High Courts26 Feb 1946Dismissed
Abdul Rahim Vs King-Emperor
Bombay High Court · (1946) 48 BOMLR 473
Criminal Procedure Code, 1898 (CrPC) — Section 374, 449
COURT ARCHIVE
Bombay High Court judgments
73,078 judgments · page 3,282 of 3,654
High Courts25 Feb 1946Dismissed
Madhubhai Amthalal Vs Amthalal Nanalal
Bombay High Court · AIR 1947 Bom 156 : (1946) 48 BOMLR 721
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts20 Feb 1946Dismissed
Ramjohn Mehomoodin Vs Yahyabhai Abdul Kayum
Bombay High Court · AIR 1947 Bom 149 : (1946) 48 BOMLR 723
Evidence Act, 1872 — Section 92
High Courts14 Feb 1946
Mahomed Meera Vs Dattatraya Babaji
Bombay High Court · AIR 1947 Bom 36 : (1946) 48 BOMLR 548
Bombay Village Police Act, 1867 — Section 10, 12Criminal Procedure Code, 1898 (CrPC) — Section 173, 250
High Courts12 Feb 1946Dismissed
Maneklal Mansukhbhai Vs Jwaladutt Pilani
Bombay High Court · AIR 1947 Bom 135 : (1946) 48 BOMLR 727
Contract Act, 1872 — Section 213
High Courts11 Feb 1946
Digambar Narayan Modak Vs Malegaon Co-operative Credit Society
Bombay High Court · (1947) 49 BOMLR 746
Bombay Co-operative Societies Act, 1925 — Section 51
High Courts09 Feb 1946
Parvatibai Utamlal Vani Vs Rupa Keshav Tamboli
Bombay High Court · (1947) 49 BOMLR 658
Bombay Tenancy Act, 1939 — Section 24Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Feb 1946Allowed
Emperor Vs Samansab Sultansab Hukeri
Bombay High Court · AIR 1947 Bom 187 : (1946) 48 BOMLR 764
Criminal Procedure Code, 1898 (CrPC) — Section 439(f)
High Courts08 Feb 1946
Mulchand Kesaji Vs Shiddappa Gurubasappa
Bombay High Court · AIR 1947 Bom 18 : (1946) 48 BOMLR 571
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts04 Feb 1946
Narendrasingji Ranjitsingji Vs Udesinghji
Bombay High Court · AIR 1947 Bom 451 : (1947) 49 BOMLR 318
Limitation Act, 1908 — Article 120, 131Pensions Act, 1871 — Section 6
High Courts25 Jan 1946Dismissed
J.M. D''souza Vs The Reserve Bank of India
Bombay High Court · AIR 1946 Bom 510 : (1946) 48 BOMLR 365
Specific Relief Act, 1877 — Section 45
High Courts21 Jan 1946Dismissed
Chhabba Lal Vs Kallu Lal
Bombay High Court · (1946) 48 BOMLR 452
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7Evidence Act, 1872 — Section 20
High Courts17 Jan 1946
Emperor Vs Raghunath Krishna Ghanekar
Bombay High Court · AIR 1947 Bom 239 : (1946) 48 BOMLR 758
Criminal Procedure Code, 1898 (CrPC) — Section 517, 518, 523
High Courts16 Jan 1946
Emperor Vs Gokuldas Nensi
Bombay High Court · AIR 1947 Bom 28 : (1946) 48 BOMLR 545
Defence of India Rules, 1939 — Rule 81(4)
High Courts15 Jan 1946Dismissed
Vithoba Babaji Narote Vs Sholapur Municipality
Bombay High Court · AIR 1947 Bom 241 : (1946) 48 BOMLR 804
Bombay Municipal Boroughs Act, 1925 — Section 206Civil Procedure Code, 1908 (CPC) — Section 80
High Courts14 Jan 1946Dismissed
M. Samiullah Vs Collector of Aligarh
Bombay High Court · (1946) 48 BOMLR 439
Land Acquisition Act, 1894 — Section 11, 18
High Courts11 Jan 1946Dismissed
Kaikhushru Sorabji Vs Commissioner of Police
Bombay High Court · AIR 1947 Bom 153 : (1946) 48 BOMLR 717
Defence of India Act, 1971 — Section 15, 2(1)
High Courts11 Jan 1946
Shankar Maruti Girme Vs Bhagwant Gunaji Girme
Bombay High Court · AIR 1947 Bom 259 : (1947) 49 BOMLR 72
Civil Procedure Code, 1908 (CPC) — Section 115Court Fees Act, 1870 — Article 17(vii), 7(iv)(b)
High Courts09 Jan 1946
Raghavendra Sadashiv Vs Sadashivrao Madhavrao
Bombay High Court · AIR 1947 Bom 33 : (1946) 48 BOMLR 616
Bombay Court of Wards Act, 1905 — Section 32, 82
High Courts09 Jan 1946
Badevva Immamsab Pinjar Vs Hiriyenna Bhimappa
Bombay High Court · AIR 1947 Bom 389 : (1947) 49 BOMLR 158
Bombay Agricultural Debtors Relief Act, 1947 — Section 17, 9