High Courts17 Sept 1951
Kirloskar Bros. Ltd. Vs Commissioner of Income Tax, Bombay South, Bombay
Bombay High Court · (1952) 22 CompCas 38 : (1952) 21 ITR 82
Income Tax Act, 1922 — Section 4
COURT ARCHIVE
Bombay High Court judgments
73,078 judgments · page 3,247 of 3,654
High Courts17 Sept 1951
Kirloskar Bros. Ltd. Vs Commissioner of Income Tax, Bombay
Bombay High Court · AIR 1952 Bom 306 : (1952) 54 BOMLR 216 : (1953) ILR (Bom) 81
Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 182Income Tax Act, 1922 — Section 4(1)
High Courts12 Sept 1951
Commissioner of Income Tax, Bombay City Vs Agarwal and Co.
Bombay High Court · AIR 1952 Bom 330 : (1952) 54 BOMLR 210 : (1953) ILR (Bom) 477
Income Tax Act, 1922 — Section 12A
High Courts12 Sept 1951
Commissioner of Income Tax, Bombay City Vs Agarwal and Co., Bombay
Bombay High Court · (1952) 21 ITR 293
Income Tax Act, 1922 — Section 4
High Courts11 Sept 1951
Commissioner of Income Tax, Bombay City Vs Durga Khote
Bombay High Court · AIR 1952 Bom 241 : (1952) 54 BOMLR 207 : (1952) 21 ITR 22
Income Tax Act, 1922 — Section 10, 10(2), 7
High Courts10 Sept 1951
S.C. Cambatta and Co. Ltd. Vs Commissioner of Income Tax, Bombay City
Bombay High Court · (1952) 22 CompCas 53 : (1952) 21 ITR 121
Income Tax Act, 1922 — Section 23A, 23A(1)
High Courts10 Sept 1951
Atmaram Bhogilal Vs Commissioner of Income Tax, Bombay North
Bombay High Court · (1952) 22 ITR 305
Income Tax Act, 1922 — Section 26A
High Courts10 Sept 1951
Motilal Laxmidas and Co. Vs The State of Bombay
Bombay High Court · (1951) 09 BOM CK 0004
Bombay Sales Tax Act, 1946 — Section 12(3A)
High Courts10 Sept 1951
S.C. Cambatta and Co. Ltd. Vs Commissioner of Income Tax
Bombay High Court · AIR 1952 Bom 290 : (1952) 54 BOMLR 202 : (1953) ILR (Bom) 148
Income Tax Act, 1922 — Section 23A, 23A(1)
High Courts07 Sept 1951
J.N. Duggan Vs Commissioner of Income Tax, Bombay City
Bombay High Court · (1951) 09 BOM CK 0013
Income Tax Act, 1922 — Section 12B, 2(4A)
High Courts07 Sept 1951
Col. Sir J.N. Duggan and Another Vs The Commissioner of Income Tax, Bombay City
Bombay High Court · AIR 1952 Bom 261 : (1952) 54 BOMLR 184 : (1953) ILR (Bom) 446 : (1952) 21 ITR 458
Excess Profits Tax Act, 1940 — Section 2Federal Farm Loan Act, 1916 — Section 26Income Tax Act, 1922 — Section 4, 4(1)
High Courts04 Sept 1951
Trustees of Gordhandas Govindram Family Charity Trust Vs Commissioner of Income Tax (Central), Bombay
Bombay High Court · (1952) 21 ITR 231
Income Tax Act, 1922 — Section 4(3)
High Courts04 Sept 1951
Govind Balkrishna and Others Vs Ramchandra Rajaram and Another
Bombay High Court · AIR 1952 Bom 395 : (1952) 54 BOMLR 263 : (1952) ILR (Bom) 621
Limitation Act, 1908 — Article 141, 144
High Courts04 Sept 1951
Trustees of Gordhandas Govindram Family Charity Trust, Navalgadh Vs The Commissioner of Income Tax (Central), Bombay
Bombay High Court · AIR 1952 Bom 346 : (1952) 54 BOMLR 178
Income Tax Act, 1922 — Section 4, 4(3)
High Courts31 Aug 1951
Ramchandra Laxman and Others Vs The Bank of Kolhapur
Bombay High Court · AIR 1952 Bom 315 : (1952) 54 BOMLR 245 : (1952) ILR (Bom) 715
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4Contract Act, 1872 — Section 171, 176, 23Criminal Procedure Code, 1898 (CrPC) — Section 253
High Courts31 Aug 1951
Commissioner of Income Tax, Bombay City Vs Blundell Spence and Co. Ltd.
Bombay High Court · (1952) 22 CompCas 159
Income Tax Act, 1922 — Section 16(2), 18(5), 49B
High Courts30 Aug 1951
Commissioner of Excess Profits Tax, Bombay City Vs Bhogilal H. Patel, Bombay
Bombay High Court · (1952) 21 ITR 72
Excess Profits Tax Act, 1940 — Section 5
High Courts30 Aug 1951
Commissioner of Excess Profits Tax, Bombay City Vs Bhogilal H. Patel
Bombay High Court · AIR 1953 Bom 43 : (1952) 54 BOMLR 622
Excess Profits Tax Act, 1940 — Section 24, 5Income Tax Act, 1922 — Section 10, 4(1)
High Courts30 Aug 1951
K.K. Porbunderwalla Vs Commissioner of Income Tax, Bombay City
Bombay High Court · (1952) 21 ITR 63
Income Tax Act, 1922 — Section 30(2), 31, 33
High Courts29 Aug 1951
N.N. Kotak and Another Vs Commissioner of Income Tax, Bombay City
Bombay High Court · AIR 1952 Bom 242 : (1952) 54 BOMLR 169 : (1952) ILR (Bom) 1010
Income Tax Act, 1922 — Section 29, 30, 46(1)