High Courts07 Nov 1932Dismissed
Raghunathdas Harjivandas Vs The District Superintendent of Police
Bombay High Court · AIR 1933 Bom 187 : (1933) 35 BOMLR 276 : (1933) ILR (Bom) 314
Land Acquisition Act, 1894 — Section 30, 54
COURT ARCHIVE
Bombay High Court judgments
73,013 judgments · page 3,382 of 3,651
High Courts04 Nov 1932Allowed
Bhimabai Kom Jivangouda Patil Vs Gurunathgouda Khandappagouda Patil
Bombay High Court · (1933) 35 BOMLR 202 : (1933) ILR (Bom) 157
High Courts31 Oct 1932Dismissed
Trimbak Tumdushet Rangari Vs Ziparu Chaturdas Bairagi
Bombay High Court · AIR 1933 Bom 190 : (1933) 35 BOMLR 147 : (1933) ILR (Bom) 213
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63Limitation Act, 1908 — Article 11
High Courts13 Oct 1932Dismissed
Indira Rani Ghose Vs Akhoy Kumar Ghose
Bombay High Court · (1933) 35 BOMLR 211
Succession Act, 1925 — Section 124, 131
High Courts13 Oct 1932
Champaklal Mohanlal Vs The Nectar Tea Company
Bombay High Court · AIR 1933 Bom 179 : (1933) 35 BOMLR 168 : (1933) ILR (Bom) 306
Civil Procedure Code, 1908 (CPC) — Section 20(c)
High Courts13 Oct 1932Allowed
Ganpat Bhujang Shidhanti Vs Hanamgouda Shidagauda Patil
Bombay High Court · AIR 1933 Bom 439 : (1933) 35 BOMLR 956 : (1933) ILR (Bom) 593 : 147 Ind. Cas. 919
Dekkhan Agriculturists Relief Act, 1879 — Section 12
High Courts12 Oct 1932
Hirachand Sunderji Vs Venidas Nemchand
Bombay High Court · AIR 1933 Bom 194 : (1933) 35 BOMLR 271
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts12 Oct 1932Dismissed
Emperor Vs Ramchandra Shankarshet Uravane
Bombay High Court · (1933) 35 BOMLR 174
Criminal Procedure Code, 1898 (CrPC) — Section 423(2), 439(6)Evidence Act, 1872 — Section 122, 167
High Courts11 Oct 1932
Trimbak Y. Nene Vs Ramchandra B. Tilak
Bombay High Court · AIR 1933 Bom 120 : (1933) 35 BOMLR 37
High Courts06 Oct 1932Dismissed
Tamanbhat Shankarbhat Vs Krishtacharya Tamancharya
Bombay High Court · AIR 1933 Bom 122 : (1933) 35 BOMLR 144
High Courts05 Oct 1932
Prithviraj Chothmal Marwadi Vs The Lonavla City Municipality
Bombay High Court · AIR 1933 Bom 175 : (1933) 35 BOMLR 138 : (1933) ILR (Bom) 270
Bombay City Municipalities Act, 1925 — Section 46, 58(b), 81
High Courts05 Oct 1932Dismissed
The Saundatti Yellama Municipality Vs Shripadbhat Seshbhat Joshi
Bombay High Court · AIR 1933 Bom 132 : (1933) 35 BOMLR 163 : (1933) ILR (Bom) 278
Bombay District Municipal Act, 1901 — Section 59, 81A
High Courts30 Sept 1932Dismissed
Aishabai Vs Ismail Sakhi
Bombay High Court · AIR 1933 Bom 112 : (1933) 35 BOMLR 38 : (1933) ILR (Bom) 371
Lunacy Act, 1912 — Section 39
High Courts28 Sept 1932
Emperor Vs Alli Hassan Limbuvala
Bombay High Court · AIR 1933 Bom 63 : (1932) 34 BOMLR 1662
Bombay Public Conveyances Act, 1920 — Section 26Police Act, 1888 — Section 2
High Courts26 Sept 1932Dismissed
Hiralal Thakoredas Parekh Vs Chhotalal Mulchand
Bombay High Court · AIR 1933 Bom 76 : (1932) 34 BOMLR 1639
Bombay Securities Contracts Control Act, 1925 — Section 6
High Courts26 Sept 1932Dismissed
Jivanlal Narsi Vs Pirojshaw R. VakHaria and Co.
Bombay High Court · (1933) 35 BOMLR 15
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts23 Sept 1932
Jivanlal Vrajrai Desai Vs Vrajlal Pochalal Patel
Bombay High Court · AIR 1933 Bom 251 : (1933) 35 BOMLR 415 : 145 Ind. Cas. 258
Civil Procedure Code, 1908 (CPC) — Section 105(2), 109
High Courts23 Sept 1932
Narbheram Jivram Purohit Vs Jevallabh Harjivan
Bombay High Court · AIR 1933 Bom 469 : (1933) 35 BOMLR 998 : 147 Ind. Cas. 362
Civil Procedure Code, 1908 (CPC) — Section 129Evidence Act, 1872 — Section 41Succession Act, 1925 — Section 263
High Courts22 Sept 1932Allowed
Abdul Satar Suleman Haji Ahmed Vs The Advocate General of Bombay
Bombay High Court · AIR 1933 Bom 87 : (1933) 35 BOMLR 18
High Courts21 Sept 1932Dismissed
Moti Meghaji Marwadi Vs Amarchand Rajaram Marwadi
Bombay High Court · AIR 1933 Bom 121 : (1933) 35 BOMLR 132