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Bombay High Court judgments

73,005 judgments · page 421 of 3,651

High Courts21 Jan 2020Partly Allowed

Aero Club Vs Solar Creations Pvt. Ltd

Bombay High Court · (2020) 01 BOM CK 0089

Arbitration And Conciliation Act, 1996 — Section 2(c), 2(1)(c), 11, 19(2), 27, 31(6), 31(7), 31(7)(a), 31(7)(b), 33(1), 34, 34(1), 34(2), 34(3)Evidence Act, 1972 — Section 91, 92Contract Act, 1872 — Section 74
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High Courts17 Jan 2020Allowed

Wasudeo And Anr Vs Ashok

Bombay High Court · (2020) 01 BOM CK 0104

Specific Relief Act, 1963 — Section 34, 37, 38Indian Easements Act, 1882 — Section 15, 35Limitation Act, 1963 — Section 25
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High Courts17 Jan 2020Dismissed

Avneesh Harvansh Singh Vs State Of Maharashtra And Ors

Bombay High Court · (2020) 01 BOM CK 0083

Indian Penal Code, 1860 — Section 34, 406, 420, 465, 467, 468, 471, 498ACode Of Criminal Procedure, 1973 — Section 154(2), 157(2), 173, 173(2)(i), 173(2)(ii), 307, 386, 389, 390, 391, 397, 399, 401(1), 482Maharashtra Public Trusts Act, 1950 — Section 22, 41D, 41E, 41D, 36A(3), 36A(3A), 70A
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High Courts17 Jan 2020Dismissed

Pravin @ Bhayya Pratap Shinde Vs Commissioner Of Police And Ors

Bombay High Court · (2020) 01 BOM CK 0064

Maharashtra Prevention Of Dangerous Activities Of Slumlords, Bootleggers, Drug Offenders, Dangerous Persons And Video Pirates Act, 1981 — Section 2(b1), 3Indian Penal Code, 1860 — Section 34, 143, 147, 148, 149, 385, 427, 452, 504, 506(2)Arms Act, 1959 — Section 4, 25
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High Courts16 Jan 2020Disposed Of

C Shamsuddin Vs Now Realty Ventures LLP & Ors

Bombay High Court · (2020) 01 BOM CK 0070

Arbitration And Conciliation Act, 1996 — Section 1, 1(2), 3, 4, 5, 6, 7, 8, 9, 11, 11(8), 12, 12(1), 13, 11(6A), 15, 16, 17Arbitration And Conciliation (Amendment) Act, 2019 — Section 3, 11(6A)Contract Act, 1872 — Section 7
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High Courts16 Jan 2020Dismissed

Ganesh Kisan Navale Vs State Of Maharashtra

Bombay High Court · (2020) 01 BOM CK 0061

Code Of Criminal Procedure, 1973 — Section 164, 313Indian Penal Code, 1860 — Section 166A, 354A, 354B, 354C, 354D, 370, 370A, 375, 376, 376A, 376AB, 376B, 376C, 376D, 376DA, 376DB, 376, 376(f)(i), 376(e), 509Protection Of Children From Sexual Offences Act, 2012 — Section 2(d), 3(a), 3(d), 3, 4, 6, 8, 10, 29, 42, 42A
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High Courts15 Jan 2020Dismissed

Union Of India Vs Oghadmal Hiralal Jain And Anr

Bombay High Court · (2020) 01 BOM CK 0069

Customs Act, 1962 — Section 100, 101, 102, 102(1), 102(3), 108, 121, 135, 135(1)(A), 135(1)(B), 135(1)(i), 135(1)(a)(i), 135(1)(b)(i), 137Code Of Criminal Procedure, 1973 — Section 313Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 41(2), 42, 43, 50, 50(1)
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