Indian Penal Code, 1860 — Section 120B, 364A, 375Goa Children's Act, 2003 — Section 2(m), 8, 8(2), 32, 32(1)(l), 32(1)(i), 32(2)(g)Code Of Criminal Procedure, 1973 — Section 313

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High Courts07 Feb 2020Dismissed

Sampat Maruti Bamne Vs State Of Maharashtra

Bombay High Court · (2020) 02 BOM CK 0034

Indian Penal Code, 1860 — Section 302, 307, 324, 504, 506Evidence Act, 1872 — Section 27

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High Courts07 Feb 2020Dismissed

State Of Maharashtra Vs Mohammad Isaq Mohammad Ansari

Bombay High Court · (2020) 02 BOM CK 0032

Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3, 3(1)(xi)Indian Penal Code, 1860 — Section 341, 354, 509Code Of Criminal Procedure, 1973 — Section 313, 378, 386

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High Courts07 Feb 2020Partly Allowed

Raghunath Namdeo Nikam & Ors Vs Padmavati Mohanlal Parekh & Ors

Bombay High Court · (2020) 02 BOM CK 0019

Land Aquisition Act, 1894 — Section 3, 4, 6, 8(2)Income Tax Act, 1995 — Section 230AMaharashtra Co-Operative Societies Act, 1960 — Section 36

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High Courts07 Feb 2020Disposed Of

Mitsui Osk Lines Ltd (Japan) Vs Orient Ship Agency Pvt. Ltd. (Res) And Ornate Multi Modal Carriers Pvt Ltd And 7 Ors (Add. Res)

Bombay High Court · (2020) 02 BOM CK 0016

Arbitration And Conciliation Act, 1996 — Section 7, 9, 44, 47, 48Companies Act, 1956 — Section 301Code Of Civil Procedure, 1908 — Section 2(10), 2(11), 47, 50

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High Courts07 Feb 2020

Narendra Vs Balbirsingh And Anr

Bombay High Court · (2020) 02 BOM CK 0013

Negotiable Instruments Act, 1881 — Section 138, 139, 140, 141, 142Indian Partnership Act, 1932 — Section 69, 69(2)Limitation Act, 1963 — Section 14

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High Courts07 Feb 2020Dismissed

Swastik Builders Satyam Apartments Next To Rowell Continental (Sunny International) And Ors Vs Dr. Mrs. Shobha And Ors

Bombay High Court · (2020) 02 BOM CK 0011

Code Of Criminal Procedure, 1973 — Section 47, Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 100, Order 21 Rule 102, Order 21 Rule 103Transfer Of Property Act, 1882 — Section 52

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High Courts06 Feb 2020Dismissed

State Of Maharashtra Vs Siddharath @ Vijay Bhosale And Ors

Bombay High Court · (2020) 02 BOM CK 0124

Indian Penal Code, 1860 — Section 34, 307Code Of Criminal Procedure, 1973 — Section 161Evidence Act, 1872 — Section 27

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High Courts06 Feb 2020Dismissed

Bharatiya Adhyatmic Society And Ors Vs State Of Maharashtra And Ors

Bombay High Court · (2020) 02 BOM CK 0017

Maharashtra Land Revenue Code, 1966 — Section 247, 251, 257, 257(1), 257(2), 257(4)(1), 258, 258(2), 258(4), 258(iv), 258(i)(iv)Maharashtra Regional And Town Planning Act, 1966 — Section 22, 22A, 23, 24, 25, 26, 27, 28, 29, 30, 31, 38, 50, 127Maharashtra Land Revenue (Allotment Of Land) Regulations, 1971 — Rule 40

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High Courts05 Feb 2020Disposed Of