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Bombay High Court judgments

73,005 judgments · page 398 of 3,651

High Courts21 Sept 2020Dismissed

Hla Shwe And Ors Vs State Of Maharashtra

Bombay High Court · (2020) 09 BOM CK 0026

Code Of Criminal Procedure, 1973 — Section 144, 144(1)(3), 195, 195(1), 195(1)(a), 482Foreigners Act, 1946 — Section 14Epidemic Disease Act, 1987 — Section 3
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High Courts21 Sept 2020Dismissed

State Bank Of India Vs Vineet Agrawal And Ors

Bombay High Court · (2020) 09 BOM CK 0024

Income Tax Act, 1961 — Section 10, 10(15)(iv), 10(15)(iv)(c), 10(15)(iv)(d), 10(15)(iv)(e), 10(15)(iv)(f), 10(15)(iv)(h), 14(A), 14(A)(1), 14(A)(3), 99, 139, 142(1), 143(2), 143(3), 147, 148, 151, 154Constitution Of India, 1950 — Article 226
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High Courts09 Sept 2020Dismissed

Maula S/O Babu Kotwa/ Vs State Of Maharashtra

Bombay High Court · (2020) 09 BOM CK 0047

Indian Penal Code, 1860 — Section 363, 366(A), 375, 376(2)(i)Protection Of Children From Sexual Offences Act, 2012 — Section 6, 29Code Of Criminal Procedure, 1973 — Section 154, 313
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