High Courts24 Jun 1903
Chhaganlal Shaligram Shet Vs East Indian Railway Company
Bombay High Court · (1904) ILR (Bom) 388
Railways Act, 1890 — Section 77
COURT ARCHIVE
Bombay High Court judgments
72,531 judgments · page 3,625 of 3,627
High Courts24 Jun 1903
A Shop Styled in the Name of Bakatram Nanuram Vs Kharsetji Jivajishet and Another
Bombay High Court · (1904) ILR (Bom) 364
Limitation Act, 1963 — Article 91Specific Relief Act, 1877 — Section 39
High Courts23 Jun 1903
Sidlingappa Bin Irappa and Others Vs Shankarappa Bin Karibasappa and Others
Bombay High Court · (1904) ILR (Bom) 361
High Courts07 Apr 1903
Hari Pandurang and Another Vs Secretary of State for India in Council and The Trustees for the Improvement of the City of Bombay and James Mcneill, Special Collector
Bombay High Court · (1904) ILR (Bom) 276
Land Acquisition Act, 1894 — Section 10
High Courts01 Apr 1903
Bhikabhai Ratanchand Vs Bai Bhuri
Bombay High Court · (1904) ILR (Bom) 272
Contract Act, 1872 — Section 130
High Courts20 Mar 1903
The Bombay Burmah Trading Corporation Limited Vs Dorabji Cursetji Shroff
Bombay High Court · (1904) ILR (Bom) 270
High Courts16 Mar 1903
Khondiba Bin Babaji Vs Nana Shidrao and Others
Bombay High Court · (1904) ILR (Bom) 265
Registration Act, 1877 — Section 50
High Courts06 Mar 1903
In Re: Vallabhdas Jairam, Khimji Jairam and Bhanji Jairam
Bombay High Court · (1904) ILR (Bom) 256
High Courts04 Mar 1903
Nathu Piraji Marwadi Vs Balwant Rao Bin Yeshwantrao and Another
Bombay High Court · (1904) ILR (Bom) 253
Contract Act, 1872 — Section 70
High Courts27 Feb 1903
Narayan Bhagwan Gandhi Vs Shamrao Laxuman and Others
Bombay High Court · (1904) ILR (Bom) 246
Civil Procedure Code, 1908 (CPC) — Section 42, 43
High Courts26 Feb 1903
Thakore Fatesingji Dipsangji Vs Bamanji Ardeshir Dalal
Bombay High Court · (1904) ILR (Bom) 335
Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 51
High Courts24 Feb 1903
Sagun Balkrishnaset Kanekar and Another Vs Kaji Hussen Valad Kaji Ali and Others
Bombay High Court · (1904) ILR (Bom) 325
High Courts18 Feb 1903
Narayan Manjaya and Another Vs Shri Ramchandra Devasthan, Moktesars Ganpaya Govind Shetti and Another
Bombay High Court · (1904) ILR (Bom) 242
High Courts10 Feb 1903
Jairamdas Ganeshdas and Another Vs Zamonlal Kissorilal
Bombay High Court · (1904) ILR (Bom) 232
Presidency Small Cause Courts Act, 1882 — Section 6Specific Relief Act, 1877 — Section 53
High Courts09 Feb 1903
Natha Kupaji and Others Vs Maganchand Motiji and Others
Bombay High Court · (1904) ILR (Bom) 209
Transfer of Property Act, 1882 — Section 53
High Courts02 Feb 1903
Balvant Babaji Dhondge Vs Hirachand Gulabchand Gujar
Bombay High Court · (1904) ILR (Bom) 217
High Courts23 Jan 1903
Kanhayalal Bhikaram and Others Vs Narhar Laxmanshet Vani
Bombay High Court · (1904) ILR (Bom) 193
High Courts22 Jan 1903
Mahomed Isub and Another Vs Bashotappa Bin Takappa
Bombay High Court · (1904) ILR (Bom) 196
Specific Relief Act, 1877 — Section 9