High Courts24 Aug 1948Allowed
Madhavprasad Kalkaprasad Nigam Vs S.G. Chandavarkar
Bombay High Court · AIR 1949 Bom 4104 : (1948) 50 BOMLR 747
Civil Procedure Code, 1908 (CPC) — Section 48Limitation Act, 1908 — Article 11A
COURT ARCHIVE
Bombay High Court judgments
73,078 judgments · page 3,268 of 3,654
High Courts05 Aug 1948
R.M.D. Chamarbaghwalla Vs Y.R. Parpia
Bombay High Court · AIR 1950 Bom 230 : (1950) 52 BOMLR 231
Evidence Act, 1872 — Section 123, 162
High Courts03 Aug 1948Dismissed
Kaikhushroo Pirojsha Ghiara Vs C.P. Syndicate, Ltd.
Bombay High Court · (1948) 50 BOMLR 744
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts30 Jul 1948
Sudama Sheoba Vs King Emperor
Bombay High Court · (1950) CriLJ 224
Penal Code, 1860 (IPC) — Section 302
High Courts26 Jul 1948
Muppannappa Kannappa Gastiyavar Vs Fakiragouda Chanbasangouda Gangangoudar
Bombay High Court · AIR 1949 Bom 213 : (1949) 51 BOMLR 242
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts19 Jul 1948Dismissed
D.N. Cooper Vs Shiavax Cowasji Cambata
Bombay High Court · AIR 1949 Bom 131 : (1948) 50 BOMLR 718
Bombay Rents, Hotel and Lodging House Rates Control Act, 1944 — Section 9Transfer of Property Act, 1882 — Section 108(j)
High Courts16 Jul 1948
Emperor Vs Kalidas Amtharam
Bombay High Court · (1949) 51 BOMLR 100
Government of India Act, 1915 — Section 104
High Courts12 Jul 1948Allowed
P.V. Rao Vs Ahmed Haji Noormahomed Latiff
Bombay High Court · AIR 1949 Bom 125 : (1948) 50 BOMLR 711
Government of India Act, 1915 — Section 59
High Courts08 Jul 1948
Ramprashad Makundram Rajput Vs The Crown
Bombay High Court · (1949) CriLJ 713
Penal Code, 1860 (IPC) — Section 302
High Courts08 Jul 1948
Holia Budhoo Gowara Vs Emperor
Bombay High Court · (1949) CriLJ 465
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 300
High Courts07 Jul 1948Dismissed
Goverdhandas Kanhayalal Bhate Vs Ranchhoddas Bhikharilal Shet Bhate
Bombay High Court · AIR 1949 Bom 271 : (1949) 51 BOMLR 230
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts28 Jun 1948Dismissed
The Premier Construction Co., Ltd. Vs The Commissioner of Income Tax
Bombay High Court · (1949) 51 BOMLR 3
Income Tax Act, 1961 — Section 2(1)
High Courts17 Jun 1948Allowed
Kadappa Bapurao Desai Vs Lingappa Ramchandra Desai
Bombay High Court · (1949) 51 BOMLR 173
Bombay Land Revenue Code, 1879 — Section 73Bombay Watan Act, 1886 — Section 5
High Courts16 Jun 1948Dismissed
Dattatraya Laxman Kulkarni Vs Daulata Hari Chavan
Bombay High Court · AIR 1950 Bom 136
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
High Courts06 Jun 1948
Commissioner of Income Tax Vs Kamakhya Narayan Singh
Bombay High Court · (1949) 51 BOMLR 182
Income Tax Act, 1922 — Section 2
High Courts26 May 1948
Gurunatharudhaswami Guru Shidhaarudhaswami Vs Bhimppa Gangadharppa Divate
Bombay High Court · (1949) 51 BOMLR 1
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts15 Apr 1948
Emperor Vs Atmaram Narayan Patil
Bombay High Court · (1948) 50 BOMLR 576
Criminal Procedure Code, 1898 (CrPC) — Section 198Government of India Act, 1915 — Section 107
High Courts14 Apr 1948Allowed
Haji Abdul Razaq Vs Sheikh Ali Bakhsh
Bombay High Court · (1948) 50 BOMLR 661
High Courts12 Apr 1948
Emperor Vs Peter D''souza
Bombay High Court · (1948) 50 BOMLR 574
Penal Code, 1860 (IPC) — Section 302
High Courts09 Apr 1948
Somabhai Shanabai Patel Vs Narandas Zaverdas
Bombay High Court · AIR 1949 Bom 308 : (1949) 51 BOMLR 461
Bombay Agricultural Debtors Relief Act, 1947 — Section 19, 4