Sitaram
Bombay High Court · (2020) 01 BOM CK 0011
Transfer Of Property Act, 1882 — Section 58(c)
High Courts06 Jan 2020Allowed
Vidarbha Konkan Gramin Bank And Ors Vs Appellate Authority And Ors
Bombay High Court · (2020) 01 BOM CK 0004
Regional Rural Banks Act, 1976 — Section 30Payment Of Gratuity Act, 1972 — Section 2(s), 4(3), 7(4)Vidarbha Gramin Bank Officers And Employees Service Regulations, 2013 — Regulation 2, 2(i), 2(m), 2(o), 72, 72(3)
High Courts04 Jan 2020Allowed
Ramrao Kisan Rathod Vs State Of Maharashtra
Bombay High Court · (2020) 01 BOM CK 0013
Indian Penal Code, 1860 — Section 107, 305, 306
High Courts04 Jan 2020Allowed
Shankarrao Gajanan Choudhary And Ors Vs State Of Maharashtra And Ors
Bombay High Court · (2020) 01 BOM CK 0012
Maharashtra Agricultural Produce Marketing (Development And Regulation) Act, 1963 — Section 45, 45(1), 58Maharashtra Agricultural Produce Marketing (Development And Regulation) Rules, 1967 — Rule 41, 41(1), 41(5), 41(1)(i), 41(1)(k), 100(5)Maharashtra Agricultural Produce Market Committee (Election To Committee) Rules, 2017 — Rule 10, 10(1), 10(3)
High Courts04 Jan 2020Disposed Of
Waghji Bhivaji Bhalerao Vs Divisional Commissioner Amravati And Ors
Bombay High Court · (2020) 01 BOM CK 0008
Maharashtra Village Panchayats Act, 1958 — Section 10, 11, 12(1), 12, 13, 13(2), 14, 14(1)(j5), 15, 15(1), 16, 16(1), 16(2)
High Courts04 Jan 2020Allowed
Saroj Ashok Sontakke Vs Isaac Baburao Manwatkar And Ors
Bombay High Court · (2020) 01 BOM CK 0001
Maharashtra Public Trusts Act, 1950 — Section 22, 36, 50A, 73Provincial Small Causes Courts Act, 1887 — Section 17Code Of Civil Procedure, 1908 — Section 7, 7(b)(iv), 96, 97, 98, 99, 100, 101, 102, 103, 104, 105, 106, 107, 108, 109, 110, 111, 112, 114, 115, Order 9 Rule 13, Order 47 Rule 1, Order 47 Rule 2, Order 47 Rule 3, Order 47 Rule 4, Order 47 Rule 5, Order 47 Rule 6, Order 47 Rule 7, Order 50 Rule 1
High Courts03 Jan 2020Dismissed
Godawaribai Purushottam Bawaskar Vs Sitaram Bhagwan Paithane And Ors
Bombay High Court · (2020) 01 BOM CK 0045
Code Of Civil Procedure, 1908 — Section 47, 96, 100, 152, Order 7 Rule 3, Order 41 Rule 31, Order 20 Rule 3, Order 41 Rule 31(c)
High Courts03 Jan 2020Dismissed
State Of Maharashtra Vs Sampat Bayaji Thorat And Ors
Bombay High Court · (2020) 01 BOM CK 0042
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 294Evidence Act, 1872 — Section 27, 114(g)
High Courts03 Jan 2020Partly Allowed
Commissioner Amravati Municipal Corporation And Ors Vs B.S. Sawai, Aged adult And Ors
Bombay High Court · (2020) 01 BOM CK 0027
Indian Penal Code, 1860 — Section 34, 302Maharashtra Civil Services (Joining Time, Foreign Service And Payment During Suspension, Dismissal And Removal) Rules, 1981 — Rule 72
High Courts03 Jan 2020Dismissed
Vipin Shantilal Shah Vs State Of Maharashtra And Anr
Bombay High Court · (2020) 01 BOM CK 0026
Indian Penal Code, 1860 — Section 107, 109, 120B, 395, 452