High Courts06 Jun 1922
Ahila Manaji and Another Vs Emperor
Bombay High Court · AIR 1923 Bom 183 : 84 Ind. Cas. 643
Evidence Act, 1872 — Section 114
COURT ARCHIVE
Bombay High Court judgments
73,004 judgments · page 3,499 of 3,651
High Courts06 Jun 1922
Emperor Vs Ahilya Manaji
Bombay High Court · (1922) 24 BOMLR 803
Criminal Procedure Code, 1898 (CrPC) — Section 510
High Courts05 Jun 1922
In re: Mahomed Hasham and Co.
Bombay High Court · AIR 1923 Bom 107 : (1922) 24 BOMLR 861 : 75 Ind. Cas. 203
Presidency Towns Insolvency Act, 1909 — Section 9Transfer of Property Act, 1882 — Section 5
High Courts25 May 1922Dismissed
Radha Krishna Vs Bisheshar Sahay
Bombay High Court · (1923) 25 BOMLR 630
Limitation Act, 1963 — Article 12
High Courts25 May 1922Dismissed
Dinbai Vs Nusservanji Rustomji
Bombay High Court · (1923) 25 BOMLR 625
Parsi Intestate Succession Act, 1865 — Section 6, 8
High Courts25 May 1922Dismissed
The Fort Press Company, Limited Vs The Municipal Corporation
Bombay High Court · (1922) 24 BOMLR 1228
High Courts23 May 1922Dismissed
Shankar Ganesh Dabir Vs The Secretary of State for India
Bombay High Court · (1923) 25 BOMLR 131
High Courts19 May 1922
In Re: SS. Maritime James Mackintosh and Company
Bombay High Court · 75 Ind. Cas. 221
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 1
High Courts19 May 1922Dismissed
James Mackintosh and Company Vs The Scindia Steam Navigation Co. Ltd.
Bombay High Court · (1922) 24 BOMLR 853
Civil Procedure Code, 1908 (CPC) — Section 7
High Courts22 Apr 1922
Bai Dhondurai Mavlankar and Others Vs Laxmanrao Trambakrao Javadekar and Another
Bombay High Court · (1923) ILR (Bom) 65
High Courts20 Apr 1922
T. Ramasamy Aiyar Vs T. Subramania Aiyar and Others
Bombay High Court · (1923) ILR (Bom) 47
Trusts Act, 1882 — Section 94
High Courts13 Apr 1922Dismissed
Rangaswami Shetti Vs Sheshappa Manjappa Shimpi
Bombay High Court · (1922) 24 BOMLR 798
Limitation Act, 1908 — Article 182(5)
High Courts13 Apr 1922Dismissed
Emperor Vs Amiruddin Salebhoy Tyabjee
Bombay High Court · AIR 1923 Bom 44 : (1922) 24 BOMLR 534 : 67 Ind. Cas. 818
Penal Code, 1860 (IPC) — Section 116, 161
High Courts12 Apr 1922Dismissed
Bai Dhondubai Vs Laxmanrao Trimbakrao Javadekar
Bombay High Court · (1922) 24 BOMLR 794
High Courts12 Apr 1922
Ganu Gopal Sonar Vs Dattatraya Laxman Potdar
Bombay High Court · (1922) 24 BOMLR 845 : 75 Ind. Cas. 128
High Courts12 Apr 1922
Bai Dhondubai and Another Vs Laxmanrao Trimbakrao Javadekar and Another
Bombay High Court · 68 Ind. Cas. 504