High Courts01 Dec 2021Disposed Of
Narendra Seoomal Sabnani And Others Vs State Bank Of India And Others
Bombay High Court · (2021) 12 BOM CK 0021
Constitution Of India, 1950 — Article 136, 226Companies Act, 2013 — Section 2(60)
COURT ARCHIVE
Bombay High Court judgments
73,004 judgments · page 358 of 3,651
High Courts01 Dec 2021Allowed
Vinay Ramnarayan Singh @ Bablu Vs State Of Maharashtra
Bombay High Court · (2021) 12 BOM CK 0018
Constitution Of India, 1950 — Article 227Code Of Criminal Procedure, 1973 — Section 41A, 73, 82, 82(1), 82(2)Code Of Criminal Procedure, 1973 — Section 82
High Courts01 Dec 2021Dismissed
Bhausaheb S/O Chhabu Chavan And Others Vs State Of Maharashtra
Bombay High Court · (2021) 12 BOM CK 0004
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 406, 409, 420, 423, 424, 465, 467, 471, 474
High Courts01 Dec 2021Disposed Of
Sarika Wd/O Vaibhav Wagh And Others Vs Ramkrushna S/O Mahadeorao Mandale And Others
Bombay High Court · (2021) 12 BOM CK 0003
Motor Vehicles Act, 1988 — Section 140
High Courts01 Dec 2021Disposed Of
Santosh Bhat Vs State Of Goa
Bombay High Court · (2021) 12 BOM CK 0002
High Courts01 Dec 2021Disposed Of
Mapusa Municipal Council, Thr. Its Chief Officer Vs Vijay Vasant Harmalkar And Anr
Bombay High Court · (2021) 12 BOM CK 0001
High Courts30 Nov 2021Dismissed
M/s Mahindra & Mahindra Ltd Vs Madhav Ramkrishna Lomte And Others
Bombay High Court · (2021) 11 BOM CK 0134
Industrial Disputes Act, 1947 — Section 2(oo)(bb), 25F, 25HMaharashtra Recognition Of Trade Unions And Prevention Of Unfair Labour Practices Act, 1971 — Section 28
High Courts30 Nov 2021Allowed
Kashinath S/O Kundlik Dongare Vs Ahmednagar Zilla Maratha Seva And Others
Bombay High Court · (2021) 11 BOM CK 0133
Maharashtra Cooperative Societies Rules, 1961 — Rule 58, 61Maharashtra Cooperative Societies Act, 1960 — Section 73A, 73A(1), 73B, 73CA, 73CA(4), 73FF, 73FFF, 154
High Courts30 Nov 2021Dismissed
Rahul S/O Sayajirao Inkar Vs State Of Maharashtra And Others
Bombay High Court · (2021) 11 BOM CK 0132
Maharashtra Zilla Parishad District Services (Conduct) Rules, 1967 — Rule 72Prevention Of Corruption Act, 1988 — Section 7, 13(i)(d), 13(2)
High Courts30 Nov 2021Dismissed
Runja Bandu Ubale Vs Rukhamini Chintaman Ubale And Others
Bombay High Court · (2021) 11 BOM CK 0131
High Courts30 Nov 2021Partly Allowed
Rameshwar And Others Vs State Of Maharashtra And Others
Bombay High Court · (2021) 11 BOM CK 0129
Maharashtra Cooperative Societies Rules, 1961 — Rule 107Maharashtra Cooperative Societies Act, 1961 — Section 101, 154Negotiable Instruments Act, 1881 — Section 138
High Courts30 Nov 2021Partly Allowed
Manik S/O Laxmanrao Zate Vs District Collector, Hingoli And Others
Bombay High Court · (2021) 11 BOM CK 0128
Maharashtra Village Panchayat Act, 1958 — Section 7, 36
High Courts30 Nov 2021Allowed
Masood Khan Kamal Khan Vs State Of Maharashtra
Bombay High Court · (2021) 11 BOM CK 0127
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 143, 147, 148, 149, 307, 323, 326Arms Act, 1959 — Section 3, 4, 5, 25, 27
High Courts30 Nov 2021Allowed
Aditya Ashok Marne Vs State Of Maharashtra
Bombay High Court · (2021) 11 BOM CK 0126
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 143, 147, 148, 149, 307, 326, 323, 504, 506Arms Act, 1959 — Section 4(27)
High Courts30 Nov 2021Dismissed
Mangesh Baban Jadhav Vs State Of Maharashtra
Bombay High Court · (2021) 11 BOM CK 0125
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 366, 376(d), 506
High Courts29 Nov 2021Allowed
Prakash Dnyaneshwar Gaikwad Vs State Of Maharashtra
Bombay High Court · (2021) 11 BOM CK 0124
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 379, 427
High Courts29 Nov 2021Allowed
Umakant Gharu Vs Janaseva Urban Co-Operative, Credit Society Ltd
Bombay High Court · (2021) 11 BOM CK 0122
Negotiable Instruments Act, 1881 — Section 138
High Courts27 Nov 2021Disposed Of
Swajay @ Amar Narahari Bhosle Vs New India Assurance Co. Ltd., Rep. By Divisional Manager Rishika T. Ojha
Bombay High Court · (2021) 11 BOM CK 0135
High Courts27 Nov 2021Disposed Of
True Axiz Resort Pvt. Ltd., Thr. Its Director Vs State Of Goa, Thr. Its Chief Secretary And 4 Ors
Bombay High Court · (2021) 11 BOM CK 0121
High Courts26 Nov 2021
Reis Duarto Pereira Vs Navitty Josephine Pereira & Anr
Bombay High Court · (2021) 11 BOM CK 0116