High Courts10 Sept 1924Allowed
Mukundchand Balia Vs Sobhagmal Gianmal
Bombay High Court · AIR 1925 Bom 79 : (1924) 26 BOMLR 1097 : 85 Ind. Cas. 613
Contract Act, 1872 — Section 30
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,472 of 3,651
High Courts10 Sept 1924
Bai Noor Jan Bagam Vs Hansraj Jethamal and Company and Others
Bombay High Court · (1925) ILR (Bom) 208
Transfer of Property Act, 1882 — Section 99
High Courts10 Sept 1924Dismissed
Raghavendra Gururao Naik Vs Mahipat Krishna
Bombay High Court · AIR 1925 Bom 244 : (1925) 27 BOMLR 178
Contract Act, 1872 — Section 145
High Courts05 Sept 1924
Emperor Vs Balkrishna Narhar Velhankar
Bombay High Court · AIR 1924 Bom 486 : (1924) 26 BOMLR 978 : 84 Ind. Cas. 254
Penal Code, 1860 (IPC) — Section 426, 451
High Courts29 Aug 1924
Ladhuram Manormal Marwadi Vs Sale Mahomed Illiyas Memon
Bombay High Court · AIR 1925 Bom 168
Contract Act, 1872 — Section 69
High Courts29 Aug 1924Dismissed
Gavrishankar Bhaishankar Thakor Vs Madhavsangji Jesangji
Bombay High Court · AIR 1925 Bom 175 : (1925) 27 BOMLR 88
Broach and Kaira Incumbered Estates Act, 1881 — Section 28
High Courts29 Aug 1924
Emperor Vs Pandu Vithu Savant
Bombay High Court · AIR 1924 Bom 489 : (1924) 26 BOMLR 971 : 84 Ind. Cas. 250
Forest Act, 1927 — Section 41Forest Rules, 1927 — Rule 3
High Courts29 Aug 1924
Amarsangji Indrasangji Vs Desai Umed
Bombay High Court · AIR 1925 Bom 290 : (1925) 27 BOMLR 91
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts28 Aug 1924Dismissed
Amarsangji Indrasangji Vs Ranchhod Jethabhai
Bombay High Court · AIR 1925 Bom 294 : (1925) 27 BOMLR 267
Bombay Land Revenue Code, 1879 — Section 83, 84
High Courts27 Aug 1924
Chaturbhuj Sangji Vs Mansukhram Motilal
Bombay High Court · AIR 1925 Bom 183 : (1925) 27 BOMLR 73
Registration Act, 1908 — Section 55Transfer of Property Act, 1882 — Section 40
High Courts25 Aug 1924
Jagubhai Hiralal Heir of the deceased Hiralal Nathubhai Desai Vs Kesalal Girdharlal and Others
Bombay High Court · (1925) ILR (Bom) 282
High Courts25 Aug 1924Dismissed
Krishnaji Babaji Haval Vs Sangappa Murigappa Wangi
Bombay High Court · AIR 1925 Bom 181 : (1925) 27 BOMLR 42
Civil Procedure Code, 1980 — Section 11Transfer of Property Act, 1882 — Section 54
High Courts25 Aug 1924Dismissed
Bala Ramchandra Gandbavie Vs Daulu Rama Kiratsing
Bombay High Court · AIR 1925 Bom 176 : (1925) 27 BOMLR 38
Transfer of Property Act, 1882 — Section 52
High Courts22 Aug 1924Allowed
Manjaya Sannaya Shanbhog Vs Sheshgiri Shambhuling Upadhya
Bombay High Court · AIR 1925 Bom 129 : (1924) 26 BOMLR 1267 : 85 Ind. Cas. 207
High Courts22 Aug 1924
International Banking Corporation Vs H. Pestonji and Co.
Bombay High Court · AIR 1925 Bom 187 : (1925) 27 BOMLR 31
Stamp Act, 1899 — Section 14
High Courts18 Aug 1924Dismissed
Nur Mahomed Beg Mahomed Vs G. Monteath
Bombay High Court · (1925) 27 BOMLR 56
Cantonments (House Accommodation) Act, 1923 — Section 7
High Courts18 Aug 1924
Nariman Rustomji Mehta Vs Hasham Ismayal
Bombay High Court · AIR 1925 Bom 137 : (1924) 26 BOMLR 1261 : 85 Ind. Cas. 191
Limitation Act, 1908 — Section 5
High Courts18 Aug 1924
Forbes, Forbes, Campbell and Co. Vs The Official Assignee
Bombay High Court · AIR 1925 Bom 173 : (1925) 27 BOMLR 34
Civil Procedure Code, 1908 (CPC) — Section 115Negotiable Instruments Act, 1881 (NI) — Section 13, 50
High Courts15 Aug 1924Dismissed
Emperor Vs Rachappa Murigeppa Shabadi
Bombay High Court · AIR 1925 Bom 26 : (1924) 26 BOMLR 968 : 83 Ind. Cas. 1006
Penal Code, 1860 (IPC) — Section 294A
High Courts15 Aug 1924Allowed
Shankarbhai Manorbhai Patel Vs Motilal Ramdas Shah
Bombay High Court · AIR 1925 Bom 122 : (1924) 26 BOMLR 1217 : 85 Ind. Cas. 197
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9(2)