High Courts10 Feb 1903
Jairamdas Ganeshdas and Another Vs Zamonlal Kissorilal
Bombay High Court · (1904) ILR (Bom) 232
Presidency Small Cause Courts Act, 1882 — Section 6Specific Relief Act, 1877 — Section 53
COURT ARCHIVE
Bombay High Court judgments
76,704 judgments · page 3,834 of 3,836
High Courts09 Feb 1903
Natha Kupaji and Others Vs Maganchand Motiji and Others
Bombay High Court · (1904) ILR (Bom) 209
Transfer of Property Act, 1882 — Section 53
High Courts02 Feb 1903
Balvant Babaji Dhondge Vs Hirachand Gulabchand Gujar
Bombay High Court · (1904) ILR (Bom) 217
High Courts23 Jan 1903
Kanhayalal Bhikaram and Others Vs Narhar Laxmanshet Vani
Bombay High Court · (1904) ILR (Bom) 193
High Courts22 Jan 1903
Mahomed Isub and Another Vs Bashotappa Bin Takappa
Bombay High Court · (1904) ILR (Bom) 196
Specific Relief Act, 1877 — Section 9
High Courts15 Jan 1903
Jehangir Rustomji Divecha Vs Bai Kukibai and Others
Bombay High Court · (1904) ILR (Bom) 182
Succession Act, 1865 — Section 3
High Courts15 Jan 1903
Sitaram Apaji Kode Vs Shridhar Anant Prabhu and Others
Bombay High Court · (1904) ILR (Bom) 189
Contract Act, 1872 — Section 38
High Courts13 Jan 1903
Balaji Narayan Gokhale Vs Nana Bin Babaji Ghatge and Others
Bombay High Court · (1904) ILR (Bom) 186
High Courts09 Jan 1903
Chintaman Nilkant and Another Vs Gangabai and Others
Bombay High Court · (1904) ILR (Bom) 184
High Courts23 Dec 1902
Sharfudin Valad Tajudin and Others, Heirs of the Deceased Tajudin Vs Govind Bhikaji Bade and Others
Bombay High Court · (1904) ILR (Bom) 294
Evidence Act, 1872 — Section 90Registration Act, 1871 — Section 50
High Courts22 Dec 1902
Sakharam Shankar and Others Vs Ramchandra Babu Mohire
Bombay High Court · (1904) ILR (Bom) 181
High Courts22 Dec 1902
Dhondiram Bin Laxmon Vs Taba Savadan and Others
Bombay High Court · (1904) ILR (Bom) 214
Civil Procedure Code, 1908 (CPC) — Section 48, 54
High Courts16 Dec 1902
Byramji Jamsetji Vs Chunilal Lalchand and Another
Bombay High Court · (1904) ILR (Bom) 172
Civil Procedure Code, 1908 (CPC) — Section 13Transfer of Property Act, 1882 — Section 52
High Courts09 Dec 1902
Jehangir M. Cursetji Vs The Secretary of State for India in Council
Bombay High Court · (1904) ILR (Bom) 122
High Courts09 Dec 1902
Tribhovan Chunilal Vs The Ahmedabad Municipality
Bombay High Court · (1904) ILR (Bom) 144
Bombay District Municipal (Amendmend) Act, 1884 — Section 33(e)
High Courts09 Dec 1902
Balaji Raghunath Phadke Vs Ramchandra Kashi Patkar
Bombay High Court · (1904) ILR (Bom) 170
Transfer of Property Act, 1882 — Section 116
High Courts05 Dec 1902
Balabai Legal Representative of Deceased Mahadev Narayan Vs Ganesh Shankar Pandit and Another
Bombay High Court · (1904) ILR (Bom) 105
High Courts04 Dec 1902
Nandubai Ayal Mangaldas Bhanji Vs Gau Bin Halia Bagal
Bombay High Court · (1904) ILR (Bom) 97
Stamp Act, 1899 — Article 24(I), 24