High Courts20 Nov 1930Allowed
Zaverchand Khimchand Vs Jesang Naran
Bombay High Court · (1931) 33 BOMLR 499
Contract Act, 1872 — Section 65Transfer of Property Act, 1882 — Section 3
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,402 of 3,651
High Courts20 Nov 1930
Navaj Bhavdu Patil Vs Totaram Govind Patil
Bombay High Court · (1931) 33 BOMLR 503
Civil Procedure Code, 1908 (CPC) — Section 47, 73
High Courts20 Nov 1930Dismissed
M.I. Kadri Vs Khubmiya Mahomedmiya
Bombay High Court · (1931) 33 BOMLR 546
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts20 Nov 1930
Chandraprasad Ramprasad Vs Jinabharthi Narayanbharthi
Bombay High Court · (1931) 33 BOMLR 520 : (1931) ILR (Bom) 414
Civil Procedure Code, 1908 (CPC) — Section 47, 92, 93
High Courts19 Nov 1930
Chinubhai Bhikhabhai Vs Bai Manekbai and Others
Bombay High Court · 138 Ind. Cas. 326
Succession Act, 1925 — Section 89
High Courts19 Nov 1930
Chinubhai Bhikhabhai Vs Bai Manekbai
Bombay High Court · (1932) 34 BOMLR 609
Succession Act, 1925 — Section 89
High Courts18 Nov 1930
Shivlal Bhurabhai Vora Vs Bai Sankli
Bombay High Court · (1931) 33 BOMLR 490
Evidence Act, 1872 — Section 92
High Courts17 Nov 1930
Emperor Vs Ganesh Vaman Joshi
Bombay High Court · AIR 1931 Bom 140 : (1931) ILR (Bom) 353
Bombay Salt Act, 1890 — Section 47Criminal Procedure Code, 1898 (CrPC) — Section 117, 439(5)
High Courts14 Nov 1930Dismissed
Emperor Vs Balgaunda Ramgaunda Patil
Bombay High Court · (1931) 33 BOMLR 296 : (1931) ILR (Bom) 461
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 471
High Courts12 Nov 1930
Revanshidaya Sangaya Vs Gudnaya Ningaya
Bombay High Court · (1931) 33 BOMLR 487
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 7, 112
High Courts11 Nov 1930Dismissed
Shankar Sadashiv Kulkarni Vs Malhar Shankar Kulkarni
Bombay High Court · (1931) 33 BOMLR 479
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts06 Nov 1930Allowed
Sahoo Bala Jambhalee Vs Narayanshastri Janardanshastri Marathe
Bombay High Court · (1931) 33 BOMLR 476 : (1931) ILR (Bom) 411
Civil Procedure Code, 1908 (CPC) — Section 115Dekkhan Agriculturists Relief Act, 1879 — Section 2
High Courts04 Nov 1930Allowed
Balkrishna Bhimaji Beknalkar Vs Ramkrishna Ganadhar Dikshit
Bombay High Court · (1931) 33 BOMLR 263
Civil Procedure Code, 1908 (CPC) — Section 115Court Fees Act, 1870 — Section 12
High Courts15 Oct 1930
Aminabi Mahmulal Patil Vs Abasaheb Mirasaheb Patil
Bombay High Court · (1931) 33 BOMLR 469 : (1931) ILR (Bom) 401
High Courts15 Oct 1930Allowed
Bajirao Narhar Peshwa Vs Sakharam Balvant Peshwe
Bombay High Court · (1931) 33 BOMLR 463
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts14 Oct 1930
In Re: Nathuram Gopal Mantri
Bombay High Court · (1932) 34 BOMLR 1166
Presidency Towns Insolvency Act, 1909 — Section 56, 7
High Courts13 Oct 1930Allowed
Pandurang Vishvanath Vs Mahadev Vishweshwar Karve
Bombay High Court · (1931) 33 BOMLR 459
Civil Procedure Code, 1908 (CPC) — Section 48(1)
High Courts08 Oct 1930
Sahebgouda Rayangouda Patil Vs Basangouda Sahebgouda Patil
Bombay High Court · (1931) 33 BOMLR 580
Bombay Hereditary Offices Act, 1874 — Section 36
High Courts03 Oct 1930
The Commissioner of Income Tax Vs Sarupchand Hukamchand
Bombay High Court · (1931) 33 BOMLR 382 : (1931) ILR (Bom) 231
Income Tax Act, 1922 — Section 4(1), 66(B)