High Courts27 Jan 1933Allowed
Dwarkanath Varma Vs Emperor
Bombay High Court · (1933) 35 BOMLR 507
Criminal Procedure Code, 1898 (CrPC) — Section 194, 342Penal Code, 1860 (IPC) — Section 120B
COURT ARCHIVE
Bombay High Court judgments
73,013 judgments · page 3,379 of 3,651
High Courts27 Jan 1933
In Re: Vallibhai Adamji
Bombay High Court · AIR 1933 Bom 407 : (1933) 35 BOMLR 881 : 145 Ind. Cas. 619
Contract Act, 1872 — Section 43
High Courts27 Jan 1933Dismissed
Manekchand Ramchand Madhekar Vs Ganeshlal Govardhan Marwadi
Bombay High Court · AIR 1933 Bom 298 : (1933) 35 BOMLR 588
Dekkhan Agriculturists Relief Act, 1879 — Section 22
High Courts24 Jan 1933Dismissed
Kunwar Mahabir Singh Vs Kunwar Rohini Ramanadhwaj Prasad Singh
Bombay High Court · (1933) 35 BOMLR 500
Evidence Act, 1872 — Section 106, 114
High Courts24 Jan 1933Dismissed
Raja Raghunandan Prasad Singh Vs The Commissioner of Income Tax
Bombay High Court · (1933) 35 BOMLR 536
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72(2)Income Tax Act, 1922 — Section 3
High Courts24 Jan 1933Dismissed
Pandurang Hanmantrao Vs Yesubai Tatyasaheb Salunke Ganpati Chavan Vs Pandurang Hanmantrao
Bombay High Court · AIR 1933 Bom 355 : (1933) 35 BOMLR 775 : 145 Ind. Cas. 769
High Courts20 Jan 1933Allowed
Mukund Bapu Jadhav Vs Tanu Sakhu Pawar
Bombay High Court · AIR 1933 Bom 457 : (1933) 35 BOMLR 1033
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35Limitation Act, 1908 — Article 167
High Courts20 Jan 1933
In re Ramchandra Babaji Gujjar
Bombay High Court · AIR 1933 Bom 307 : (1933) 35 BOMLR 384 : 145 Ind. Cas. 161
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts20 Jan 1933Allowed
Savant Yellappa Shahapure Vs Bharmappa Nogappa Lengade
Bombay High Court · AIR 1933 Bom 306 : (1933) 35 BOMLR 604
Dekkhan Agriculturists Relief Act, 1879 — Section 15D
High Courts19 Jan 1933Dismissed
The Poona City Municipality Vs R.N. Paranjpe and Sons
Bombay High Court · AIR 1933 Bom 296 : (1933) 35 BOMLR 581 : 145 Ind. Cas. 578
Bombay Municipal Boroughs Act, 1925 — Section 203
High Courts19 Jan 1933Dismissed
The Bandra Municipality Vs Vanechand Punamchand
Bombay High Court · AIR 1933 Bom 353 : (1933) 35 BOMLR 599
Bombay Municipal Boroughs Act, 1925 — Section 112
High Courts19 Jan 1933
Emperor Vs Mir Mazarali Inayatali Kureshi
Bombay High Court · (1933) 35 BOMLR 474 : (1933) ILR (Bom) 400
Criminal Procedure Code, 1898 (CrPC) — Section 162, 239(d)
High Courts19 Jan 1933Allowed
Vishwanath Raghunath Kale Vs Mahadeo Rajaram Saraf
Bombay High Court · AIR 1933 Bom 252 : (1933) 35 BOMLR 471 : (1933) ILR (Bom) 453
Limitation Act, 1908 — Article 73, 20
High Courts18 Jan 1933
Yellappa Yellappa Kammar Vs Fakira Variyappa Barki
Bombay High Court · AIR 1933 Bom 303 : (1933) 35 BOMLR 578
High Courts18 Jan 1933Allowed
Emperor Vs Laxman Pundlik Bhandari
Bombay High Court · (1933) ILR (Bom) 441
Bombay Abkari Act, 1878 — Section 45Criminal Procedure Code, 1898 (CrPC) — Section 435, 495, 495(4), 495(7), 537Evidence Act, 1872 — Section 125, 25
High Courts18 Jan 1933
Emperor Vs Gopal Shinde Patel
Bombay High Court · AIR 1933 Bom 234 : (1933) 35 BOMLR 376 : 145 Ind. Cas. 138
Criminal Procedure Code, 1898 (CrPC) — Section 495(4)Evidence Act, 1872 — Section 25
High Courts17 Jan 1933Allowed
Mahanth Ram Charan Das Vs Munshi Naurangi Lal
Bombay High Court · (1933) 35 BOMLR 530
High Courts17 Jan 1933Dismissed
The Secretary of State for India in Council Vs Javerchand Panaji
Bombay High Court · AIR 1933 Bom 314 : (1933) 35 BOMLR 583 : 145 Ind. Cas. 408
Bombay Land Revenue Code, 1879 — Section 121Civil Procedure Code, 1908 (CPC) — Section 80
High Courts17 Jan 1933
Maruti Gangaram Satpute Vs Bankatlal Shivabakas Marwadi
Bombay High Court · AIR 1933 Bom 313 : (1933) 35 BOMLR 576 : 145 Ind. Cas. 405
Mamlatdars Court Act, 1906 — Section 23
High Courts16 Jan 1933Allowed
Dharamdas Kachudas Vs Kachudas Makanji Daya Gansey Vs Kachudas Makanji
Bombay High Court · AIR 1933 Bom 182 : (1933) 35 BOMLR 298