High Courts26 Nov 1929Allowed
The Commissioner of Income Tax, Bombay Presidency Vs The Bombay Trust Corporation, Limited
Bombay High Court · (1930) 32 BOMLR 361 : (1930) ILR (Bom) 216
Income Tax Act, 1922 — Section 43
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,413 of 3,651
High Courts25 Nov 1929
Harilal Dalsukhram Saheba Vs Mulchand Asharam
Bombay High Court · AIR 1930 Bom 225 : (1930) 32 BOMLR 300
Civil Procedure Code, 1908 (CPC) — Section 99
High Courts22 Nov 1929Dismissed
Dinanath Narpatrai Vs Divanchand (No. 2)
Bombay High Court · AIR 1930 Bom 445 : (1930) 32 BOMLR 406
High Courts22 Nov 1929
Vellasawmy Servai Vs L. Sivaraman Servai
Bombay High Court · (1930) 32 BOMLR 511
High Courts21 Nov 1929Allowed
Dinanath Narpatrai Vs Divanchand (No. 1)
Bombay High Court · AIR 1930 Bom 444 : (1930) 32 BOMLR 404
High Courts20 Nov 1929
Emperor Vs Popatlal Bhatichand Shah
Bombay High Court · (1930) 32 BOMLR 111
Railways Act, 1890 — Section 108, 121
High Courts19 Nov 1929Dismissed
Kalipada De Vs Dwijapada Das
Bombay High Court · (1930) 32 BOMLR 505
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts15 Nov 1929
Harakchand Tarachand Vs Sumatilal Chunilal
Bombay High Court · (1931) 33 BOMLR 1200 : 136 Ind. Cas. 481
Contract Act, 1872 — Section 222
High Courts15 Nov 1929Dismissed
Manibhai Alias Pbanlal Kameshwar Vs Shankeblal Kameshwar
Bombay High Court · (1930) ILR (Bom) 323
High Courts12 Nov 1929Allowed
Muddana Virayya Vs Mudanna Adenna
Bombay High Court · (1930) 32 BOMLR 499
High Courts08 Nov 1929
Hota Virabhadrayya Garu Vs Sri Raja Manyam Mahalakshmanna Garu
Bombay High Court · (1930) 32 BOMLR 492
High Courts07 Nov 1929Dismissed
Ahmed Sulleman Dinath Vs The Municipal Commissioner of Bombay
Bombay High Court · AIR 1930 Bom 231 : (1930) 32 BOMLR 178 : (1930) ILR (Bom) 224
City of Bombay Municipal Council Act, 1988 — Section 219Civil Procedure Code, 1908 (CPC) — Section 115
High Courts07 Nov 1929
Sakhya Baba Lataka Vs Sadashiv Parsharam Sathe
Bombay High Court · (1930) 32 BOMLR 181
Provincial Small Cause Courts Act, 1887 — Article 35(ii)
High Courts07 Nov 1929Dismissed
Manibhai Kameshwar Vs Shankarlal Kameshwar
Bombay High Court · AIR 1930 Bom 296 : (1930) 32 BOMLR 183
High Courts06 Nov 1929Allowed
Sankalchand Hakamchand Vs Ambalal Nagindas
Bombay High Court · (1930) 32 BOMLR 171 : (1930) ILR (Bom) 192 : 129 Ind. Cas. 586
High Courts06 Nov 1929Allowed
Kazi Abdul Rahim Vs Pandu Sadhu Nikam
Bombay High Court · AIR 1930 Bom 190 : (1930) 32 BOMLR 175
Bombay Khoti Leases Settlement Act, 1865 — Section 38
High Courts04 Nov 1929Dismissed
The Commissioner of Income Tax, Bombay Presidency Vs The Ahmedabad New Cotton Mills Company Limited
Bombay High Court · (1930) 32 BOMLR 358 : (1930) ILR (Bom) 213
Income Tax Act, 1922 — Section 13
High Courts01 Nov 1929Allowed
Balkisan Devchnd Vs Kunjalal Hiralal Agarwalla
Bombay High Court · (1930) 32 BOMLR 365
High Courts31 Oct 1929Allowed
Dal Bahadur Singh Vs Bijai Bahadur Singh
Bombay High Court · (1930) 32 BOMLR 487
Evidence Act, 1872 — Section 32, 33
High Courts31 Oct 1929Dismissed
Musammat Fatma Bibi Vs Saadat Ali
Bombay High Court · (1930) 32 BOMLR 485