High Courts01 Feb 1924Dismissed
Vithal Laxmannaik Malgavkar Vs Mahadev Raghunath Kondkar
Bombay High Court · (1924) 26 BOMLR 333
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 36, 146, 47
COURT ARCHIVE
Bombay High Court judgments
73,004 judgments · page 3,480 of 3,651
High Courts01 Feb 1924
Jivabai Pitamberdas Vs Teja Sama
Bombay High Court · AIR 1924 Bom 398 : (1924) 26 BOMLR 282
High Courts01 Feb 1924Dismissed
Ramjivan Nevatia Vs H. Bhikaji and Co.
Bombay High Court · (1924) 26 BOMLR 442
High Courts01 Feb 1924Allowed
Chanbasappa Nagappa Haveri Vs Hotjbasappa Basappa Motibeknnur
Bombay High Court · (1924) 26 BOMLR 317
Limitation Act, 1908 — Section 15
High Courts31 Jan 1924Dismissed
Haji Abdulla Haji Cassum Vs George Reginald Stamp
Bombay High Court · AIR 1924 Bom 381 : (1924) 26 BOMLR 224
Arbitration Act, 1899 — Section 4Contract Act, 1872 — Section 28
High Courts29 Jan 1924Allowed
Lajwanti Vs Safa Chand
Bombay High Court · (1924) 26 BOMLR 1117
Limitation Act, 1908 — Section 28
High Courts28 Jan 1924
Rustamji Heerjibhai Vs Cowasji Dadabhai
Bombay High Court · AIR 1924 Bom 317 : (1924) 26 BOMLR 209
High Courts28 Jan 1924
Rustomjee Heerjeebhoy Vs Cowasjee Dadabhoy and Others
Bombay High Court · (1924) ILR (Bom) 348
High Courts28 Jan 1924
Rustomjee Heerjibhai Vs Cowasjee Dadabhai
Bombay High Court · 79 Ind. Cas. 704
High Courts25 Jan 1924
In Re: Raja Gokaldas Mills Limited
Bombay High Court · AIR 1924 Bom 346 : (1924) 26 BOMLR 312
Income Tax Act, 1922 — Section 10(2)(vi)(c), 66(2)
High Courts23 Jan 1924
Emperor Vs Bholasingh Amersingh
Bombay High Court · 81 Ind. Cas. 926
Criminal Procedure Code, 1898 (CrPC) — Section 256Penal Code, 1860 (IPC) — Section 415
High Courts23 Jan 1924Dismissed
Emperor Vs Bholasing Amersing
Bombay High Court · AIR 1924 Bom 303 : (1924) 26 BOMLR 211
Criminal Procedure Code, 1898 (CrPC) — Section 256Penal Code, 1860 (IPC) — Section 114, 420
High Courts23 Jan 1924
Emperor Vs Tyaballi Mulla Lukmanji
Bombay High Court · (1924) 26 BOMLR 216
Bombay District Municipal Act, 1901 — Section 96
High Courts22 Jan 1924
Bhiku Krishna Badhade Vs Keshan Ramji Badhade
Bombay High Court · 80 Ind. Cas. 512
High Courts22 Jan 1924Dismissed
Bhiku Krishna Badhade Vs Keshav Ramji Badhade
Bombay High Court · AIR 1924 Bom 360 : (1924) 26 BOMLR 235
High Courts17 Jan 1924
Mukta Vs Dattu Mahadev
Bombay High Court · AIR 1924 Bom 332 : (1924) 26 BOMLR 186
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts17 Jan 1924
Meghji Vallabhdas Vs Dayalji Lalji and Company
Bombay High Court · AIR 1924 Bom 322 : (1924) 26 BOMLR 231
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 106, 116
High Courts16 Jan 1924
In re: Ningappa Rayappa Ghotadki
Bombay High Court · AIR 1924 Bom 321 : (1924) 26 BOMLR 183
Criminal Procedure Code, 1898 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 182, 211
High Courts16 Jan 1924
In Re: Nagji Dula
Bombay High Court · AIR 1924 Bom 320 : (1924) ILR (Bom) 358 : 81 Ind. Cas. 614
Criminal Procedure Code, 1898 (CrPC) — Section 439