High Courts25 Jan 1950
Laxmipatirao Shriniwas Rao Deshpande Vs Krishtrao Bhimrao Deshpande and Another
Bombay High Court · AIR 1950 Bom 356 : (1950) 52 BOMLR 342
COURT ARCHIVE
Bombay High Court judgments
73,078 judgments · page 3,258 of 3,654
High Courts24 Jan 1950
Kapildeo Singh Vs The King
Bombay High Court · (1950) 52 BOMLR 512
Penal Code, 1860 (IPC) — Section 141, 147, 149, 302, 304
High Courts23 Jan 1950
Vishnu Pandu Yadav and Another Vs Mahadu Baburao Yadav Patil and Others
Bombay High Court · AIR 1951 Bom 170 : (1950) 52 BOMLR 599 : (1950) ILR (Bom) 487
High Courts20 Jan 1950Dismissed
Ram Ganu Ghadge Vs Hari Sambhu Ghadge
Bombay High Court · AIR 1950 Bom 346 : (1950) 52 BOMLR 358
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 21 Rule 92, Order 21 Rule 92(3), 47Limitation Act, 1908 — Article 12, 142
High Courts13 Jan 1950
Kanji Devsi Shet Vs Velji Haridas and Others
Bombay High Court · AIR 1950 Bom 350 : (1950) 52 BOMLR 405 : (1951) ILR (Bom) 696
Limitation Act, 1908 — Section 12
High Courts12 Jan 1950
Ganesh Sao Hari Prasad Sao Vs Sm. Sheomala Devi
Bombay High Court · AIR 1950 Bom 168 : (1950) CriLJ 1141
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts06 Jan 1950Dismissed
Shripad Gopalkrishna Chandavarkar Vs Sidram Satappa Dodamani and Others
Bombay High Court · AIR 1951 Bom 167 : (1950) 52 BOMLR 594 : (1950) ILR (Bom) 421
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts05 Jan 1950
Chhotu Vs King-Emperor
Bombay High Court · (1950) CriLJ 1007
Legal Practitioners Act, 1879 — Section 36(4)Penal Code, 1860 (IPC) — Section 188
High Courts22 Dec 1949
The Crown Vs Laxminarayanlala and Others
Bombay High Court · (1951) CriLJ 181
Criminal Procedure Code, 1898 (CrPC) — Section 112
High Courts16 Dec 1949
Jainabbibi Vs Shankar Sakharam
Bombay High Court · AIR 1951 Bom 255 : (1950) 52 BOMLR 858 : (1951) ILR (Bom) 57
Limitation Act, 1908 — Section 19
High Courts15 Dec 1949Dismissed
Benares Bank Ltd. Vs Official Assignee
Bombay High Court · (1950) 52 BOMLR 488 : (1942) 55 LW 1166
Contract Act, 1872 — Section 23
High Courts12 Dec 1949
Raj Shatranjai Vs Raj Raj Bahadur Singh
Bombay High Court · (1950) 52 BOMLR 485 : (1942) 55 LW 255
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts06 Dec 1949Dismissed
Emperor Vs Bhiku Ramchandra Shinde
Bombay High Court · AIR 1950 Bom 330 : (1950) 52 BOMLR 223
Bombay Public Security Measures Act, 1947 — Section 2(1), 2(6)Evidence Act, 1872 — Section 114
High Courts06 Dec 1949Dismissed
Kanda Vs Waghu
Bombay High Court · (1950) 52 BOMLR 498 : (1942) 55 LW 232
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, 153
High Courts06 Dec 1949Dismissed
Sardar Autar Singh Vs Sir Mohammad Ejaz Rasool Khan
Bombay High Court · (1950) 52 BOMLR 482
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 3Transfer of Property Act, 1882 — Section 60
High Courts30 Nov 1949
Laxmanrao Kristrao Vs Provincial Government of Bombay and Another
Bombay High Court · AIR 1950 Bom 334 : (1950) 52 BOMLR 316
Land Acquisition Act, 1894 — Section 12, 9, 9(3)
High Courts30 Nov 1949
Emperor Vs Kisan Narayan
Bombay High Court · AIR 1951 Bom 186 : (1950) 52 BOMLR 280 : (1952) CriLJ 41
Bombay Abkari Act, 1878 — Section 43(1)Criminal Procedure Code, 1898 (CrPC) — Section 103, 367, 537
High Courts30 Nov 1949Dismissed
Premchand Roychand and Sons Vs Moti Lall Agarwala
Bombay High Court · AIR 1951 Bom 249 : (1950) 52 BOMLR 643
Contract Act, 1872 — Section 2
High Courts28 Nov 1949Dismissed
Lumbhardar Zutshi Vs The King
Bombay High Court · (1950) 52 BOMLR 480 : (1942) 55 LW 197
Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 161
High Courts25 Nov 1949Dismissed
Kishori Shetty Vs The King
Bombay High Court · (1950) 52 BOMLR 591
Government of India Act, 1935 — Section 14B