High Courts10 Oct 1952
Abbasali Hasanali Peerjade and Another Vs Shaikh Munir Shaikh Dagu and Others
Bombay High Court · AIR 1953 Bom 305 : (1953) 55 BOMLR 344 : (1953) ILR (Bom) 913
Easements Act, 1882 — Section 18
COURT ARCHIVE
Bombay High Court judgments
73,078 judgments · page 3,239 of 3,654
High Courts10 Oct 1952
Govindram Ramnath and Co., Bombay Vs Commissioner of Income Tax (Central), Bombay
Bombay High Court · AIR 1953 Bom 278 : (1953) 55 BOMLR 155 : (1953) ILR (Bom) 663
Income Tax Act, 1922 — Section 10, 10(15), 10(2), 12(A), 43
High Courts10 Oct 1952
Govindram Ramnath and Co. Bombay Vs Commissioner of Income Tax (Central), Bombay
Bombay High Court · (1953) 23 ITR 1
Income Tax Act, 1922 — Section 12A, 31
High Courts09 Oct 1952
The Commissioner of Excess Profits Tax Vs Mohonlal Maganlal
Bombay High Court · AIR 1953 Bom 230 : (1953) 55 BOMLR 152 : (1953) ILR (Bom) 658
Excess Profits Tax Act, 1940 — Section 10A, 10A(1), 10A(2), 4, 5
High Courts09 Oct 1952
Commissioner of Excess Profits Tax, Bombay City Vs Moholal Maganlal
Bombay High Court · (1953) 23 ITR 45
Excess Profits Tax Act, 1940 — Section 10A, 4, 5
High Courts08 Oct 1952
A. Moosa and Sons Vs The Commissioner of Income Tax, Bombay City
Bombay High Court · AIR 1953 Bom 239 : (1953) 55 BOMLR 149 : (1953) ILR (Bom) 643
Income Tax Act, 1922 — Section 13
High Courts08 Oct 1952
Commissioner of Income Tax, Bombay City Vs Dwarkadas Vassanji
Bombay High Court · (1953) 23 ITR 109
Income Tax Act, 1922 — Section 23(5), 23(5)(a)
High Courts08 Oct 1952
A. Moosa and Sons, Bombay Vs Commissioner of Income Tax, Bombay City
Bombay High Court · (1953) 23 ITR 73
Income Tax Act, 1922 — Section 13
High Courts07 Oct 1952
Bansilal Lalchand and Another Vs Shivlal Lumbarlal and Others
Bombay High Court · AIR 1953 Bom 361 : (1953) 55 BOMLR 350 : (1953) ILR (Bom) 1045
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1
High Courts06 Oct 1952
Manibhai S. Patel Vs The Commr. of Income Tax, Bombay North, Kutch and Saurashtra, Baroda
Bombay High Court · AIR 1953 Bom 258 : (1953) 55 BOMLR 141 : (1953) ILR (Bom) 640
Income Tax Act, 1922 — Section 4A, 4B
High Courts06 Oct 1952
Ramnath Shankarlal Chandak Vs State of Bombay
Bombay High Court · (1953) 2 LLJ 329
Factories Act, 1948 — Section 92
High Courts06 Oct 1952
Manibhai S. Patel Vs Commissioner of Income Tax, Bombay North
Bombay High Court · (1953) 23 ITR 27
Income Tax Act, 1922 — Section 4(1), 4B
High Courts06 Oct 1952
Hagroo Ikaru Vs State
Bombay High Court · (1953) CriLJ 1357
Criminal Procedure Code, 1898 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 302
High Courts06 Oct 1952
J.K. Trust Bombay Vs Commissioner of Income Tax and Excess Profits Tax, Bombay City
Bombay High Court · AIR 1953 Bom 232 : (1953) 55 BOMLR 135 : (1953) ILR (Bom) 740 : (1953) 23 ITR 143
Income Tax Act, 1922 — Section 4(3)
High Courts25 Sept 1952
Satibai and Others Vs Vishnibai Kimatrai
Bombay High Court · AIR 1953 Bom 280 : (1953) 55 BOMLR 242 : (1953) ILR (Bom) 633
Contract Act, 1872 — Section 49Transfer of Property Act, 1882 — Section 105
High Courts25 Sept 1952
Blanche Fonseca Vs Jupiter Airways Ltd.
Bombay High Court · AIR 1953 Bom 417 : (1953) 55 BOMLR 473 : (1954) ILR (Bom) 1
Companies Act, 1913 — Section 101, 101(7), 102, 102(1), 136Contract Act, 1872 — Section 19English Companies Act — Section 49
High Courts25 Sept 1952
State Government Madhya Pradesh Vs Pirmohammad Nazafikhan
Bombay High Court · (1953) CriLJ 1349
Essential Supplies (Temporary Powers) Act, 1946 — Section 3, 7
High Courts24 Sept 1952
Narendra Kumar Sen and Others Vs All India Industrial Disputes (Labour Appellate) Tribunal and Others
Bombay High Court · AIR 1953 Bom 325 : (1953) 55 BOMLR 125 : (1954) ILR (Bom) 260 : (1953) 2 LLJ 6
Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 7Industrial Disputes Act, 1947 — Section 15, 2
High Courts23 Sept 1952
State Govt. Vs Rammilal
Bombay High Court · (1953) CriLJ 1513
Essential Supplies (Temporary Powers) Act, 1946 — Section 7
High Courts22 Sept 1952
Walchandnagar Industries Ltd. Vs Ratanchand Khimchand Motishaw
Bombay High Court · AIR 1953 Bom 285 : (1953) 55 BOMLR 236 : (1953) ILR (Bom) 623
Companies Act, 1913 — Section 86F, 86I, 87(1), 91AWeights and Measures Act — Section 14